Recent Judgments

CIT, FARIDABAD vs FATEH SINGH HUF

THE COMMISSIONER OF INCOME TAX vs VED SINGH

COMMISSIONER OF CUSTOMS, BANGALORE vs M/S. N.I. SYSTEMS INDIA P.LTD

INCOME TAX vs M/S. DALMIA FINANCE LTD

COMMISSIONER OF INCOME TAX vs KANCHAN BHALLA

Commissioner of Income Tax-IV vs M/s DCM Technologies Limited

COMMISSIONER OF INCOME TAX vs KANCHAN BHALLA

COMMISSIONER OF INCOME TAX vs DENSO HARYANA PVT LTD

COMMISSIONER OF INCOME TAX vs SCHEFENACKER MOTHERSON LTD

THE COMMISSIONER OF INCOME TAX vs SAMTEL COLOR LTD

THE COMMISSIONER OF INCOME TAX vs DEVKI DEVI

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

SUBHASH CHAND vs COMMISSIONER OF INCOME TAX

GIAN CHAND JAIN PROP.M/S.JIAN ELETRIC. vs INCOME TAX OFFICER CHD.

THE C.I.T.-II ASR. vs M/S EMBROCIA FARMS PVT. LTD.

CIT, KARNAL vs DALBIR SINGH PRO. M/S SUNNY EXPORTS PANIPAT

INCOME TAX-XIII vs ENTERPRISES P. LTD

THE COMMISSIONER OF INCOME TAX vs V.L.S.FINANCE LTD.

THE COMMISSIONER OF INCOME TAX vs V.L.S.FINANCE LTD.

THE COMMISSIONER OF INCOME TAX III vs SIERRA INDUSTRIAL ENTERPRISES P.LTD.

AMTRAC AUTOMOTIVE INDIA PVT LTD

DIRECTOR OF INCOME TAX vs JEEVAN CHARITABLE SOCIETY

VIJAY KUMAR SHARMA vs CIT CHANDIGARH

INCOME TAX OFFICER vs SH. UPINDERJIT SINGH

M/SMORINDA COOP.SUGAR MILLS TLD. vs DCIT SPEICAL RANGE CHANDIGARH

ASHIAN NEEDLES PVT LTD

ASHIAN NEEDLES PVT LTD

ASHIAN NEEDLES PVT LTD

DIRECTOR OF INCOME TAX vs HELP AGE INDIA

DIRECTOR OF INCOME TAX (EXEMPTIONS) vs EDUCATION & CHILD PSYCHOLOGY

COMMISSIONER OF INCOME TAX vs DHANPAT RAI