Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,294 total)

C.IT PATIALA vs HMM LTD N.DELHI

ITR/118/1990ITAT Punjab & Haryana
24/10/2006

C.I.T HRY. vs SP GUPTA

ITR/167/1989ITAT Punjab & Haryana
24/10/2006

C.I.T PATIALA vs M/S S.S WOOLLEN MILLS

ITR/68/1989ITAT Punjab & Haryana
24/10/2006

COMMISSIONER OF INCOME TAX ROHTAK vs HARYANA FINANCIAL CORPORATION LTD CHANDIGARH

ITR/2426/1993ITAT Punjab & Haryana
24/10/2006

C.I.T TRK vs M/S BHARAT TUBEWELL STORE

ITR/69/1990ITAT Punjab & Haryana
24/10/2006

C.I.T HRY. vs DR. SP. GUPTA

ITR/161/1989ITAT Punjab & Haryana
24/10/2006

M/S HRY. PAPER CONVERTING vs C.I.T RTK

ITR/58/1990ITAT Punjab & Haryana
24/10/2006

THE SHIV RICE AND GENERAL MILLS vs COMMISSIONER OF INCOME TAX

ITA/400/2006ITAT Punjab & Haryana
24/10/2006

JAI KUMAR JAIN vs ASSTT COMMISSIONER OF INCOME TAX

ITA/266/2004ITAT Punjab & Haryana
23/10/2006

CIT JALANDHAR vs M/S JALANDHAR SALES CORP.JALDN

ITR/62/1999ITAT Punjab & Haryana
23/10/2006

C.I.T PATIALA vs SMT.MEENAKSHI GUPTA

ITR/128/1992ITAT Punjab & Haryana
19/10/2006

C.I.T PATIALA vs M/S RAJENDRA TRADING CO. LDH.

ITR/15/1993ITAT Punjab & Haryana
19/10/2006

C.I.T JALANDHAR vs M/S MODERN FARM SERVICES BATHINDA

ITR/27/1993ITAT Punjab & Haryana
19/10/2006

C.I.T,JLDHR vs M/S KRISHNA & CO. BHTDA

ITR/63/1992ITAT Punjab & Haryana
19/10/2006

COMMISSIONER OF CUSTOMS, BANGALORE vs M/S. SPICE TELECOM, BANGALORE

C.A. No.-001695-001695 - 2006ITAT SC
19/10/2006

COMMNR. OF CENTRAL EXCISE & CUSTOMS, A.P vs SURESH JHUNJHUNWALA

C.A. No.-001372-001372 - 2006ITAT SC
19/10/2006

M/S NARANJAN SINGH (TAKHAR) vs INCOME TAX OFFICER

ITA/154/2004ITAT Punjab & Haryana
18/10/2006

CIT PATIALA vs VARDHMAN SPINNING AND GEN.MILL

ITR/43/1999ITAT Punjab & Haryana
18/10/2006

CIT, PATIALA vs M/S.HOSHIARI LAL KEWAL KRISHAN

ITR/79/1989ITAT Punjab & Haryana
18/10/2006

C.I.T. LDH. vs M/S MUNAK OILS LTD.

ITR/596/1995ITAT Punjab & Haryana
18/10/2006

LATE SHRI MANGILAL AGARWAL vs C T O

ITA/9/2001ITAT Rajasthan
18/10/2006

HIRA LAL vs THE COMMR. OF INCOME TAX PATIALA

ITR/58/1994ITAT Punjab & Haryana
18/10/2006

COMMISSIONER OF INCOME -TAX vs M/S MUNJAL SALES CORPN.

ITA/667/2005ITAT Punjab & Haryana
16/10/2006

M.R. SINGHAL vs ASSTT COMMISSIONER OF INCOME TAX

ITA/265/2004ITAT Punjab & Haryana
16/10/2006

M/S MUNJAL SALES CORPORATION vs COMMISSIONER INCOME TAX APPEALS AND ORS

ITA/138/2004ITAT Punjab & Haryana
16/10/2006

COMMISSIONER OF INCOME -TAX vs M/S MUNJAL SALES CORPN.

ITA/666/2005ITAT Punjab & Haryana
16/10/2006

CIT, LUDHIANA vs M/S.RAM LUBHAYA & SONS

ITR/35/1989ITAT Punjab & Haryana
16/10/2006

PCA.ABDUL KHADER vs DY. COMMR. OF WEALTH TAX,TVM.

ITR/150/1999ITAT Kerala
16/10/2006

COMMISSIONER OF INCOME -TAX vs M/S MUNJAL SALES CORPN.

ITA/668/2005ITAT Punjab & Haryana
14/10/2006

C.I.T.AMRITSAR vs M/S SURINDER SUGAR STORE AMRITSAR

ITR/56/1990ITAT Punjab & Haryana
13/10/2006