Recent Judgments

Latest ITAT tax tribunal orders across all benches.(353,911 total)

COMMR. OF INCOME TAX, CHD. vs MISHINORI MATSYBAYSHIM

ITA/453/2006ITAT Punjab & Haryana
12/1/2007

COMMR. OF INCOME TAX, CHD. vs KAZUMI ISHIBASHI

ITA/454/2006ITAT Punjab & Haryana
12/1/2007

COMMR. OF INCOME TAX CHD. vs TAKASHI SAKAMOTO

ITA/455/2006ITAT Punjab & Haryana
12/1/2007

COMMERCIAL TAXATION OFFICER, UDAIPUR vs M/S. RAJASTHAN TAXCHEM LTD

C.A. No.-000177-000177 - 2007ITAT SC

DR. AR. LAKSHMANAN ALTAMAS KABIR

12/1/2007

COMMISSIONER OF INCOME TAX-V N vs DAMANJIT SINGH

ITA/166/2000ITAT Delhi
12/1/2007

C.I.T.(CENTRAL)LUD. vs SMT.REHTI DEVI.

ITR/138/1989ITAT Punjab & Haryana
11/1/2007

KISHORE LAL L/H OF LATE SHRI RAM RATTAN DORAHA vs COMMISSIONER OF INCOME TAX LUDHIANA

ITR/89/1990ITAT Punjab & Haryana
11/1/2007

KULDIP SINGH NALWA(HUF)ASR. vs C.I.T.(CENTRAL) LUD.

ITR/109/1989ITAT Punjab & Haryana
11/1/2007

THE COMMISSIONER OF INCOME TAX JDR. vs M/S MITHAN LAL KALRA RICE & GEN.MILLS

ITR/73/1989ITAT Punjab & Haryana
10/1/2007

C.I.T.AMRITSAR. vs M/S JOLLY ENGINEERS AND CONTRACTORS ASR.

ITR/90/1989ITAT Punjab & Haryana
10/1/2007

THE COMMR. OF INCOME TAX vs M/S LAKHANI INDIA LTD.

ITA/232/2006ITAT Punjab & Haryana
9/1/2007

GODREJ AGROVET LTD. MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, RANGE-10(2) AND 2 ORS.

WP/2198/2006ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

8/1/2007

COMMR. OF INCOME TAX vs THE DIRECTOR OF HRY. STATE LOTTERIES,

ITA/192/2006ITAT Punjab & Haryana
8/1/2007

COMMISSIONER OF INCOME TAX UDAIPUR vs M/S HINDUSTAN ZINC LTD UDAIPUR

ITA/6/2003ITAT Rajasthan
4/1/2007

COMMISSIONER OF INCOME TAX UDAIPUR vs SHRI PRAMESHWAR BOHRA

ITA/7/2003ITAT Rajasthan
4/1/2007

COMMISSIONER OF INCOME TAX, BHOPAL vs RALSON INDUSTRIES LTD

C.A. No.-000010-000010 - 2007ITAT SC
4/1/2007

ISHIKAWAJMA-HARIMA HEAVY INDUSTRIES LTD. vs DIRECTOR OF INCOME TAX, MUMBAI

C.A. No.-000009-000009 - 2007ITAT SC
4/1/2007

M/S SRIPAL SATYAPAL vs I T O SRIGANGANAGR

ITA/75/2002ITAT Rajasthan
31/12/2006

THE COMMISSIONER OF IT-III vs M/S MALWA COTTON SPINNING MILLS LTD

ITA/94/2006ITAT Punjab & Haryana
22/12/2006

M/S AVON CYCLES (P) LIMITED LUDHIANA vs COMMISSIONER OF INCOME TAX (CENTRAL) LUDHIANA

ITR/3839/1989ITAT Punjab & Haryana
22/12/2006

COMMISSIONER OF INCOME TAX PATIALA vs M/S MAHAVIR SPINNIG MILLS LTD LUDHIANA

ITR/3134/1989ITAT Punjab & Haryana
22/12/2006

COMMISSIONER OF INCOME TAX PATIALA vs VED PARKASH AGGARWAL

ITR/2629/1989ITAT Punjab & Haryana
22/12/2006

C.I.T. JALANDHER vs ONKAR NATH AGGARWAL

ITR/64/1996ITAT Punjab & Haryana
22/12/2006

C.I.T. ROHTAK vs M/S SARASWATI IND.SYND.LTD.

ITR/544/1995ITAT Punjab & Haryana
22/12/2006

COMMISSIONER OF WEALTH TAX PATIALA vs DARSHAN KUMAR OSWAL

WTR/120121/1988ITAT Punjab & Haryana
22/12/2006

THE COMMR. OF INCOME TAX JDR. vs SH. SHAKTI CHADHA KARTA OF HUF

ITR/66/1992ITAT Punjab & Haryana
15/12/2006

COMMR. OF INCOME TAX, HISAR vs SHIV KUMAR

ITA/363/2006ITAT Punjab & Haryana
14/12/2006

M/S. KACHWALA GEMS, JAIPUR vs JOINT COMMISSIONER OF INCOME TAX, JAIPUR

CIVIL APPEAL No. 5809/2006ITAT SC

2 Judges

14/12/2006

S.A.BUILDERS LTD. vs COMMNR.OF INCOME TAX (APPEALS),CHAN &ANR

C.A. No.-005810-005810 - 2006ITAT SC
14/12/2006

M/S. KACHWALA GEMS vs JOINT COMMNR. OF INCOME TAX, JAIPUR

C.A. No.-005809-005809 - 2006ITAT SC
14/12/2006