Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,292 total)

COLLECTOR OF CENTRAL EXCISE JAIPUR vs ASSOCIATED STONE INDUSTRIES

C.A. No.-001355-001355 - 1994ITAT SC
17/9/1991

MAHADEO PRASAD BAIS (DEAD} vs INCOME-TAX OFFICER 'A' WARD, GORAKHPUR AND ATJR.

CIVIL APPEAL No. 1934/1978ITAT SC

3 Judges

12/9/1991

COMMISSIONER OF INCOME TAX, GUJARAT vs CELLULOSE PRODUCTS OF INDIA LTD.

CIVIL APPEAL No. 1314/1976ITAT SC

3 Judges

4/9/1991

THE COLLECTOR OF CENTRAL EXCISE, MADRAS vs M/S M.M. RUBBER & CO

C.A. No.-006071-006071 - 1990ITAT SC
4/9/1991

CENTRAL PROVINCES MANGANESE ORE. CO. LTD. vs I.T.O., NAGPUR

CIVIL APPEAL No. 565/1976ITAT SC

2 Judges

20/8/1991

VANIA SILK MILLS (P) LTD. vs COMMISSIONER OF INCOME-TAX, AHMEDABAD

CIVIL APPEAL No. 1106/1976ITAT SC

2 Judges

14/8/1991

DELHI COLD STORAGE PRIVATE LTD. vs COMMISSIONER OF INCOME TAX, NEW DELHI

C.A. No.-003164-003164 - 1991ITAT SC
14/8/1991

D.H. BROTHERS PVT. LTD. vs COMMISSIONER OF SALES TAX, U.P. LUCKNOW

CIVIL APPEAL No. 5047/1985ITAT SC

2 Judges

8/8/1991

ATTAR SINGH GURMUKH SINGH vs INCOME TAX OFFICER, LUDHIANA ETC.

CIVIL APPEAL No. 11/1991ITAT SC

2 Judges

7/8/1991

VIJAYA LAXMI SUGAR MILLS LTD. vs COMMISSIONER OF INCOME TAX, KANPUR

CIVIL APPEAL No. 1103/1979ITAT SC

3 Judges

6/8/1991

BADAL RAM LAXMI NARAIN vs C.I.T. LUCKNOW

CIVIL APPEAL No. 657/1979ITAT SC

2 Judges

12/7/1991

COMMISSIONER OF GIFT TAX, ERNAKULAM vs ABDUL KARIM MOHD. (DEAD) BY LRS.

CIVIL APPEAL No. 526/1979ITAT SC

2 Judges

10/7/1991

MOTILAL CHHADAMI LAL JAIN vs COMMISSIONER OF INCOME TAX, DELHI ETC.

CIVIL APPEAL No. 1426/1975ITAT SC

3 Judges

8/4/1991

GARDEN SILK WEAVING FACTORY, SURAT vs COMMISSIONER OF INCOME TAX, GUJARAT, AHMEDABAD

CIVIL APPEAL No. 1249/1975ITAT SC

2 Judges

22/3/1991

A.L.A. FIRM vs COMMISSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 570/1976ITAT SC

3 Judges

21/2/1991

RAJRATHA NARANBHAI MILLS. CO. LTD. vs SALES TAX OFFICER, PETLAD

CIVIL APPEAL No. 2891/1977ITAT SC

2 Judges

19/2/1991

COMMISSIONER OF INCOME TAX, WEST BENGAL vs WESMAN ENGG. CO. (P.) LTD.

CIVIL APPEAL No. 1535/1978ITAT SC

2 Judges

24/1/1991

BABULAL NAROTIAMDAS AND ORS. vs COMMISSIONER OF INCOME-TAX, BOMBAY

CIVIL APPEAL No. 685/1978ITAT SC

2 Judges

14/12/1990

COMMISSIONER OF INCOME TAX, CALCUTTA vs BRITISH PAINTS INDIA LTD

CIVIL APPEAL No. 1918/1976ITAT SC

2 Judges

13/12/1990

INCOME TAX OFFICER, CUTTACK AND ORS. vs BIJU PATNAIK

CIVIL APPEAL No. 571/1976ITAT SC

2 Judges

7/12/1990

MAHABIR COLD STORAGE vs COMMISSIONER OF INCOME TAX, PATNA

CIVIL APPEAL No. 469/1976ITAT SC

2 Judges

7/12/1990

RAMPUR DISTILLERY AND CHEMICALS CO. LTD. vs COMMISSIONER OF INCOME-TAX, LUCKNOW

CIVIL APPEAL No. 1762/1975ITAT SC

2 Judges

21/11/1990

COMMISSIONER OF INCOME TAX, DELHI CENTRAL vs MODI SPINNING AND WEAVING MILLS CO. LTD.

CIVIL APPEAL No. 330/1976ITAT SC

2 Judges

26/10/1990

CENTRAL BOARD OF DIRECT TAXES AND ANR. vs DR. O.N. TRIPATHI AND ORS.

CIVIL APPEAL No. 2675/1987ITAT SC

3 Judges

24/10/1990

SUTLEJ COTTON MILLS LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL III, CALCUTTA

CIVIL APPEAL No. 1467/1976ITAT SC

2 Judges

23/10/1990

BIKANER GYPSUMS LTD. vs COMMISSIONER OF INCOME TAX, RAJASTHAN

CIVIL APPEAL No. 262/1976ITAT SC

3 Judges

23/10/1990

POONJABHAI VARMALIDAS vs COMMISSIONER OF INCOME TAX, AHMEDABAD

CIVIL APPEAL No. 1431/1976ITAT SC

2 Judges

9/10/1990

INCOME TAX OFFICER, CALICUT vs SMT. N.K. SARADA THAMPATTY

CIVIL APPEAL No. 778/1976ITAT SC

3 Judges

14/9/1990

JUTE CORPORATION OF INDIA LTD. vs COMMISSIONER OF INCOME TAX AND ANR.

CIVIL APPEAL No. 1935/1981ITAT SC

3 Judges

4/9/1990

SARASWATI INDUSTRIAL SYNDICATE LTD. vs C.I.T., HARYANA, HIMACHAL PRADESH, DELHI

CIVIL APPEAL No. 91/1976ITAT SC

3 Judges

4/9/1990