Recent Judgments

Latest ITAT tax tribunal orders across all benches.(353,911 total)

S.A. BUILDERS LTD. vs COMMNR. OF INCOME TAX, CHANDIGARH

C.A. No.-005811-005811 - 2006ITAT SC
14/12/2006

B.L.PASSI vs COMMISSIONER OF INCOME TAX

ITA/1198/2006ITAT Delhi

HON'BLE MR. JUSTICE MUKUL MUDGAL,HON'BLE MR. JUSTICE P.K. BHASIN

13/12/2006

C.I.T. vs M/S ROCKMAN CYCLE

ITR/13/2002ITAT Punjab & Haryana
13/12/2006

CIT ASR vs HOSHNAK SINGH (HUF) PATHANKOT

ITR/46/1993ITAT Punjab & Haryana
13/12/2006

C.I.T. PATIALA vs M/S HINDUSTAN WIRE PRODUCTS LTD. PATIALA

ITR/69/1988ITAT Punjab & Haryana
13/12/2006

THE COMMISSIONER OF INCOME TAX PATIALA vs M/S PUNJAB TRACTORS LTD

ITA/255/2003ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

12/12/2006

M/S FATHUDHINGA RICE MILLS vs THE COMMISSIONER OF IT JALANDHAR

ITA/303/2005ITAT Punjab & Haryana
12/12/2006

THE COMMISSIONER OF INCOME TAX vs SHRI SARDAR SINGH and PARTY

ITA/140/2006ITAT Rajasthan
12/12/2006

COMMNR. OF CENTRAL EXCISE, INDORE vs M/S. VIRDI BROTHERS

C.A. No.-000203-000214 - 2002ITAT SC
12/12/2006

THE COMMISSIONER OF INCOME TAX P'KULA vs M/S JAI LAXMI RICE MILLS AMBALA CANTT

ITA/195/2005ITAT Punjab & Haryana
11/12/2006

M/S NAHAR SPINNING MILLS LTD vs THE COMMISSIONER OF IT

ITA/56/2006ITAT Punjab & Haryana
11/12/2006

M/S NAHAR SPINNING MILLS LTD vs THE COMMISSIONER OF IT

ITA/55/2006ITAT Punjab & Haryana
11/12/2006

M/S MONGA BROTHERS PVT LTD LUDHIANA vs COMMISSIONER OF INCOME TAX PATIALA

ITR/7071/1988ITAT Punjab & Haryana
11/12/2006

THE COMMISSIONER OF INCOME TAX vs M/S LAKHANI RUBBER UDYOG LTD.

ITA/81/2006ITAT Punjab & Haryana
11/12/2006

THE COMMISSIONER OF INCOME TAX vs M/S JAI LAXMI RICE MILLS AMBALA CITY

ITA/84/2005ITAT Punjab & Haryana
11/12/2006

COMMISSIONER OF INCOME TAX vs COSMOPOLITAN HOTELS LTD.

ITA - 1659 / 2006ITAT Delhi
8/12/2006

CIT PATIALA vs M/S MAHAVIR TEXTILES CHD.

ITR/72/1999ITAT Punjab & Haryana
8/12/2006

CIT LUDHIANA vs M/S MUNJAL CASTING IND.AREA B

ITR/121/1999ITAT Punjab & Haryana
8/12/2006

CI.T PATIALA vs M/S PATIALA DISTILLERS & MANUFACTURER

ITR/120/1997ITAT Punjab & Haryana
8/12/2006

CIT SHIMLA vs W.N.KAHAL DEVELOPMENT OFFICER,

ITR/121/1998ITAT Punjab & Haryana
8/12/2006

CIT JALANDHAR vs HARPAL SINGH

ITR/25/1998ITAT Punjab & Haryana
8/12/2006

C.I.T. vs M/S CHOKSI HERAEUS PVT.LTD.

ITA/125/2006ITAT Rajasthan
8/12/2006

C.I.T. PTA. vs SURESH CHAND.

ITR/169/1999ITAT Punjab & Haryana
7/12/2006

C.I.T. PTA. vs ROSHNI DEVI.

ITR/170/1999ITAT Punjab & Haryana
7/12/2006

C.I.T. PTA. vs SUNITA RANI.

ITR/172/1999ITAT Punjab & Haryana
7/12/2006

C.I.T. PTA. vs SUBHASH CHAND.

ITR/173/1999ITAT Punjab & Haryana
7/12/2006

C.I.T. PTA. vs ANSHU BANSAL.

ITR/171/1999ITAT Punjab & Haryana
7/12/2006

THE COMMISSIONER OF INCOMETAX, TVM. vs M.S. HAMEED

ITR/66/2000ITAT Kerala
7/12/2006

M/S NEW SACHDEVA STEEL INDUSTR vs CIT PATIALA

ITR/34/1999ITAT Punjab & Haryana
6/12/2006

COMMISSIONER OF INCOME TAX, LD vs HERO CYCLES PVT.LTD.

ITR/162/1999ITAT Punjab & Haryana
6/12/2006