Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,292 total)

COMMISSIONER OF INCOME-TAX, ORISSA vs M/S. KALINGA TUBES LTD.

CIVIL APPEAL No. 1396/1996ITAT SC

2 Judges

8/1/1996

COMMISSIONER OF INCOME TAX, CALCUTTA vs M/S. PARK HOTEL (P) LTD., 15, PARK STREET, CALCUTTA-16

CIVIL APPEAL No. 195/1996ITAT SC

2 Judges

5/1/1996

COMMISSIONER OF INCOME-TAX vs MANOHARLAL GUPTA AND CO.

CIVIL APPEAL No. 187/1978ITAT SC

2 Judges

5/1/1996

INDIAN SHAVING PRODUCTS LTD. vs BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTIONS & ANOTHER

CIVIL APPEAL No. 5638/1994ITAT SC

2 Judges

3/1/1996

THE SPECIAL OFFICER (REVENUE) KERALA STATE ELECTRICITY BOARD AND ANR. ETC. ETC. vs M.R.F. LIMITED ETC. ETC.

CIVIL APPEAL No. 11737/1995ITAT SC

2 Judges

12/12/1995

M/S.CHANDRAPUR MAGNET WIRES (P) LTD. vs COLLECTOR OF CENTRAL EXCISE, NAGPUR

C.A. No.-007275-007275 - 1995ITAT SC
12/12/1995

INCOME TAX OFFICER vs CH. ATCHAIAH

CIVIL APPEAL No. 2513/1977ITAT SC

2 Judges

11/12/1995

CHATTU RAM(DECEASED)THROUGH LRS. vs COMMR. OF INCOME TAX, BIHAR

C.A. No.-011842-011842 - 1995ITAT SC
8/12/1995

ASSOCIATED POWER CO. LTD. vs COMMISSIONER OF INCOME TAX

TAX REFERENCE CASE No. 13/1981ITAT SC

3 Judges

28/11/1995

COMMISSIONER_ OF INCOME TAX, KANPUR vs KAMLA TOWN TRUST

CIVIL APPEAL No. 1741/1977ITAT SC

2 Judges

16/11/1995

BIHARI LAL JAISWAL vs THE COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 1825/1977ITAT SC

2 Judges

16/11/1995

COMMR. OF INCOME TAX(CENTRAL) LUDHIANA vs OM PARKASH

C.A. No.-004234-004234 - 1983ITAT SC
16/11/1995

M/S. LOK NATH AND COMPANY, THE MALL, SHIMLA vs COMMISSIONER OF WEALTH TAX, PATJALA

CIVIL APPEAL No. 9697/1995ITAT SC

2 Judges

31/10/1995

M/S LOKE NATH AND CO. THE MALL,SHIMLA vs COMMISSIONER OF WEALTH TAX PATIALA

C.A. No.-009697-009697 - 1995ITAT SC

JEEVAN REDDY B.P. (J)

31/10/1995

ADDL. COMMISSIONER OF INCOME TAX AND ANR. vs AL. N. RAO CHARITABLE TRUST

CIVIL APPEAL No. 958/1977ITAT SC

2 Judges

13/10/1995

COMMISSIONER OF INCOME TAX, MEERUT, ETC. ETC vs M/S. VIRMANI INDUSTRIES PVT. LTD. ETC. ETC.

CIVIL APPEAL No. 1052/1976ITAT SC

2 Judges

12/10/1995

COMMISSIONER OF INCOME TAX vs SMT. PELLETI SRIDERAMMA, NELLORE

CIVIL APPEAL No. 1053/1997ITAT SC

2 Judges

11/10/1995

M/S. THE ANDHRA BANK LTD., HYDERABAD vs THE COMMISSIONER OF INCOME TAX, A.P. LLL, HYDERABAD

CIVIL APPEAL No. 4895/1984ITAT SC

3 Judges

22/9/1995

MODI INDUSTRIES LIMITED, MODINAGAR vs COMMISSIONER OF INCOME-TAX, DELHI

C.A. No.-000928-000928 - 1980ITAT SC
15/9/1995

U.P. SALES TAX ASSN. vs TAXATION BAR ASSOCIATION AND ORS.

CIVIL APPEAL No. 7872/1995ITAT SC

2 Judges

1/9/1995

U.P. SALES TAX SERVICE ASSOCIATION vs TAXATION BAR ASSOCIATION

C.A. No.-007872-007872 - 1995ITAT SC

RAMASWAMY K.

1/9/1995

COMMISSIONER OF INCOME TAX, MADRAS AND ANR. vs MIS DALMIA CEMENT

CIVIL APPEAL No. 745/1976ITAT SC

3 Judges

16/8/1995

COMMR. OF SALES TAX, ORISSA vs JAGANNATH COTTON CO

C.A. No.-006627-006631 - 1995ITAT SC

JEEVAN REDDY B.P. (J)

28/7/1995

ASSISTANT COMMISSIONER OF INCOME TAX vs AK. MENON AND ORS.

CIVIL APPEAL No. 6323/1995ITAT SC

2 Judges

18/7/1995

ASST. COMMISSIONER OF INCOME TAX vs A.K. MENON

C.A. No.-006323-006323 - 1995ITAT SC
18/7/1995

COMMISSIONER OF INCOME-TAX vs PATEL BROTHERS AND CO. LTD. ETC. ETC.

CIVIL APPEAL No. 1455/1976ITAT SC

3 Judges

9/5/1995

COMMISSIONER OF INCOME TAX, JULLUNDUR vs AJANTA ELECTRICALS, PUNJAB

CIVIL APPEAL No. 2636/1977ITAT SC

2 Judges

2/5/1995

GOSAR FAMILY TRUST, JAMNAGAR ETC. vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 1180/1991ITAT SC

3 Judges

28/4/1995

COMMISSIONER OF INCOME TAX, CALCUTIA vs BIJOY KUMAR ALMAL

CIVIL APPEAL No. 2298/1977ITAT SC

2 Judges

4/4/1995

COLLECTOR OF CENTRAL EXCISE, BOMBAY vs S.D. FINE CHEMICALS (P) LTD

C.A. No.-002532-002532 - 1992ITAT SC
30/3/1995