Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,824 total)
COMMISSIONER OF INCOME TAX vs SAFETAG INTERNATIONAL INDIA PVT LTD
ITA/355/2010ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
HARYANA STATE COOP. SUPPLY & MKT. FED. vs JOINT COMMISSIONER OF INCOME TAX
ITA/597/2006ITAT Punjab & Haryana
CIT vs JOGINDERPAL
ITA - 235 / 2011ITAT Delhi
INDRAKUMAR PATODIA vs THE INCOME TAX OFFICER 24 (2) (4)
WP/2364/2010ITAT Bombay
HON'BLE SHRI JUSTICE J.P. DEVADHAR, HON'BLE MRS. JUSTICE MRIDULA BHATKAR
AGGARWAL ENGINNERING CO. vs ASSTT. COMM. JALLANDHAR
ITA/816/2008ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
COMMISSIONER OF INCOME TAX vs NAVIN VERMA
ITA/558/2006ITAT Punjab & Haryana
THE COMMISSIONER INCOME TAX vs M/S NUCHEM LTD
ITA/66/2004ITAT Punjab & Haryana
CIT vs M/S ESCORTS LTD.
ITA - 14 / 1999ITAT Delhi
CIT vs VARUN BEHL
ITA - 134 / 2011ITAT Delhi
CIT vs ASHWANI KUMAR GUPTA
ITA - 117 / 2011ITAT Delhi
COMMISSIONER OF INCOME TAX , KARNAL vs M/S OM OVERSEAS, SHIV NAGAR, PANIPAT
ITA/688/2010ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
C I T vs ATTAR SINGH
ITA/555/2008ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
COMMISSIONER OF INCOME TAX, FARIDABAD vs M/S FARIDABAD ENTERTAINMENT PVT. LTD.
ITA/530/2010ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
THE COMMISSIONER OF INCOME TAX vs C.SIVANANDAN
ITA/30/2010ITAT Kerala
HONOURABLE MR.JUSTICE B.P.RAY,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
CIT, PANCHKULA vs MOHAN SINGH CHANDAIL VPO. RAMGARH (PANCHKULA)
ITA/952/2008ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX , KARNAL vs M/S OM OVERSEAS, SHIV NAGAR, PANIPAT
ITA/692/2010ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX , KARNAL vs M/S OM OVERSEAS, SHIV NAGAR, PANIPAT
ITA/699/2010ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX , KARNAL vs M/S OM OVERSEAS, SHIV NAGAR, PANIPAT
ITA/698/2010ITAT Punjab & Haryana
CIT, FARIDABAD vs M/S HEENA EXPORT CORPORATION
ITA/607/2010ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX , KARNAL vs M/S OM OVERSEAS, SHIV NAGAR, PANIPAT
ITA/721/2010ITAT Punjab & Haryana
COMM. OF INCOME TAX, KARNAL vs M/S SPARTAN TRENDS INC. PANIPAT
ITA/522/2010ITAT Punjab & Haryana
JCT ELECTRONICS LTD. vs JOINT COMMISSIONER OF INCOME TAX
ITA/160/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX DELHI II vs MAHINDRA FINLEASE P.LTD.
ITA/981/2008ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs UP BONE MILLS INDIA LTD
ITA/2094/2010ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
S.K.BAHADUR
ITA/1604/2006ITAT Delhi
HON'BLE MR. JUSTICE PRADEEP NANDRAJOG,HON'BLE MR. JUSTICE SURESH KUMAR KAIT
COMMISSIONER OF INCOME TAX vs DSD INDUSTRIEANLAGEN GMBH
ITA - 1568 / 2010ITAT Delhi
C.I.T vs WHIRLPOOL OF INDIA LTD
ITA - 1153 / 2008ITAT Delhi
S.K.BAHADUR vs UOI THR. C.I.T.
ITA - 363 / 2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs OASIS HOSPITALITIES (PVT.) LTD.
ITA-2093/2010ITAT Delhi
ASIA SATELLITE TELECOMMUNICATIONS CO. LTD. vs DIRECTOR OF INCOME TAX
ITA-131/2003ITAT Delhi
