Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
C.I.T.AMRITSAR vs M/S SURINDER SUGAR STORE AMRITSAR
ITR/29/1990ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX PATIALA vs M/S GROZ BACKERT ASIA LTD.
ITA/266/2003ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL
THE COMMISSIONER OF INCOME TAX PATIALA vs M/S GROZ BACKERT ASIA LTD
ITA/267/2003ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL
THE COMMISSIONER OF IT vs M/S GROZ BACKERT ASIA LTD
ITA/2/2004ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL
COMMISSIONER OF INCOME -TAX vs M/S MUNJAL SALES CORPN.
ITA/107/2003ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL
M/S.KRISHNA TEXTILE vs COMMISSIONER OF INCOME-TAX
ITR/10/1997ITAT Gujarat
HONOURABLE MR. JUSTICE D.H.WAGHELA,HONOURABLE MR. JUSTICE R.S.GARG
THE COMMR. OF INCOME TAX, PANCHKULA vs M/S CHAUHAN PAPERS PVT LTD. YAMUNANAGAR
ITA/358/2006ITAT Punjab & Haryana
THE COMMISSIONER OF IT vs M/S OCM INDIA LTD
ITA/425/2005ITAT Punjab & Haryana
M/S.KRISHNA TEXTILES vs COMMISSIONER OF INCOME TAX
ITR/9/1997ITAT Gujarat
COMMISSIONER OF INCOME TAX vs GUJARAT STATE FOREST DEVELOPMENT CORPN LTD
ITR/295/1995ITAT Gujarat
C.I.T. HARYANA vs DR. USHA VERMA
ITR/139/1989ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL
C.I.T. HARYANA vs DR. P.S. MAINI
ITR/137/1989ITAT Punjab & Haryana
M/S.KRISHNA TEXTILES vs COMMISSIONER OF INCOME TAX
ITR/106/1996ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs KIRAN CORP.
ITR/74/1998ITAT Gujarat
SANJEEV KUMAR PANDHI vs COMMISSIONER OF IT-I
ITA/672/2005ITAT Punjab & Haryana
C I T JODHPUR vs SHRI RAMA KISHAN LEELA
ITA/109/2006ITAT Rajasthan
CIT PATIALA vs M/S DURGA MERCHANTILE PVT.LTD.
ITR/94/1998ITAT Punjab & Haryana
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL
COMMISSIONER OF INCOME TAX DEL vs INDUSTRIAL FINANCE COPORATION
ITA - 373 / 2006ITAT Delhi
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S MADAN LAL GAGGAR
ITA/1/1999ITAT Rajasthan
COMMISSIONER OF INCOME TAX vs SANSKAR TRUST
ITR/96/1996ITAT Gujarat
COMMISSIONER OF INCOME TAX vs M/S.SANSKAR TRUST
ITR/101/1996ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SHREEJI CHEMICALS
ITR/191/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs M/S.GANESH TRADING CO.,
ITR/102/1996ITAT Gujarat
COMMNR. OF CENTRAL EXCISE vs M/S INDIAN ALUMINIUM CO. LTD
C.A. No.-000240-000240 - 2005ITAT SC
M/S. ISPAT INDUSTRIES LTD. vs COMMNR. OF CUSTOMS, MUMBAI
C.A. No.-003972-003972 - 2001ITAT SC
COMMISSIONER OF INCOME TAX vs SUMITRABEN J THAKKAR
ITR/117/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs APEX ELECTRICALS PVT. LTD.
ITR/153/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs APEX ELECTRICALS PVT LTD
ITR/239/1995ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs APEX ELECTRICALS PVT.LTD.
ITR/93/1997ITAT Gujarat
COMMISSIONER OF INCOME TAX vs APEX ELECTRICALS (P) LTD.
ITR/156/1995ITAT Gujarat