Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,963 total)
M/S LIBERTY GROUP MARKETING DIVISION, KARNAL vs COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA
ITR/1/2010ITAT Punjab & Haryana
BRIJ MOHAN BHATIA vs INCOME TAX APPELLATE TRIBUNAL & ANR.
ITA/593/2006ITAT Punjab & Haryana
COMM. OF INCOME TAX vs M/S GAGNEJA TRADERS
ITA/157/1999ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs VLS FINANCE LTD.
ITA/277/2008ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
COMMISSIONER OF INCOME TAX NEW DELHI vs M/S NOBLE RESOURCES & TRADING PVT. LTD
ITA/225/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
COMMISSIONER OF INCOME TAX vs VLS FINANCE LTD.
ITA - 278 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs VLS FINANCE LTD.
ITA - 277 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs SIAL SBEC BIOENERGY LTD.
ITA - 1222 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs INVENSYS INDIA PVT LTD
ITA - 1156 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs MEGHA TOWERS PVT LTD
ITA - 1150 / 2010ITAT Delhi
VODAFONE ESSAR CELLULAR LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA/1742/2009ITAT Kerala
AVTAR SINGH vs CIT, AAYAKAR BHAWAN PATIALA
ITA/480/2009ITAT Punjab & Haryana
IQBAL SINGH vs CIT, AAYAKAR BHAWAN PATIALA
ITA/482/2009ITAT Punjab & Haryana
CIT vs NAVEEN GERA
ITA/736/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
PIONEER OVERSEAS CORPORATION vs ADDITIONAL DIRECTOR OF INCOME TAX
ITA - 1223 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs EXPO MECANIQUE MARKETING PVT LTD
ITA - 1154 / 2010ITAT Delhi
NEW TECH STEELS PVT LTD
ITA - 1215 / 2010ITAT Delhi
NEW TECH STEELS PVT LTD vs COMMISSIONER OF INCOME TAX
ITA - 1214 / 2010ITAT Delhi
NEW TECH STEELS PVT LTD
ITA - 1209 / 2010ITAT Delhi
DIRECTOR OF INCOME TAX vs DLF QUTAB ENCLAVE COMPLEX EDUCATIONAL CHARITABLE TRUST
ITA - 1146 / 2010ITAT Delhi
CIT vs EXPO CENTRE
ITA - 1143 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX-I JALANDHAR vs M/S VICTOR FORGINGS
ITA/301/2010ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
COMMISSIONER OF INCOME TAX JALANDHAR vs M/S F.C.SONDHI AND COMPANY (P) LTD.
ITA/299/2010ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
COMMISSIONER OF INCOME TAX vs HLT FINANCE PVT LTD
ITA/1133/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
DIRECTOR OF INCOME TAX (EXEMPT vs PRADAN PROPERTY HOLDING TRUST
ITA/361/2007ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
CIT vs ROHIT ANAND
ITA/1135/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
DIRECTOR OF INCOME TAX (EXEMPT vs PRADAN PROPERTY HOLDING TRUST
ITA - 361 / 2007ITAT Delhi
COMMISSIONER OF INCOME TAX vs HLT FINANCE PVT LTD
ITA - 1133 / 2010ITAT Delhi
CIT vs ROHIT ANAND
ITA - 1135 / 2010ITAT Delhi
SOUTH EAST IMPEX PVT LTD
ITA - 1164 / 2010ITAT Delhi
