Recent Judgments

Latest ITAT tax tribunal orders across all benches.(359,926 total)

N.M. GOEL & CO vs SALES TAX OFFICER, RAJNANDGAON & ANR.

CIVIL APPEAL No. 340/1988ITAT SC

2 Judges

28/10/1988

COLLECTOR OF CENTRAL EXCISE, GUNTUR vs ANDHRA SUGAR LTD.

CIVIL APPEAL No. 1568/1988ITAT SC

2 Judges

26/10/1988

COMMISSIONER OF INCOME-TAX, BOMBAY vs ITALINDIA COTTON CO. (P) LTD.

CIVIL APPEAL No. 1520/1986ITAT SC

2 Judges

5/9/1988

COMMISSIONER, SALES TAX, U.P. LUCKNOW vs ANOOP WINES, KHULDABAD, ALLAHABAD

SPECIAL LEAVE PETITION (CIVIL) No. 14274/1985ITAT SC

2 Judges

26/8/1988

COMMISSIONER OF WEALTH TAX, ALLAHABAD vs ARVIND NAROTTAM (INDL.)

CIVIL APPEAL No. 2034/1974ITAT SC

2 Judges

9/8/1988

COFFEE BOARD, KARNATAKA, BANGALORE vs COMMISSIONER OF COMMERCIAL TAXES

CIVIL APPEAL No. 4522/1985ITAT SC

3 Judges

11/5/1988

COMMISSIONER OF WEALTH-TAX, BHOPAL vs ABDUL HUSSAIN MULLA MUHAMMAD ALI (DEAD) BY L.RS.

CIVIL APPEAL No. 740/1975ITAT SC

2 Judges

9/5/1988

COMMISSIONER OF INCOME TAX, U.P.-II, LUCKNOW vs BAZPUR CO-OPERATIVE SUGAR FACTORY LTD., BAZPUR, DISTRICT NAINITAL.

CIVIL APPEAL No. 563/1975ITAT SC

2 Judges

6/5/1988

R.K. PALSHIKAR (HUF) vs COMMISSIONER OF INCOME-TAX, MADHYA PRADESH, NAGPUR, BHANDARA, NAGPUR

CIVIL APPEAL No. 613/1975ITAT SC

2 Judges

5/5/1988

COMMISSIONER OF INCOME-TAX, BOMBAY CITY-I, BOMBAY vs ASSOCIATED CEMENT COMPANIES LTD., BOMBAY

CIVIL APPEAL No. 512/1975ITAT SC

2 Judges

4/5/1988

ALWAYE AGENCIES vs DY. COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX, ERNAKULAM

CIVIL APPEAL No. 523/1975ITAT SC

2 Judges

4/5/1988

CHUHARMAL S/0 TAKARMAL MOHNANI vs COMMISSIONER OF INCOME-TAX, M.P., BHOPAL

SPECIAL LEAVE PETITION (CIVIL) No. 1863/1986ITAT SC

2 Judges

2/5/1988

ASIAN PAINTS (INDIA) LTD. vs COLLECTOR OF CENTRAL EXCISE,BOMBAY

C.A. No.-006514-006516 - 1994ITAT SC
23/3/1988

COMMISSIONER OF INCOME TAX, vs VIKRAM COTTON MILLS LTD.

CIVIL APPEAL No. 689/1975ITAT SC

2 Judges

15/12/1987

COMMISSIONER OF GIFT TAX, GUJARAT vs EXECUTORS & TRUSTEES OF THE ESTATE OF LATE SH. AMBALAL SARABHAI, AHMEDABAD

CIVIL APPEAL No. 982/1975ITAT SC

2 Judges

11/12/1987

U.P. INCOME-TAX DEPARTMENT CONTINGENT PAID STAFF WELFARE ASSOCIATION vs UNION OF INDIA & ORS.

WRIT PETITION (CIVIL) No. 1670/1986ITAT SC

2 Judges

4/12/1987

CENTRAL BOARD OF DIRECT TAXES AND 0THERS vs ADITYA V. BIRLA

CIVIL APPEAL No. 3947/1987ITAT SC

2 Judges

27/11/1987

SIR SHADI LAL AND SONS, SHAMLI vs COMMISSIONER OF INCOME-TAX, KANPUR

CIVIL APPEAL No. 960/1975ITAT SC

2 Judges

27/11/1987

WAZID ALI ABID ALI, ETC. vs COMMISSIONER OF INCOME TAX, LUCKNOW, ETC.

CIVIL APPEAL No. 1792/1974ITAT SC

2 Judges

10/11/1987

GANESH DASS SREERAM, ETC. vs INCOME TAX OFFICER, 'A' WARD, SHILLONG AND OTHERS ETC.

CIVIL APPEAL No. 1032/1973ITAT SC

3 Judges

30/10/1987

SIR SHADI LAL SUGAR AND GENERAL MILLS LTD. & ANR. vs COMMISSIONER OF INCOME TAX, DELHI

CIVIL APPEAL No. 1660/1974ITAT SC

2 Judges

31/7/1987

C.I.T. GUJARAT vs ELECON ENGINEERING CO. LTD.

CIVIL APPEAL No. 1/1975ITAT SC

2 Judges

21/7/1987

SETH BANARSI DASS GUPTA & ANR. ETC. vs COMMISSIONER OF INCOME-TAX, DELHI.

CIVIL APPEAL No. 850/1973ITAT SC

2 Judges

29/4/1987

COMMR. OF SALES TAX vs AGRA BELTING WORKS

C.A. No.-014769-014769 - 1996ITAT SC

MISRA RANGNATH

29/4/1987

COMMISSIONER OF INCOME-TAX, KANPUR vs BEHARI LAL RAM CHARAN LTD.

CIVIL APPEAL No. 74/1975ITAT SC

2 Judges

22/4/1987

SMT. PADMAVATI JAIKRISHNA vs ADDL. COMMISSIONER OF INCOME TAX, GUJARAT AHMEDABAD

CIVIL APPEAL No. 65/1975ITAT SC

3 Judges

22/4/1987

INCOME-TAX OFFICER, CALCUTTA & ORS. vs RADHESHYAM LADIA

CIVIL APPEAL No. 1187/1974ITAT SC

2 Judges

21/4/1987

COMMISSIONER OF GIFT TAX GUJARAT vs CHHOTALAL MOHANLAL

CIVIL APPEAL No. 2027/1974ITAT SC

3 Judges

16/4/1987

COMMISSIONER OF INCOME TAX, U.P. vs SHAH SADIQ AND SONS.

CIVIL APPEAL No. 1598/1974ITAT SC

2 Judges

14/4/1987

COMMISSIONER OF INCOME TAX, CALCUTTA vs T.I. & M. SALES LTD.

CIVIL APPEAL No. 1449/1974ITAT SC

2 Judges

10/4/1987