Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,292 total)
SMT. KUSUM LATA SINGHAL vs COMMISSIONER OF INCOME TAX RAJASTHAN, JAIPUR AND ORS.
SPECIAL LEAVE PETITION (CIVIL) No. 15327/1989ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs K.R. SADAYAPPAN
CIVIL APPEAL No. 1248/1978ITAT SC
2 Judges
F.S. GANDHI (DEAD) BY LRS. vs COMMISSIONER OF WEALTH TAX, ALLAHABAD
CIVIL APPEAL No. 3752/1982ITAT SC
2 Judges
SMT. SHANTI DEVI L. SINGH AND ANR. vs TAX RECOVERY OFFICER AND ORS.
CIVIL APPEAL No. 1936/1990ITAT SC
2 Judges
M.B. ABDULLA vs COMMISSIONER OF INCOME-TAX, KERALA
SPECIAL LEAVE PETITION (CIVIL) No. 4973/1989ITAT SC
2 Judges
AKBAR BADRUDIN JIWANI vs COLLECTOR OF CUSTOMS, BOMBAY
CIVIL APPEAL No. 3655/1989ITAT SC
2 Judges
AKBAR BADRUDDIN JIWANI vs THE COLLECTOR OF CUSTOMS
C.A. No.-003655-003655 - 1989ITAT SC
DEVI CINE PROJECTOR MANUFACTURING CO., ETC. ETC. vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 1185/1990ITAT SC
3 Judges
KESHAVJI RAVJI & CO. ETC. ETC. vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 1177/1990ITAT SC
3 Judges
ROCHE PRODUCTS LIMITED vs COLLECTOR OF CUSTOMS AND ANOTHER
CIVIL APPEAL No. 4407/1989ITAT SC
2 Judges
COLLECTOR OF CENTRAL EXCISE vs M/S. KUNDI ENGINEERING WORKS
C.A. No.-000440-000441 - 1989ITAT SC
HINDUSTAN POLYMERS ETC. ETC. vs COLLECTOR OF CENTRAL EXCISE, ETC. ETC.
CIVIL APPEAL No. 4339/1986ITAT SC
3 Judges
MAHARANA MILLS PVT. LTD. vs INCOME TAX TRIBUNAL, AHMEDABAD & ORS.
CIVIL APPEAL No. 612/1975ITAT SC
2 Judges
GUJARAT TRAVANCORE AGENCY, COCHIN vs COMMISSIONER OF INCOME-TAX, KERALA, ERNAKULAM
CIVIL APPEAL No. 630/1975ITAT SC
2 Judges
ELECTRONICS CORPORATION OF INDIA LTD. vs COMMISSIONER OF INCOME TAX & ANR.
CIVIL APPEAL No. 2697/1989ITAT SC
3 Judges
M/S. ELECTRONICS CORPN. OF INDIA LTD. vs COMMISSIONER OF INCOME TAX
C.A. No.-002697-002697 - 1989ITAT SC
COMMISSIONER OF INCOME-TAX, LUCKNOW vs BAZPUR CO-OPERATIVE SUGAR FACTORY LTD.
CIVIL APPEAL No. 1358/1979ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, AMRITSAR vs STRAW BOARD MANUFACTURING CO. LTD.
CIVIL APPEAL No. 519/1975ITAT SC
2 Judges
VIBHUTI GLASS WORKS vs COMMISSIONER OF INCOME TAX, LUCKNOW
CIVIL APPEAL No. 1442/1975ITAT SC
2 Judges
CLAGGETT BRACHI CO. LTD., LONDON vs COMMISSIONER OF INCOME-TAX, A.P.
CIVIL APPEAL No. 208/1975ITAT SC
2 Judges
BROACH DISTT. CO-OPERATIVE COTTON SALES GINNING & PRESSING SOCIETY LTD. vs COMMISSIONER OF INCOME TAX, AHMEDABAD.
CIVIL APPEAL No. 513/1975ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, CALCUTTA vs PRAHALADRAI AGARWALA
CIVIL APPEAL No. 575/1975ITAT SC
2 Judges
ALEMBIC CHEMICAL WORKS CO. LTD. vs COMMISSIONER OF INCOME TAX, GUJARAT
CIVIL APPEAL No. 43/1975ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, BOMBAY vs RASIKLAL MANEKLAL (H.U.F.) & ORS.
CIVIL APPEAL No. 1905/1974ITAT SC
2 Judges
SHUBHLAXMI MILLS LIMITED vs ADDITIONAL COMMISSIONER OF INCOME-TAX, GUJARAT
CIVIL APPEAL No. 47/1975ITAT SC
2 Judges
MRS. ARUNDHATI BALKRISHNA vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 80/1975ITAT SC
2 Judges
COLLECTOR OF CENTRAL EXCISE, MADRAS vs STANDARD MOTOR PRODUCTS, ETC.
REVIEW PETITION (CIVIL) No. 557/1987ITAT SC
3 Judges
M/S. GRAUER & WEIL (INDIA) LTD. ARD vs THE COLLECTOR OF CENTRAL EXCISE
C.A. No.-000785-000785 - 1986ITAT SC
COMMISSIONER OF INCOME TAX, CALCUTTA vs KARAM CHAND THAPAR & BROS. (P) LTD.
CIVIL APPEAL No. 1119/1975ITAT SC
2 Judges
A.R. KRISHNAMURTHY & ANR vs C.L.T. MADRAS
CIVIL APPEAL No. 2717/1985ITAT SC
3 Judges
