Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,850 total)
COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH HYDERABAD vs TOSHOKU LTD. GUNTUR ETC.
CIVIL APPEAL No. 782/1973ITAT SC
2 Judges
L.B. SUGAR FACTORY & OIL MILLS (P) LTD. PILIBHIT vs C.L.T. U.P., LUCKNOW
CIVIL APPEAL No. 298/1973ITAT SC
3 Judges
EMPIRE JUTE CO. LID. vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 1197/1974ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, PATIALA vs PIARA SINGH
CIVIL APPEAL No. 2752/1972ITAT SC
3 Judges
ANANTHARAM VEERASINGAIAH & CO. vs COMMISSIONER OF INCOME TAX, A.P.
CIVIL APPEAL No. 2592/1972ITAT SC
3 Judges
MAHALAXMI SUGAR MILLS CO. LTD. vs COMMISSIONER OF INCOME-TAX, DELHI, NEW DELHI
CIVIL APPEAL No. 2440/1972ITAT SC
3 Judges
LIQUIDATOR OF MAHAMUDABAD PROPERTIES (P) LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL II, CALCUTTA
CIVIL APPEAL No. 2138/1972ITAT SC
2 Judges
GRINDLAYS BANK LIMITED vs THE INCOME TAX OFFICER, H WARD COMPANIES, DISTRICT-IV, CALCUTTA AND ORS.
CIVIL APPEAL No. 2009/1978ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL-II, CALCUTTA vs KALYANJI MAVJI & COMPANY
CIVIL APPEAL No. 2098/1972ITAT SC
2 Judges
C.I.T., MADRAS vs K.S. RATHNASWAMY
CIVIL APPEAL No. 2007/1972ITAT SC
2 Judges
RAMESHWAR LAL SANWARMAL vs COMMISSIONER OF INCOME-TAX, ASSAM
CIVIL APPEAL No. 133/1979ITAT SC
2 Judges
C.I.T CENTRAL, CALCUTTA vs NATIONAL TAJ TRADERS
CIVIL APPEAL No. 171/1973ITAT SC
2 Judges
ICE & GENERAL MILLS vs INCOME TAX OFFICER, CENTRAL CIRCLE II, MEERUT
CIVIL APPEAL No. 2015/1972ITAT SC
2 Judges
ADDITIONAL COMMISSIONER OF INCOME-TAX GUJARAT, AHMEDABAD vs SURAT ART SILK CLOTH MANUFACTURERS ASSOCIATION, SURAT
TAX REFERENCE CASE No. 10/1975ITAT SC
5 Judges
COMMISSIONER OF INCOME TAX KERALA, ERNAKULAM vs V.DAMODARAN,TRIVANDRUM
CIVIL APPEAL No. 2099/1972ITAT SC
2 Judges
JUTE INVESTMENT CO. LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 2259/1972ITAT SC
2 Judges
RELIANCE JUTE & INDUSTRIES LTD. vs C.I.T., WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 2366/1972ITAT SC
2 Judges
NIRMAL TRADING COMPANY vs COMMISSIONER OF INCOME TAX, CENTRAL (CALCUTTA)
CIVIL APPEAL No. 2310/1972ITAT SC
2 Judges
COMMISSIONER-OF INCOME-TAX, ANDHRA PRADESH vs T. N. ARAVINDA REDDY
SPECIAL LEAVE PETITION (CIVIL) No. 1557/1979ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, KERALA vs ALAGAPPA TEXTILE (COCHIN) LTD.
CIVIL APPEAL No. 2001/1978ITAT SC
2 Judges
MALABAR FISHERIES CO., CALICUT vs COMMISSIONER OF INCOME TAX, KERALA
CIVIL APPEAL No. 196/1973ITAT SC
3 Judges
UKHARA ESTATE ZAMINDARIES (PVT.) LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 13/1973ITAT SC
3 Judges
C. I. T., WEST BENGAL III, CALCUTTA vs CAREW & CO. LTD.
CIVIL APPEAL No. 2097/1978ITAT SC
2 Judges
COMMISSIONER OF SALES TAX, LUCKNOW vs D. S. BIST &. ORS.
CIVIL APPEAL No. 2361/1972ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, KERALA vs AMBAT ECHUKUTTY MENON
CIVIL APPEAL No. 2242/1972ITAT SC
2 Judges
INDIAN AND EASTERN NEWSPAPER SOCIETY, NEW DELHI vs COMMISSIONER OF INCOME TAX, NEW DELHI
TAX REFERENCE CASE No. 1/1973ITAT SC
3 Judges
RAJINDER NATH ETC. vs COMMISSIONER OF INCOME TAX, DELHI
CIVIL APPEAL No. 1864/1972ITAT SC
2 Judges
BRIJ MOHAN vs COMMISSIONER OF INCOME TAX, NEW DELHI
TAX REFERENCE CASE No. 15/1975ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX (CENTRAL) CALCUTTA vs B. N. BHATTACHARJEE & ANR.
CIVIL APPEAL No. 454/1979ITAT SC
2 Judges
H. D. DEVASIA & CO., KERALA vs COMMISSIONER OF INCOME TAX, KERALA
CIVIL APPEAL No. 2716/1972ITAT SC
3 Judges
