Recent Judgments

CIT vs TRENT BRANDS LTD

THE COMMISSIONER OF IT -I vs M/S RANA POLYCOT LTD

THE CHIEF COMMISSIONER OF INCOME TAX vs BHARTO DEVI

CHIEF COMMISSIONER OF INCOME TAX vs M/S OK PLAY INDIA LTD

C I T vs SHAHABAD COOP. SUGAR MILLS LTD.

COMMISSIONER OF INCOME TAX vs DEEP CHAND

THE CATHOLIC SYRIAN BANK LTD.THRISSUR. vs THE ASSISTANT COMMISSIONER OF INCOME TAX

THE CATHOLIC SYRIAN BANK LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX

CIT, FARIDABAD vs K.N.AGGARWAL FARIDABAD

COMMISSIONER OF INCOME TAX, HISAR vs MARKET COMMITTEE BHATTU

COMM. OF INCOEM TAX-I, JALANDHAR vs M/S DOABA CO-OPERATIVE SUGAR MILLS LTD

COMMISSIONER OF INCOME TAX-I AMRITSAR vs HARJOT SINGH

THE COMMR. OF INCOME TAX vs KRISHAN LAL

COMMISSIONER OF INCOME TAX, HISAR vs MARKET COMMITTEE RATIA

TARINI DEVELOPERS vs ACIT

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

VARDAN BUILDCON vs ACIT

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

CIT vs SADAN VIKAS INDIA LTD

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

MALIKA DEVELOPERS vs ACIT

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

TARINI DEVELOPERS vs ACIT

VARDAN BUILDCON vs ACIT

MALIKA DEVELOPERS vs ACIT

CIT vs SADAN VIKAS INDIA LTD

LAC-CUM-A C A vs IT OFFICER

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

MADAN LAL vs COMMISSIONER OF IT & ANR

COMMISSIONER OF INCOME TAX AAYKAR BHAWAN vs MARKET COMMITTEE ASSAND

COMMISSIONER OF INCOME TAX-II vs M/S SOVEREIGN EXPORTS

CIT vs GOYAL MG GASES PVT LTD

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

CIT vs GOYAL MG GASES PVT LTD

THE COMMISSIONER OF INCOME TAX II PUNE vs BRAHMA ASSOCITAES

HON'BLE SHRI JUSTICE J.P. DEVADHAR, HON'BLE MRS. JUSTICE MRIDULA BHATKAR

COMMISSIONER OF INCOME TAX vs M/S BANSAL SWEET HOUSE