Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,351 total)

K. vs A. L. M. RAMANATHAN CHETTIAR BY L.RS. versus COMMISSIONER OF INCOME-TAX, MADRAS

CIVIL APPEAL No. 1840/1972ITAT SC

4 Judges

11/10/1972

MIS. CHOWRINGHEE SALES BUREAU (P) LTD. vs C.I.T. WEST BENGAL

CIVIL APPEAL No. 168/1969ITAT SC

3 Judges

10/10/1972

THE COMMISSIONER OF SALES TAX, U.P. vs MIS. BHAGWAN INDUSTRIES (P) LTD. LUCKNOW

CIVIL APPEAL No. 2032/1969ITAT SC

3 Judges

10/10/1972

T. S. KRISHNA vs C. I. T. MADRAS

CIVIL APPEAL No. 1671/1969ITAT SC

3 Judges

3/10/1972

BRITISH INDIA CORPORATION vs COMMISSIONER OF INCOME-TAX, U.P. LUCKNOW

CIVIL APPEAL No. 1987/1969ITAT SC

3 Judges

3/10/1972

COMMISSIONER OF INCOME-TAX, MADRAS vs M/S. ASHOK LEYLAND LTD.

CIVIL APPEAL No. 1989/1969ITAT SC

3 Judges

3/10/1972

HIRALAL RATAN LAL vs SALES TAX OFFICER, KANPUR

C.A. No.-000821-000822 - 1971ITAT SC
3/10/1972

COMMISSIONER OF INCOME TAX vs S. N. A. S. A. ANNAMALAI CHETTIAR

CIVIL APPEAL No. 2016/1969ITAT SC

4 Judges

27/9/1972

THE COMMISSIONER OF INCOME-TAX, CALCUTTA vs GILLANDERS ARBUTHNOT & CO.

CIVIL APPEAL No. 1452/1969ITAT SC

4 Judges

27/9/1972

RAMESHWAR PRASAD BAGLA vs COMMISSIONER OF INCOME-TAX, U.P., LUCKNOW

CIVIL APPEAL No. 1718/1969ITAT SC

4 Judges

27/9/1972

MEWAR SUGAR MILLS LTD., BHOPAL SAGAR vs COMMISSIONER OF INCOME-TAX, RAJASTHAN, JAIPUR

CIVIL APPEAL No. 1596/1969ITAT SC

4 Judges

26/9/1972

R. B. SETH MOOLCHAND SUGANCHAND vs THE COMMISSIONER OF INCOME-TAX, DELHI

CIVIL APPEAL No. 2020/1972ITAT SC

2 Judges

19/9/1972

COMMISSIONER OF INCOME TAX, WEST BENGAL vs M/S. ABDUL RAHIM OSMAN & CO. (INDIA) PRIVATE LIMITED

CIVIL APPEAL No. 1378/1969ITAT SC

3 Judges

19/9/1972

D.M. MANASVI vs C. I. T., GUJARAT II, AHMEDABAD

CIVIL APPEAL No. 1447/1969ITAT SC

3 Judges

19/9/1972

COMMISSIONER OF INCOME TAX, BIHAR AND ORISSA, PATNA vs S. P. JAIN

CIVIL APPEAL No. 320/1969ITAT SC

3 Judges

19/9/1972

SALES TAX OFFICER, GANJAM & ANR. vs M/S. UTTARESWARI RICE MILLS

CIVIL APPEAL No. 1190/1969ITAT SC

2 Judges

18/9/1972

LACHMINARAYAN MANDAL LAL vs COMMISSIONER OF INCOME-TAX, WEST BENGAL

CIVIL APPEAL No. 20/1969ITAT SC

3 Judges

13/9/1972

COMMISSIONER OF WEALTH TAX vs MAHADEO JALAN & MAHABIR PRASAD JALAN

CIVIL APPEAL No. 1135/1969ITAT SC

2 Judges

13/9/1972

C.I.T. (CENTRAL) CALCUTTA vs DAULAT RAM RAWATMULL

CIVIL APPEAL No. 1133/1969ITAT SC

2 Judges

12/9/1972

MAHABIR COMMERCIAL CO. LTD vs C.I.T. WEST BENGAL, CALCUTTA

CIVIL APPEAL No. 450/1969ITAT SC

2 Judges

8/9/1972

COMMISSIONER OF INCOME-TAX, GUJARAT vs VADILAL LALLUBHAI ETC. ETC.

CIVIL APPEAL No. 2348/1969ITAT SC

3 Judges

29/8/1972

ALUMINIUM CORPORATION OF INDIA LTD. vs COMMISSIONER OF INCOMETAX, WEST BENGAL

CIVIL APPEAL No. 394/1969ITAT SC

3 Judges

29/8/1972

M/S. E. D. SASOON & CO. LTD. BOMBAY vs THE C.I.T. BOMBAY CITY

CIVIL APPEAL No. 26/1969ITAT SC

3 Judges

29/8/1972

COMMISSIONER OF INCOME-TAX POONA vs M/S. MANNA RAMJI & CO.

CIVIL APPEAL No. 156/1969ITAT SC

3 Judges

29/8/1972

M. K. BROTHERS (P) LTD . vs C.I.T. KANPUR

CIVIL APPEAL No. 342/1969ITAT SC

3 Judges

29/8/1972

INCOME-TAX OFFICER, GORAKHPUR vs RAM PRASAD AND ORS.

CIVIL APPEAL No. 257/1969ITAT SC

3 Judges

28/8/1972

CALCUTTA TRAMWAYS CO. LTD. vs COMMISSIONER OF WEALTH TAX

CIVIL APPEAL No. 28/1969ITAT SC

3 Judges

28/8/1972

RAM PERSHAD vs COMMISSIONER OF INCOME-TAX, NEW DELHI

CIVIL APPEAL No. 1946/1968ITAT SC

3 Judges

24/8/1972

COMMISSIONER OF INCOME -TAX U.P. LUCKNOW vs M/S. GANGADHAR BAIJNATH GENERAL GANG, KANPUR

CIVIL APPEAL No. 1746/1968ITAT SC

3 Judges

23/8/1972

M/S GUZDAR KAJORA COAL-MINES LTD. CALCUTTA vs ILIE COMMISSIONER OF INCOME TAX, CALCUTTA

CIVIL APPEAL No. 2132/1970ITAT SC

3 Judges

31/7/1972