Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,292 total)

M.S.P NADAR SONS, VIRUDHU NAGAR vs COMMISSIONER OF INCOME TAX (CENTRAL), MADRAS

CIVIL APPEAL No. 4851/1990ITAT SC

2 Judges

28/4/1993

OSWAL AGRO MILLS LTD. vs COLLECTOR OF CENTRAL EXCISE AND ORS.

CIVIL APPEAL No. 2702/1984ITAT SC

2 Judges

27/4/1993

BENGAL IRON CORPORATION vs COMMERCIAL TAX OFFICER

C.A. No.-004474-004474 - 1992ITAT SC

JEEVAN REDDY B.P. (J)

27/4/1993

COMMISSIONER OF INCOME TAX, MADRAS vs G.R. KARTHIKEYAN, COIMBATORE

CIVIL APPEAL No. 3908/1983ITAT SC

2 Judges

22/4/1993

COMMISSIONER OF INCOME TAX. BOMBAY vs INDIAN ENGINEERING AND COMMERCIAL CORPN. PVT. LTD.

CIVIL APPEAL No. 1583/1977ITAT SC

2 Judges

13/4/1993

THE COMMISSIONER OF INCOME TAX, BOMBAY. vs M/S. INDIAN ENGG. & COM.CORP. P. LTD

C.A. No.-001583-001584 - 1977ITAT SC
13/4/1993

CIT, MADRAS vs BRAKES INDIA LTD.

CIVIL APPEAL No. 1287/1982ITAT SC

2 Judges

6/4/1993

SALEM COOPERATIVE CENTRAL BANK LIMITED vs COMMISSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 2169/1993ITAT SC

2 Judges

6/4/1993

PRAKASH COTION MILLS PVT. LTD. vs COMMISSIONER OF INCOME TAX (CENTRAL) BOMBAY

CIVIL APPEAL No. 1279/1977ITAT SC

2 Judges

6/4/1993

COMMR. OF INCOME TAX, MADRAS vs BRAKES INDIA LTD., MADRAS

C.A. No.-001287-001287 - 1982ITAT SC
6/4/1993

PRAKASH COTTON MILLS PRIVATE LIMITED vs THE COMMISSIONER OF INCOME TAX(CENTRAL)

C.A. No.-001279-001279 - 1977ITAT SC
6/4/1993

EMPIRE STORES vs INCOME TAX OFFICER

SLP(C) No.-001244-001244 - 1993ITAT SC
2/4/1993

COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA ETC. ETC. vs AMRITSAR TRANSPORT COMPANY PRIVATE LIMITED AND ANR.

CIVIL APPEAL No. 3522/1979ITAT SC

2 Judges

31/3/1993

COMMR. OF INCOME TAX (CENTRAL),LUDHIANA vs M/S, AMRITSAR TRASPORT CO.PVT. LTD

C.A. No.-003522-003522 - 1979ITAT SC
31/3/1993

UNIVERSAL RADIATORS, COIMBATORE vs COMMISSIONER OF INCOME TAX, TAMIL NADU

CIVIL APPEAL No. 5897/1983ITAT SC

2 Judges

30/3/1993

NAGARMAL BAIJNATH vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 156/1979ITAT SC

2 Judges

26/3/1993

M/S NAGARMAL BAIJNATH vs COMMISSIONER OF INCOME TAX

C.A. No.-000156-000157 - 1979ITAT SC
26/3/1993

ASSOCIATED CEMENT COMPANY LTD. vs COMMISSIONER OF INCOME-TAX, BIHAR, PATNA AND ANR.

CIVIL APPEAL No. 2860/1979ITAT SC

2 Judges

23/3/1993

THE ASSOCIATED CEMENT COMPANY LTD. vs THE COMMISSIONER OF INCOME TAX

C.A. No.-002860-002860 - 1979ITAT SC
23/3/1993

CHHATHU RAM AND ORS. ETC. ETC. vs COMMISSIONER OF INCOME TAX, BIHAR, PATNA AND ORS.

CIVIL APPEAL No. 1453/1980ITAT SC

2 Judges

3/3/1993

COMMISSIONER OF INCOME TAX, CALCUTTA vs BRAITHWAITE AND CO. LTD.

CIVIL APPEAL No. 1054/1977ITAT SC

2 Judges

3/3/1993

KARAMCHAND PREMCHAND PVT. LTD. vs COMMISSIONER OF INCOME TAX, GUJARAT

CIVIL APPEAL No. 2230/1977ITAT SC

2 Judges

25/2/1993

STANDARD TRIUMPH MOTOR CO. LTD. vs COMMISSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 1022/1982ITAT SC

2 Judges

25/2/1993

EMIL WEBBER vs COMMISSIONER OF INCOME TAX, V AND M, NAGPUR

CIVIL APPEAL No. 3115/1980ITAT SC

2 Judges

19/2/1993

SHRI EMIL WEBBER vs COMMISSIONER OF INCOME TAX,V&M,NAGPUR

C.A. No.-003115-003116 - 1980ITAT SC
19/2/1993

COMMISSIONER OF WEALTH TAX vs DR. KARAN SINGH

C.A. No.-001290-001293 - 1985ITAT SC

SHARMA, L.M. (CJ) PANDIAN, S.R. (J) MOHAN, S. (J) JEEVAN REDDY, B.P. (J) BHARUCHA S.P. (J)

4/2/1993

THE COMMISSIONER OF INCOME TAX vs SHRI DHADI SAHU

C.A. No.-001788-001789 - 1977ITAT SC
18/11/1992

ESCORTS LIMITED AND ANR. ETC. ETC. vs UNION OF INDIA AND ORS.

WRIT PETITION (CIVIL) No. 90/1981ITAT SC

3 Judges

22/10/1992

COMMISSIONER OF INCOME-TAX vs SUN ENGINEERING WORKS (P) LTD.

CIVIL APPEAL No. 3251/1979ITAT SC

2 Judges

17/9/1992

THERMAX PRIVATE LIMITED vs COLLECTOR OF CUSTOMS (BOMBAY) NEW CUSTOMS HOUSE

CIVIL APPEAL No. 4693/1990ITAT SC

3 Judges

19/8/1992