Recent Judgments

DR. T.A. QUERESHI vs COMMISSIONER OF INCOME TAX, BHOPAL

2 Judges

T.A. QUERESHI vs COMMISSIONER OF INCOME TAX, BHOPAL

COMMISSIONER OF INCOM-TAX vs SHRI SANJEEV KUMAR

COMMISSIONER OF INCOME TAX LDH vs HIGHWAY CYCLE INDS LTD

C.I.T. PATIALA vs VIRSA SINGH & CO.

YHEYYAMMA PAUL vs ST.COMMR.OF INCOME TAX INVESTIGATION

C.I.T.JALANDHAR vs M/S KARAMJIT ELECTRICALS MFG.CO.(P)LTD.

COMMISSIONER OF INCOME TAX, CH vs PUNJAB STATE COOP.SUPPLY & MKT

CIT JALANDHAR vs M/S BANSAL SONS INDIA LUDHIANA

CIT PATIALA vs SH.L.R.SANDAL,DO,LIC OF INDIA

CIT JALANDHAR vs M/S DOSHI RICE MILLS

COMMISSIONER OF INCOME TAX, CH vs M/S.SAGRI POULTRY BREEDING FAR

CIT LUDHIANA vs M/S GIRI AGENCIES LUDHIANA

C.I.T. LDH. vs KALAWATI PROP.M/S.MOHAN INDL.R

CIT PATIALA vs SWARAJ MAZDA LTD.CHD.

CIT, ROHTAK vs M/S.NATIONIAL INDUSTRIAL CORP., PANIPATT

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

M/S THE BUDHEWAL COOP SUGAR MILLS vs COMMISSIONER OF INCOME TAX

C.I.T. vs M/S GAURAV POULTRIES

C.I.T. PATIALA vs M/S PATIALA DISTILLERS & MANUFAC. P. LTD

C.I.T. PATIALA vs M/S ADIRATH TEXTILES LTD.

C.I.T. JDR. vs TARUN SHARMA C/O M/S JAIDCO IND.

COMMISSIONER OF INCOME TAX PTL vs KRISHNA COLD STORAGE RICE MILLS

C I T, JALANDHAR vs M/S GOLDEN VIEW ELECTRICAL INDST., JDR

C.I.T vs M/S BHASIN AND CO.

COMMISSIONER OF INCOME TAX JALANDHAR vs CHAMAN LAL GARG

CIT JALANDHAR vs M/S SIRI KARNI NAMKIN BHANDAR MOGA

C.I.T vs PB. CONCAST STEELS LTD

COMMNR. OF CENT. EX. & CUSTOMS,SURAT-II vs M/S. NIRMALA DYECHEM

COMMISSIONER OF INCOME TAX vs M/S ESCORTS FINANCE LTD

ITR/13/1996 of Vs

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL