Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
INSTALMENT SUPPLY PVT. LTD. vs SALES TAX OFFICER
W.P.(C) No.-000129-000131 - 1969ITAT SC
RAY, A.N. (CJ) MATHEW, K.K. ALAGIRISWAMI, A. GOSWAMI, P.K. SARKARIA, R.S.
MURTHY MATCH WORKS, ETC. ETC. vs THE ASSTT. COLLECTOR OF CENTRAL EXCISE, ETC.
CIVIL APPEAL No. 1752/1970ITAT SC
2 Judges
POORAN MAL ETC vs DIRECTOR OF INSPECTION (INVESTIGATION) OF INCOME-TAX MAYUR BHAVAN, NEW DELHI & OTHERS.
WRIT PETITION (CIVIL) No. 446/1971ITAT SC
5 Judges
THE OFFICIAL TRUSTEE OF WEST BENGAL FOR THE TRUST OF CHITRA DASSI vs C.L.T WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 2358/1968ITAT SC
5 Judges
C.I.T. BOMBAY vs ONKARMAL MEGHRAJ (H.U.F.) & ORS.
CIVIL APPEAL No. 2263/1969ITAT SC
2 Judges
RAGHUNATH PRASAD PODDAR ETC. vs COMMISSIONER OF INCOME TAX, CALCUTTA
CIVIL APPEAL No. 1032/1970ITAT SC
2 Judges
COMMISSIONER OF SALES-TAX, MADHYA PRADESH vs M/S. H.M. ESUFALI, H. M. ABDULALI, SIYAGANJ, INDORE
CIVIL APPEAL No. 1068/1970ITAT SC
2 Judges
LAKSHMI KANT JHA vs COMMISSIONER OF WEALTH TAX BIHAR AND ORISSA
CIVIL APPEAL No. 296/1970ITAT SC
2 Judges
SRI RAMAMOHAN MOTOR SERVICE vs COMMISSIONER OF INCOME-TAX, HYDERABAD
CIVIL APPEAL No. 471/1970ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL CALCUTTA vs CALCUTTA DISCOUNT CO., LTD.
CIVIL APPEAL No. 495/1970ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX WEST BENGAL-II, CALCUTTA vs M/S BIRLA GWALIOR (PVT.) LTD.
CIVIL APPEAL No. 242/1970ITAT SC
2 Judges
THE DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX, CENTRAL ZONE, ERNAKULAM vs M/S. KOTAK & CO., BOMBAY, ETC. ETC.
CIVIL APPEAL No. 1889/1970ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, WEST BENGAL, CALCUTTA vs M/S. HANTAPARA TEA CO., LTD., CALCUTTA
CIVIL APPEAL No. 79/1970ITAT SC
2 Judges
COMMERCIAL TAX-OFFICER, BANGALORE,. ETC. ETC. vs SRI VENKATESWARA OIL MILLS & ANR. ETC. ETC.
CIVIL APPEAL No. 2593/1972ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, MADRAS vs M/S. MADURAI MILLS CO. LIMITED
CIVIL APPEAL No. 1394/1970ITAT SC
3 Judges
C. I. T. ANDHRA PRADESH vs M/S. VADDE PALLAIAH & CO.
CIVIL APPEAL No. 1682/1970ITAT SC
3 Judges
SHEW KISSEN BHATTAR vs THE COMMISSIONER OF INCOME TAX, CALCUTTA
CIVIL APPEAL No. 1500/1970ITAT SC
3 Judges
C.I.T. BIHAR & ORISSA, PATNA vs MAHARAJ KUMAR KAML SINGH
CIVIL APPEAL No. 297/1970ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, WEST BENGAL, II CALCUTTA vs M/S. NAGA HILLS TEA CO. LTD.
CIVIL APPEAL No. 496/1970ITAT SC
3 Judges
G. MURUGESAN & BROS. vs C.I.T. , MADRAS
CIVIL APPEAL No. 685/1970ITAT SC
3 Judges
MOOSA S. MADHA & AZAM S. MADHA vs COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 491/1970ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, WEST BENGAL I, CALCUTTA vs M/S. VEGETABLES PRODUCTS LTD.
CIVIL APPEAL No. 497/1970ITAT SC
3 Judges
PILANI INVESTMENT CORPORATION LTD. vs THE COMMISSIONER OF INCOME TAX (CENTRAL)
CIVIL APPEAL No. 2177/1969ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, U.P. vs M/S. MOHD. SHAKOOR MOHD. BASHIR
CIVIL APPEAL No. 337/1970ITAT SC
2 Judges
DEBRA DUN TEA CO. LTD. & ANR. vs COMMISSIONER OF INCOME TAX, U.P., LUCKNOW
CIVIL APPEAL No. 56/1970ITAT SC
2 Judges
SHERE PUNJAB SILK STORES, DELHI vs COMMISSIONER OF INCOME-TAX, DELHI
CIVIL APPEAL No. 1690/1969ITAT SC
2 Judges
MOHAN SINGH OBEROI vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 2492/1969ITAT SC
3 Judges
THE TRUSTEES OF GORDHANDAS GOVINDRAM FAMILY TRUST, BOMBAY vs THE C.L.T. BOMBAY
CIVIL APPEAL No. 2382/1969ITAT SC
3 Judges
TARA DEVI AGGARWAL vs COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 2387/1969ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, KERALA, ERNAKULAM vs TRAVANCORE SUGAR & CHEMICALS LTD.
CIVIL APPEAL No. 2161/1969ITAT SC
2 Judges
