Recent Judgments

Latest ITAT tax tribunal orders across all benches.(359,953 total)

VIJAYA LAXMI SUGAR MILLS LTD. vs COMMISSIONER OF INCOME TAX, KANPUR

CIVIL APPEAL No. 1103/1979ITAT SC

3 Judges

6/8/1991

BADAL RAM LAXMI NARAIN vs C.I.T. LUCKNOW

CIVIL APPEAL No. 657/1979ITAT SC

2 Judges

12/7/1991

COMMISSIONER OF GIFT TAX, ERNAKULAM vs ABDUL KARIM MOHD. (DEAD) BY LRS.

CIVIL APPEAL No. 526/1979ITAT SC

2 Judges

10/7/1991

MOTILAL CHHADAMI LAL JAIN vs COMMISSIONER OF INCOME TAX, DELHI ETC.

CIVIL APPEAL No. 1426/1975ITAT SC

3 Judges

8/4/1991

GARDEN SILK WEAVING FACTORY, SURAT vs COMMISSIONER OF INCOME TAX, GUJARAT, AHMEDABAD

CIVIL APPEAL No. 1249/1975ITAT SC

2 Judges

22/3/1991

A.L.A. FIRM vs COMMISSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 570/1976ITAT SC

3 Judges

21/2/1991

RAJRATHA NARANBHAI MILLS. CO. LTD. vs SALES TAX OFFICER, PETLAD

CIVIL APPEAL No. 2891/1977ITAT SC

2 Judges

19/2/1991

COMMISSIONER OF INCOME TAX, WEST BENGAL vs WESMAN ENGG. CO. (P.) LTD.

CIVIL APPEAL No. 1535/1978ITAT SC

2 Judges

24/1/1991

BABULAL NAROTIAMDAS AND ORS. vs COMMISSIONER OF INCOME-TAX, BOMBAY

CIVIL APPEAL No. 685/1978ITAT SC

2 Judges

14/12/1990

COMMISSIONER OF INCOME TAX, CALCUTTA vs BRITISH PAINTS INDIA LTD

CIVIL APPEAL No. 1918/1976ITAT SC

2 Judges

13/12/1990

INCOME TAX OFFICER, CUTTACK AND ORS. vs BIJU PATNAIK

CIVIL APPEAL No. 571/1976ITAT SC

2 Judges

7/12/1990

MAHABIR COLD STORAGE vs COMMISSIONER OF INCOME TAX, PATNA

CIVIL APPEAL No. 469/1976ITAT SC

2 Judges

7/12/1990

RAMPUR DISTILLERY AND CHEMICALS CO. LTD. vs COMMISSIONER OF INCOME-TAX, LUCKNOW

CIVIL APPEAL No. 1762/1975ITAT SC

2 Judges

21/11/1990

COMMISSIONER OF INCOME TAX, DELHI CENTRAL vs MODI SPINNING AND WEAVING MILLS CO. LTD.

CIVIL APPEAL No. 330/1976ITAT SC

2 Judges

26/10/1990

CENTRAL BOARD OF DIRECT TAXES AND ANR. vs DR. O.N. TRIPATHI AND ORS.

CIVIL APPEAL No. 2675/1987ITAT SC

3 Judges

24/10/1990

SUTLEJ COTTON MILLS LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL III, CALCUTTA

CIVIL APPEAL No. 1467/1976ITAT SC

2 Judges

23/10/1990

BIKANER GYPSUMS LTD. vs COMMISSIONER OF INCOME TAX, RAJASTHAN

CIVIL APPEAL No. 262/1976ITAT SC

3 Judges

23/10/1990

POONJABHAI VARMALIDAS vs COMMISSIONER OF INCOME TAX, AHMEDABAD

CIVIL APPEAL No. 1431/1976ITAT SC

2 Judges

9/10/1990

INCOME TAX OFFICER, CALICUT vs SMT. N.K. SARADA THAMPATTY

CIVIL APPEAL No. 778/1976ITAT SC

3 Judges

14/9/1990

JUTE CORPORATION OF INDIA LTD. vs COMMISSIONER OF INCOME TAX AND ANR.

CIVIL APPEAL No. 1935/1981ITAT SC

3 Judges

4/9/1990

SARASWATI INDUSTRIAL SYNDICATE LTD. vs C.I.T., HARYANA, HIMACHAL PRADESH, DELHI

CIVIL APPEAL No. 91/1976ITAT SC

3 Judges

4/9/1990

SMT. KUSUM LATA SINGHAL vs COMMISSIONER OF INCOME TAX RAJASTHAN, JAIPUR AND ORS.

SPECIAL LEAVE PETITION (CIVIL) No. 15327/1989ITAT SC

2 Judges

16/7/1990

COMMISSIONER OF INCOME-TAX, MADRAS vs K.R. SADAYAPPAN

CIVIL APPEAL No. 1248/1978ITAT SC

2 Judges

10/7/1990

F.S. GANDHI (DEAD) BY LRS. vs COMMISSIONER OF WEALTH TAX, ALLAHABAD

CIVIL APPEAL No. 3752/1982ITAT SC

2 Judges

2/5/1990

SMT. SHANTI DEVI L. SINGH AND ANR. vs TAX RECOVERY OFFICER AND ORS.

CIVIL APPEAL No. 1936/1990ITAT SC

2 Judges

23/4/1990

M.B. ABDULLA vs COMMISSIONER OF INCOME-TAX, KERALA

SPECIAL LEAVE PETITION (CIVIL) No. 4973/1989ITAT SC

2 Judges

19/3/1990

AKBAR BADRUDIN JIWANI vs COLLECTOR OF CUSTOMS, BOMBAY

CIVIL APPEAL No. 3655/1989ITAT SC

2 Judges

14/2/1990

AKBAR BADRUDDIN JIWANI vs THE COLLECTOR OF CUSTOMS

C.A. No.-003655-003655 - 1989ITAT SC
14/2/1990

DEVI CINE PROJECTOR MANUFACTURING CO., ETC. ETC. vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 1185/1990ITAT SC

3 Judges

5/2/1990

KESHAVJI RAVJI & CO. ETC. ETC. vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 1177/1990ITAT SC

3 Judges

5/2/1990