Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,292 total)

COMMISSIONER OF INCOME-TAX, KANPUR vs BEHARI LAL RAM CHARAN LTD.

CIVIL APPEAL No. 74/1975ITAT SC

2 Judges

22/4/1987

SMT. PADMAVATI JAIKRISHNA vs ADDL. COMMISSIONER OF INCOME TAX, GUJARAT AHMEDABAD

CIVIL APPEAL No. 65/1975ITAT SC

3 Judges

22/4/1987

INCOME-TAX OFFICER, CALCUTTA & ORS. vs RADHESHYAM LADIA

CIVIL APPEAL No. 1187/1974ITAT SC

2 Judges

21/4/1987

COMMISSIONER OF GIFT TAX GUJARAT vs CHHOTALAL MOHANLAL

CIVIL APPEAL No. 2027/1974ITAT SC

3 Judges

16/4/1987

COMMISSIONER OF INCOME TAX, U.P. vs SHAH SADIQ AND SONS.

CIVIL APPEAL No. 1598/1974ITAT SC

2 Judges

14/4/1987

COMMISSIONER OF INCOME TAX, CALCUTTA vs T.I. & M. SALES LTD.

CIVIL APPEAL No. 1449/1974ITAT SC

2 Judges

10/4/1987

COMMISSIONER OF EXCESS PROFIT TAX, KANPUR vs KALYAN MAL PHOOL CHAND, NAGAR GANJ, KANPUR

CIVIL APPEAL No. 1375/1974ITAT SC

2 Judges

13/3/1987

KUNDAN LAL SRIKISHAN MATHURA (U.P.) vs COMMISSIONER OF SALES TAX, U.P. AND ANOTHER

CIVIL APPEAL No. 625/1986ITAT SC

2 Judges

3/2/1987

COMMISSIONER OF INCOME TAX, KANPUR vs DR. R.S. GUPTA

CIVIL APPEAL No. 1713/1973ITAT SC

2 Judges

3/2/1987

COMMISSIONER OF INCOME-TAX, U.P., LUCKNOW vs BRITISH INDIA CORPN. LTD., KANPUR

CIVIL APPEAL No. 1163/1974ITAT SC

2 Judges

3/2/1987

COMMISSIONER OF INCOME TAX vs MUSSADILAL RAM BHAROSE

CIVIL APPEAL No. 2083/1972ITAT SC

2 Judges

28/1/1987

CENTRAL WINES, HYDERABAD ETC. vs SPECIAL COMMERCIAL TAX OFFICER ETC.

CIVIL APPEAL No. 1118/1981ITAT SC

2 Judges

9/1/1987

LATE NAWAB SIR MIR OSMAN ALI KHAN vs COMMISSIONER OF WEALTH TAX, HYDERABAD

CIVIL APPEAL No. 1763/1974ITAT SC

2 Judges

21/10/1986

COMMISSIONER OF INCOME-TAX, MADHYA PRADESH vs MAHARAJA BAHADUR SINGH & ORS.

CIVIL APPEAL No. 1681/1974ITAT SC

2 Judges

13/10/1986

C.I.T., ANDHRA PRADESH vs TRUSTEES OF H.E.H., THE NIZAM'S FAMILY TRUST

CIVIL APPEAL No. 1856/1974ITAT SC

2 Judges

30/9/1986

BROOKE BOND & COMPANY LTD. (NOW KNOWN AS BROOKE BOND LEIBIG LIMITED) vs C.I.T. WEST BENGAL-II, CALCUTTA

CIVIL APPEAL No. 2020/1974ITAT SC

2 Judges

30/9/1986

COMMISSIONER OF WEALTH-TAX, CALCUTTA vs O.M.M. KINNISON (DEAD) THROUGH HER EXECUTORS & TRUSTEES

CIVIL APPEAL No. 1181/1974ITAT SC

2 Judges

29/8/1986

HINDUSTAN WIRES PRODUCTS LIMITED vs COMMISSIONER OF INCOME-TAX, PATIALA

CIVIL APPEAL No. 597/1985ITAT SC

2 Judges

7/8/1986

COMMISSIONER OF INCOME TAX, KANPUR vs SARAN ENGINEERING CO. LTD.

CIVIL APPEAL No. 1599/1974ITAT SC

2 Judges

31/7/1986

COMMISSIONER OF INCOME TAX, KANPUR vs TIIE ELGIN MILLS LTD., KANPUR

CIVIL APPEAL No. 1665/1974ITAT SC

3 Judges

31/7/1986

COMMISSIONER OF INCOME-TAX, WEST BENGAL-II, CALCUTTA vs HINDUSTAN HOUSING & LAND DEVELOPMENT TRUST LIMITED

CIVIL APPEAL No. 1126/1974ITAT SC

2 Judges

29/7/1986

COMMISSIONER OF INCOME TAX, HARYANA, HIMACHAL PRADESH & DELHI & ORS. vs TARSEM KUMAR & ANR.

CIVIL APPEAL No. 1666/1974ITAT SC

2 Judges

17/7/1986

COMMISSIONER OF INCOME TAX, BIHAR, PATNA vs AMAR SINGH GOWAMAL & SONS, JHARIA, DHANBAD

CIVIL APPEAL No. 1912/1974ITAT SC

2 Judges

17/7/1986

PATNAIK & CO. LTD. vs THE COMMISSIONER OF INCOME TAX, ORISSA

CIVIL APPEAL No. 1359/1974ITAT SC

2 Judges

16/7/1986

LAGDISH SUGAR MILLS LTD. vs THE C.I.T LUCKNOW

CIVIL APPEAL No. 1348/1974ITAT SC

2 Judges

16/7/1986

COMMISSIONER OF INCOME-TAX, U.P. vs LAXMI SUGAR & OIL MILLS LTD.

CIVIL APPEAL No. 1613/1974ITAT SC

2 Judges

16/7/1986

C.I.T. BOMBAY CITY vs BOMBAY BURMAH TRADING CORPORATION, BOMBAY

CIVIL APPEAL No. 1/1974ITAT SC

2 Judges

16/7/1986

COMMISSIONER OF WEALTH TAX, KANPUR ETC. ETC. vs CHANDER SEN ETC.

CIVIL APPEAL No. 1668/1974ITAT SC

2 Judges

16/7/1986

MADNANI DEVELOPMENT CORPN. (P) LTD. vs COMMISSIONER OF INCOME-TAX, ORISSA

CIVIL APPEAL No. 1649/1974ITAT SC

2 Judges

16/7/1986

ANCHOR PRESSINGS (P) LTD. vs COMMISSIONER OF INCOME TAX, U.P. & ORS.

CIVIL APPEAL No. 1700/1974ITAT SC

2 Judges

16/7/1986