Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,826 total)
THE COMMISSIONER OF INCOMET AX vs SAHARA AIRLINES LTD.
ITA - 1193 / 2009ITAT Delhi
THE COMMISSIONER OF INCOMT AX vs SAHARA AIRLINES LTD.
ITA - 1197 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs SAHARA AIRLINES LTD.
ITA - 1179 / 2009ITAT Delhi
THE COMMISSIONER OF INCOMET AX vs SAHARA AIRLINES LTD.
ITA - 1199 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs SAHARA AIRLINES LTD.
ITA - 1194 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs SAHARA AIRLINES LTD.
ITA - 1192 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs SAHARA AIRLINES LTD.
ITA - 1190 / 2009ITAT Delhi
JBM INDUSTRIES LTD vs COMMISSIONER OF INCOME TAX
ITA - 1412 / 2009ITAT Delhi
THE COMMISSIONER OF INCOMET AX vs SAHARA AIRLINES LTD.
ITA - 1183 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs SAHARA AIRLINES LTD.
ITA - 1182 / 2009ITAT Delhi
M/S.CARONA EXIM LTD. vs ASST.COMMISSIONER OF INCOME TAX AND 2 ORS.
ITXA/809/2007ITAT Bombay
HON'BLE SHRI JUSTICE V.C. DAGA, HON'BLE SHRI JUSTICE J.P. DEVADHAR
CHANDER KANT vs CIT ROHTAK
ITA/507/2009ITAT Punjab & Haryana
SITALDAS K. MOTWANI vs DIRECTOR GENERAL OF INCOME TAX AND 3 ORS.
WP/1749/2009ITAT Bombay
P.VARKEY JACOB vs DEPUTY COMMISSIONER OF INCOME TAX
WP(C)/19823/2006ITAT Kerala
MR.ARVIND KUMAR,PANAMPILLY NAGAR,COCHIN vs THE COMMR.OF INCOME TAX,COCHIN
ITR/2/2004ITAT Kerala
THE COMMISSIONER OF INCOME TAX,THRISSUR vs M/S.SEGO RESTURANT & AIRLAND LODGINGS
ITA/1022/2009ITAT Kerala
NAHAR EXPORTS LTD vs COMMISSIONER OF INCOME TAX
ITA/96/2004ITAT Punjab & Haryana
NAHAR EXPORTS LTD vs COMMISSIONER OF INCOME TAX
ITA/95/2004ITAT Punjab & Haryana
NAHAR EXPORTS LTD vs COMMISSIONER OF INCOME TAX
ITA/97/2004ITAT Punjab & Haryana
NAHAR SPINNING MILLS LTD. vs COMMISSIONER OF INCOME TAX LUDHIANA
ITA/46/2002ITAT Punjab & Haryana
P.C.BHANDARI & CO. vs ASSTT. COMMISSIONER OF INCOME TAX
ITA - 1272 / 2008ITAT Delhi
MS/RADHA PICTURE PALACE vs DY.COMMISSIONER OF INCOME TAX
ITA/39/2003ITAT Kerala
M/S PRIME LEATHER, JALANDHAR vs COMM. OF INCOME TAX JALANDHAR AND ANR.
ITA/532/2009ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX DELHI IV vs HEWITT ASSOCIATES (I) P.LTD.
ITA - 1332 / 2009ITAT Delhi
THE COMMISSIONER OF WEALTH TAX, TRICHUR vs MRS.REMAMANI BHAIRAVAN, NALLEPPILLY
WTA/52/2009ITAT Kerala
HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
THE COMMISSIONER OF WEALTH TAX (CENTRAL) vs LAKSHMIKANTHAN, BHIMA & BROS.
WTA/43/2009ITAT Kerala
HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
APPOLLO TYRES LIMITED, KOCHI vs THE ASSITANT COMMISSIONER OF KOCHI
WTA/197/2009ITAT Kerala
HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
THE COMMISSIONER OF WEALTH TAX vs JOHN L.CHACKOLA
WTA/108/2009ITAT Kerala
HONOURABLE MR.JUSTICE V.K.MOHANAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
HARJIT SINGH SALUJA vs COMMISSIONER OF INCOME TAX DELHI
ITA - 1392 / 2008ITAT Delhi
HOME TEX, 77, SEC 29 HUDA, PANIPAT vs CIT. KARNAL
ITA/477/2009ITAT Punjab & Haryana