Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,962 total)
COMMISSIONER OF INCOME TAX , KARNAL vs M/S SHIV SHAKTI EXPORTS PANIPAT
ITA/267/2010ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
SHASHI KIRAN vs COMMISSIONER OF INCOME TAX, KARNAL
ITA/129/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs SURAJ DEVI
ITA/811/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
POWER FINANCE CORPO LTD vs ADDL COMMISSIONER OF INCOME TAX
ITA - 1097 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs SUSHIL KUMAR AGARWAL
ITA - 804 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs SURAJ DEVI
ITA - 811 / 2010ITAT Delhi
POWER FINANCE CORP LTD vs ADDL COMMISSIONER OF INCOME TAX
ITA - 1093 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs ARUN KUMAR JAIN
ITA - 1119 / 2010ITAT Delhi
GODREJ AND BOYCE MANUFACTURING CO. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX AND 2 ORS.
WP/758/2010ITAT Bombay
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR
GODREJ AND BOYCE MFG. CO. LTD. vs DY. CIT RG. 10 (2) AND ANR.
ITXA/626/2010ITAT Bombay
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR
COMMISSIONER OF INCOME TAX vs DINESH JAIN HUF
ITA - 1102 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs DINESH JAIN HUF
ITA - 1087 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs DINESH JAIN HUF
ITA - 1086 / 2010ITAT Delhi
CIT HISAR vs M/S TRUCK OPERATOR ASSOCIAITON HANSI
ITA/382/2009ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs SOM DUTT GARGI
ITA/65/2002ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs ULTRATECH FINANCE & INVESTMENT LTD
ITA/1122/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
CIT vs GREEN TECH TOWER BUILDERS PVT LTD
ITA/1113/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
COMMISSIONER OF INCOME TAX vs ULTRATECH FINANCE & INVESTMENT LTD
ITA - 1122 / 2010ITAT Delhi
CIT vs GREEN TECH TOWER BUILDERS PVT LTD
ITA - 1113 / 2010ITAT Delhi
CIT vs DINESH JAIN-HUF
ITA - 1088 / 2010ITAT Delhi
CIT vs DINESH JAIN-HUF
ITA - 1085 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs THE SOCIETY OF PRESENTATION SISTERS
ITA/169/2010ITAT Kerala
THE COMMISSIONER OF INCOME TAX, CALICUT vs M/S.NOBERT HOUSE, MANATHAWADY
ITA/131/2010ITAT Kerala
C.I.T.BIKANER vs M/S J.R.CONSTRUCTION COMPANY
ITA/72/2010ITAT Rajasthan
COMMISSIONER OF INCOME TAX vs JACKSON HOUSE
ITA/544/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
CIT vs SHELL BITUMEN INDIA PVT LTD
ITA/815/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
COMMISSIONER OF INCOME TAX vs JACKSON HOUSE
ITA/103/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
COMMISSIONER OF INCOME TAX vs ANSUN MULTITECH INDIA PVT LTD
ITA - 1070 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs JSRS UDYOG LTD
ITA - 1066 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs DSIDC
ITA - 1062 / 2010ITAT Delhi