Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,232 total)

COMMISSIONER OF INCOME TAX vs AKOI SAAB HOTEL IMPERIAL

ITA - 91 / 2010ITAT Delhi
20/1/2010

COMMISSIONER OF INCOME TAX vs INDIAN RAILWAY FINANCE CORPORATION LTD.

ITA - 70 / 2010ITAT Delhi
20/1/2010

CIT, FARIDABAD vs GURBACHAN SINGH

ITA/686/2009ITAT Punjab & Haryana
20/1/2010

C.I.T. vs M/S.BRITISH AIRWAYS

C.A. No.-000751-000751 - 2010ITAT SC
20/1/2010

C.I.T..MUMBAI vs M/S.EMPTEE POLY-YARN PVT.LTD

C.A. No.-000786-000786 - 2010ITAT SC
20/1/2010

C.I.T.,NASHIK vs SHRI SATPUDA TAPI PARISAR SSK LTD

C.A. No.-000617-000617 - 2010ITAT SC
20/1/2010

COMMISSIONER OF INCOME TAX vs SHRI CHAND RATAN BAGRI

ITA - 31 / 2010ITAT Delhi
20/1/2010

COMMISSIONER OF INCOME TAX vs SHRI CHAND RATAN BAGRI

ITA/31/2010ITAT Delhi
20/1/2010

COMMISSIONER OF INCOME TAX vs GOETZE (INDIA) LTD

ITA/239/2008ITAT Delhi
20/1/2010

M/S. MISTRY LALJI NARSI DEVELOPMENT CORPORATION vs THE ASSISTANT COMMISSIER OF INCOME TAX AND 2 ORS.

WP/2097/2009ITAT Bombay
19/1/2010

COMMNR. OF INCOME TAX, DELHI vs JINDAL EQUIP.LEAS.& CONSULT.SERVICE LTD

C.A. No.-004596-004596 - 2003ITAT SC
19/1/2010

COMMISSIONER OF INCOME TAX vs WOODWARD GOVERNOR INDIA LTD.

ITA/82/2010ITAT Delhi
19/1/2010

M/S SUPER FOOTWEAR vs ASSTT. COMMISSIONER OF INCOME TAX KARNAL

ITA/79/2010ITAT Punjab & Haryana
18/1/2010

COMMISSIONER OF INCOME TAX, DELHI vs M/S. KELVINATOR OF INDIA LIMITED

CIVIL APPEAL No. 2009/2003ITAT SC

3 Judges

18/1/2010

GAUTAM CABLE INDUSTRIES vs DY. COMMISSIONER OF INCOME TAX

ITA/147/2009ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL

18/1/2010

GAUTAM CABLE INDUSTRIES vs DY. COMMISSIONER OF INCOME TAX

ITA/152/2009ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL

18/1/2010

GAUTAM CABLE INDUSTRIES vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 9

ITA - 1035 / 2007ITAT Delhi
18/1/2010

COMMNR. OF INCOME TAX, DELHI vs M/S. KELVINATOR OF INDIA LTD

C.A. No.-002009-002011 - 2003ITAT SC
18/1/2010

COMMISSIONER OF INCOME TAX vs GOYAL M G GASES LTD

ITA/829/2008ITAT Delhi
18/1/2010

CIT, AMRITSAR vs HARBINDER SINGH

ITA/599/2009ITAT Punjab & Haryana
15/1/2010

COMMISSIONER OF INCOME TAX vs SMCC CONSTRUCTION INDIA FORMERLY MITSUI KENSETSU INDIA LTD.

ITA/12/2010ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL

15/1/2010

COMMR.OF CENTRAL EXCISE vs M/S POLYPLASTIC

C.A. No.-000298-000299 - 2010ITAT SC
15/1/2010

COMMISSIONER OF INCOME TAX vs SADEN VIKAS INDIA LTD.

ITA - 14 / 2010ITAT Delhi
15/1/2010

COMMISSIONER OF INCOME TAX vs SMCC CONSTRUCTION INDIA FORMERLY MITSUI KENSETSU INDIA LTD.

ITA - 12 / 2010ITAT Delhi
15/1/2010

COMMISSIONER OF INCOME TAX-II vs JCT ELECTRONICS LTD.

ITA/676/2009ITAT Punjab & Haryana

MR. JUSTICE M.M. KUMAR,MR. JUSTICE AJAY TEWARI

14/1/2010

THE COMMISSIONER OF INCOME TAX,TRICHUR vs SHRI.PAUL JOHN,DELICIOUS CASHEW CO.,

ITA/587/2009ITAT Kerala
14/1/2010

COMMISSIONER OF INCOME TAX vs VIMAL MOULDERS (INDIA) LTD.

ITA/1418/2009ITAT Delhi
14/1/2010

THE COMMISSIONER OF INCOME TAX - 18, MUMBAI vs M/S. RACHNA UDHOG

ITXA/2394/2009ITAT Bombay
13/1/2010

COMMISSIONER OF INCOME TAX vs COLLECTIONS

ITA - 21 / 2010ITAT Delhi
13/1/2010

COMMISSIONER OF INCOME TAX-V, NEW DELHI vs M/S. ORACLE SOFTWARE INDIA LTD.

CIVIL APPEAL No. 235/2010ITAT SC

3 Judges

13/1/2010