Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
THE INDIAN ALUMINIUM CO. LTD. vs THE C.I.T., WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 1694/1968ITAT SC
5 Judges
DEVIDAS VITHALDAS & CO. vs C.I.T, BOMBAY CITY
CIVIL APPEAL No. 1452/1968ITAT SC
4 Judges
I. C. I. (INDIA) PRIVATE LTD. vs C. I. T., WEST BENGAL
CIVIL APPEAL No. 1308/1970ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX, WEST BENGAL vs CHAMPA KUMARI SINGHI & ORS.
CIVIL APPEAL No. 1090/1971ITAT SC
3 Judges
S. G. MERCANTILE CORPN. (P) LTD. vs THE C.I.T., CALCUTTA
CIVIL APPEAL No. 1748/1968ITAT SC
4 Judges
PILLANI INVESTMENT CORPORATION LTD. vs I.T.O. AWARD, CALCUTTA & ANR.
CIVIL APPEAL No. 7/1968ITAT SC
4 Judges
COMMISSIONER OF INCOME TAX, KERALA vs K. SRINIVASAN
CIVIL APPEAL No. 1111/1969ITAT SC
3 Judges
ELLERMAN LINES LTD. vs C.I.T. WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 2459/1968ITAT SC
2 Judges
COL. H. H. SIR HARINDER SINGH vs C.I.T. PUNJAB, HARYANA, J.&K. & HIMACHAL PRADESH
CIVIL APPEAL No. 1488/1969ITAT SC
3 Judges
COL. HIS HIGHNESS RAJA SIR HARINDER SINGH BRAR BANS BAHADUR vs COMMISSIONER OF INCOME-TAX, PUNJAB & ORS.
CIVIL APPEAL No. 34/1969ITAT SC
3 Judges
C.I.T. WEST BENGAL II, CALCUTTA vs COAL SHIPMENT (P) LTD.
CIVIL APPEAL No. 1494/1971ITAT SC
3 Judges
C.I.T. ANDHRA PRADESH vs C. P. SARATHY MUDALIAR
CIVIL APPEAL No. 2242/1968ITAT SC
2 Judges
K. D. KAMATH & CO. vs C.I.T., BANGALORE
CIVIL APPEAL No. 1242/1968ITAT SC
2 Judges
V. VENUGOPALA VARMA RAJAH vs COMMISSIONER AGRICULTURAL INCOME TAX, TRIVANDRUM, KERALA
CIVIL APPEAL No. 266/1969ITAT SC
3 Judges
LALTA PRASAD KHINNI LAL vs ASSTT. COMMR, (JUDL.) SALES TAX, KANPUR & ANR.
CIVIL APPEAL No. 2571/1969ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, GUJARAT vs M/S. S. C. KOTHARI
CIVIL APPEAL No. 1993/1968ITAT SC
2 Judges
MORVI INDUSTRIES LTD. vs COMMISSIONER OF INCOME TAX (CENTRAL) CALCUTTA
CIVIL APPEAL No. 2083/1970ITAT SC
3 Judges
INSPECTOR ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX, KOZHIKODE vs V. K. RAMUNNI PANIKKAR, RECEIVER OF ZOMORIN ESTATE
CIVIL APPEAL No. 1397/1969ITAT SC
2 Judges
SHEKHAWATI GENERAL TRADERS LTD. vs INCOME TAX OFFICER, COMPANY CIRCLE I, JAIPUR
CIVIL APPEAL No. 2039/1968ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX (CENTRAL), NEW DELHI vs M/S. S. ZORASTER & COMPANY
CIVIL APPEAL No. 2012/1968ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, BANGALORE vs C. M. JAFFAR KHAN (DECEASED) REPRESENTED BY HIS WIDOW RAHAMATHUNNISA BEGUM
CIVIL APPEAL No. 1306/1967ITAT SC
2 Judges
M/S. BASTI SUGAR MILLS CO. LTD. AND ORS. vs COMMISSIONER OF INCOME TAX, DELHI & RAJASTHAN
CIVIL APPEAL No. 1364/1967ITAT SC
2 Judges
MOHINI THAPAR (DEAD) BY L. RS. vs C.I.T. (CENTRAL) CALCUTTA & ORS.
CIVIL APPEAL No. 1374/1970ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, ASSAM, TRIPURA, MANIPUR & NAGALAND vs M/S. RAMESHWARI LAL SANWARMAL
CIVIL APPEAL No. 1956/1969ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, MADRAS vs M/S. KHODAY ESWARSA & SONS
CIVIL APPEAL No. 648/1967ITAT SC
2 Judges
COMMISSIONER OF GIFT TAX KERALA vs GHEEVARGHESE. TRAVANCORE TIMBERS & PRODUCTS, KOTTAYAM
CIVIL APPEAL No. 2293/1968ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, BOMBAY vs WEST COAST PAPER MILLS LTD.
CIVIL APPEAL No. 1344/1971ITAT SC
2 Judges
COMMISSIONER OF LNCOME TAX, MADHYA PRADESH, NAGPUR vs HUKAMCHAND MOHANLAL
CIVIL APPEAL No. 2421/1968ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, GUJARAT vs DISTRIBUTORS (BARODA) (P) LTD.
CIVIL APPEAL No. 2350/1968ITAT SC
2 Judges
AHMEDABAD RANA CASTE ASSOCIATION vs COMMISSIONER OF INCOME TAX, GUJARAT
CIVIL APPEAL No. 2146/1968ITAT SC
2 Judges
