Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,292 total)

SUMATI DAYAL vs COMMISSIONER OF INCOME TAX, BANGALORE

CIVIL APPEAL No. 1344/1977ITAT SC

3 Judges

28/3/1995

COLLECTOR OF CENTRAL EXCISE, SHILLONG vs WOODCRAFT PRODUCTS LIMITED, CALCUTTA

C.A. No.-001315-001318 - 1990ITAT SC
20/3/1995

THE ADDITIONAL COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH vs M/S. DEGAON GANGA REDDY G. RAMAKRISHNA AND CO. AND ORS.

CIVIL APPEAL No. 222/1977ITAT SC

2 Judges

1/3/1995

M/S. MOTI LAMINATES vs THE COLLECTOR OF CENTRAL EXCISE

C.A. No.-000080-000080 - 1988ITAT SC
14/2/1995

M/S. WARDEN AND CO.(INDIA) PVT. LTD. vs THE COLLECTOR OF CENTRAL EXCISE

C.A. No.-005401-005401 - 1985ITAT SC
1/2/1995

MIS HIND WIRE INDUSTRIES LTD. vs THE COMMISSIONER OF INCOME TAX, WEST BENGAL-V

CIVIL APPEAL No. 1323/1995ITAT SC

2 Judges

20/1/1995

COMMISSIONER OF INCOME-TAX vs CHITTOR ELECTRIC SUPPLY CORPORATION AND ANR.

CIVIL APPEAL No. 1413/1977ITAT SC

3 Judges

13/1/1995

M/S ASTRA PHARMACEUTICALS PVT.LTD. vs COLLECTOR OF CENTRAL EXCISE

C.A. No.-003403-003403 - 1987ITAT SC
16/12/1994

M/S. BALLARPUR INDUSTRIES LTD. vs THE COLLECTOR OF CUSTOMS(APPEALS)

C.A. No.-002288-002288 - 1986ITAT SC
14/12/1994

COMMISSIONER OF WEALTH TAX vs M/S. SHRAVAN KUMAR SWARUP AND SONS, ETC. ETC.

CIVIL APPEAL No. 6367/1994ITAT SC

2 Judges

22/9/1994

COMMISSIONER OF INCOME TAX, HYD. vs M/S. P.J. CHEMICALS LTD

C.A. No.-002474-002474 - 1991ITAT SC
14/9/1994

J.K. SYNTHETICS LTD. vs THE COMMERCIAL TAXES OFFICER

CIVIL APPEAL No. 3414/1982ITAT SC

5 Judges

9/5/1994

COMMISSIONER OF INCOME TAX, GUJARAT, AHMEDABAD vs SMT. KAMALTNI KHATAU

CIVIL APPEAL No. 2145/1978ITAT SC

3 Judges

9/5/1994

ITC BHADRACHALAM PAPER BOARDS LTD vs COLLECTOR OF CENTRAL EXCISE, HYDERABAD.

CIVIL APPEAL No. 4990/1991ITAT SC

2 Judges

15/4/1994

BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LTD. (NOW KNOWN AS BHARAT PETROLEUM CORPORATION LTD.) vs THE COMMISSIONER OF INCOME TAX (CENTRAL), CALCUTTA

CIVIL APPEAL No. 1325/1979ITAT SC

2 Judges

6/4/1994

C.W.S. (INDIA) LIMITED vs THE COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 677/1987ITAT SC

2 Judges

1/3/1994

BHARAT HARI SINGHANIA vs COMMR. OF WEALTH TAX (CENTRAL)

W.P.(C) No.-001213-001213 - 1990ITAT SC
16/2/1994

THE PRINTERS (MYSORE) LTD. AND ANR. vs ASSTT. COMMERCIAL TAX OFFICER AND ORS.

CIVIL APPEAL No. 1550/1985ITAT SC

2 Judges

7/2/1994

COMMISSIONER OF INCOME TAX, MADRAS vs EXPRESS NEWSPAPER LTD.

CIVIL APPEAL No. 2841/1993ITAT SC

3 Judges

11/1/1994

H.H. SIR RAMA VARMA (DEAD) BY L.RS. vs COMMISSIONER OF INCOME-TAX, KERALA

CIVIL APPEAL No. 1489/1979ITAT SC

2 Judges

2/11/1993

COMMISSIONER OF INCOME TAX vs RAM KUMAR AGGARWAL AND BROS.

CIVIL APPEAL No. 1453/1976ITAT SC

2 Judges

2/11/1993

THE C.L.T., GUJARAT-I, AHMEDABAD vs THE AHMEDABAD COTTON MFG. CO. LTD. & ORS.

CIVIL APPEAL No. 2123/1977ITAT SC

2 Judges

15/10/1993

SHRIYANS PRASAD JAIN (DEAD) BY LRS. vs INCOME TAX OFFICER AND ORS.

CIVIL APPEAL No. 2702/1979ITAT SC

2 Judges

14/9/1993

SMT. SARIFABIBI MOHMED IBRAHIM AND ORS. vs COMMISSIONER OF INCOME TAX, GUJARAT

CIVIL APPEAL No. 4001/1982ITAT SC

2 Judges

14/9/1993

THE COMMISSIONER OF INCOME TAX, ORISSA vs N.C. BUDHARAJA & COMPANY AND ANR. ETC. ETC.

CIVIL APPEAL No. 4238/1983ITAT SC

2 Judges

7/9/1993

VARKEY CHACKO vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 1151/1982ITAT SC

2 Judges

24/8/1993

SABARKANTHA ZILLA KHARID vs SANGH LTD versus COMMISSIONER OF INCOME TAX

ARBITRATION PETITION No. 793/1977ITAT SC

2 Judges

5/8/1993

PHOOL CHAND BAJRANG LAL AND ANR. vs INCOME TAX OFFICER AND ANR.

CIVIL APPEAL No. 1235/1977ITAT SC

2 Judges

13/7/1993

M/S SARU SMELTING (P) LTD. vs THE COMMISSIONER OF SALES TAX, LUCKNOW

C.A. No.-000266-000266 - 1980ITAT SC

YOGESHWAR DAYAL (J)

13/5/1993

BHARAT BEEDI WORKS (PRIVATE) LIMITED AND ANR. vs COMMISSIONER OF INCOME-TAX

CIVIL APPEAL No. 1452/1987ITAT SC

2 Judges

7/5/1993