Recent Judgments

INCOME TAX OFFICER, AZAMGARH & ANR. vs MEWALAL DWARKA PRASAD & VICE VERSA

2 Judges

COMMISSIONER OF INCOME TAX, LUCKNOW vs U.P. COOPERATIVE FEDERATION LTD.

2 Judges

COMMISSIONER OF INCOME-TAX, NEW DELHI (NOW RAJASTHAN) vs EAST WEST IMPORT & EXPORT (P).LTD.,(NOW KNOWN AS ASIAN DISTRIBUTORS LTD), JAIPUR

2 Judges

COMMISSIONER OF SALES-TAX, U.P., LUCKNOW vs SUPER COTTON BOWL REFILLING WORKS & ANR.

2 Judges

PETRON ENGINEERING CONSTRUCTION PVT. LTD. & ANOTHER vs CENTRAL BOARD OF DIRECT TAXES & OTHERS

2 Judges

COLLECTOR OF CENTRAL EXCISE, BOMBAY-I & ANR. vs PARLE EXPORTS (P) LTD.

2 Judges

N.M. GOEL & CO vs SALES TAX OFFICER, RAJNANDGAON & ANR.

2 Judges

COLLECTOR OF CENTRAL EXCISE, GUNTUR vs ANDHRA SUGAR LTD.

2 Judges

COMMISSIONER OF INCOME-TAX, BOMBAY vs ITALINDIA COTTON CO. (P) LTD.

2 Judges

COMMISSIONER, SALES TAX, U.P. LUCKNOW vs ANOOP WINES, KHULDABAD, ALLAHABAD

2 Judges

COMMISSIONER OF WEALTH TAX, ALLAHABAD vs ARVIND NAROTTAM (INDL.)

2 Judges

COFFEE BOARD, KARNATAKA, BANGALORE vs COMMISSIONER OF COMMERCIAL TAXES

3 Judges

COMMISSIONER OF WEALTH-TAX, BHOPAL vs ABDUL HUSSAIN MULLA MUHAMMAD ALI (DEAD) BY L.RS.

2 Judges

COMMISSIONER OF INCOME TAX, U.P.-II, LUCKNOW vs BAZPUR CO-OPERATIVE SUGAR FACTORY LTD., BAZPUR, DISTRICT NAINITAL.

2 Judges

R.K. PALSHIKAR (HUF) vs COMMISSIONER OF INCOME-TAX, MADHYA PRADESH, NAGPUR, BHANDARA, NAGPUR

2 Judges

COMMISSIONER OF INCOME-TAX, BOMBAY CITY-I, BOMBAY vs ASSOCIATED CEMENT COMPANIES LTD., BOMBAY

2 Judges

ALWAYE AGENCIES vs DY. COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX, ERNAKULAM

2 Judges

CHUHARMAL S/0 TAKARMAL MOHNANI vs COMMISSIONER OF INCOME-TAX, M.P., BHOPAL

2 Judges

ASIAN PAINTS (INDIA) LTD. vs COLLECTOR OF CENTRAL EXCISE,BOMBAY

COMMISSIONER OF INCOME TAX, vs VIKRAM COTTON MILLS LTD.

2 Judges

COMMISSIONER OF GIFT TAX, GUJARAT vs EXECUTORS & TRUSTEES OF THE ESTATE OF LATE SH. AMBALAL SARABHAI, AHMEDABAD

2 Judges

U.P. INCOME-TAX DEPARTMENT CONTINGENT PAID STAFF WELFARE ASSOCIATION vs UNION OF INDIA & ORS.

2 Judges

CENTRAL BOARD OF DIRECT TAXES AND 0THERS vs ADITYA V. BIRLA

2 Judges

SIR SHADI LAL AND SONS, SHAMLI vs COMMISSIONER OF INCOME-TAX, KANPUR

2 Judges

WAZID ALI ABID ALI, ETC. vs COMMISSIONER OF INCOME TAX, LUCKNOW, ETC.

2 Judges

GANESH DASS SREERAM, ETC. vs INCOME TAX OFFICER, 'A' WARD, SHILLONG AND OTHERS ETC.

3 Judges

SIR SHADI LAL SUGAR AND GENERAL MILLS LTD. & ANR. vs COMMISSIONER OF INCOME TAX, DELHI

2 Judges

C.I.T. GUJARAT vs ELECON ENGINEERING CO. LTD.

2 Judges

SETH BANARSI DASS GUPTA & ANR. ETC. vs COMMISSIONER OF INCOME-TAX, DELHI.

2 Judges

COMMR. OF SALES TAX vs AGRA BELTING WORKS

MISRA RANGNATH