Recent Judgments
Latest ITAT tax tribunal orders across all benches.(348,631 total)
M. R. GOYEL, PROP. M/S MILKHIRAM BROS. BOMBAY vs THE COMMISSIONER OF INCOME TAX, BOMBAY CITY 1, BOMBAY
CIVIL APPEAL No. 681/1968ITAT SC
3 Judges
DY. COMMISSIONER OF AGRICULTURAL INCOME TAX, AND SALES TAX,CENTRAL ZONE, ERNAKULAM vs M/S. PALAMPADAM PLANTATIONS LTD., KOTTAYAM
CIVIL APPEAL No. 1058/1967ITAT SC
3 Judges
P. M. MOHAMMAD MEERAKHAN vs COMMISSIONER OF INCOME-TAX, ERNAKULAM
CIVIL APPEAL No. 1230/1967ITAT SC
3 Judges
MODI SPINNING & WEAVING MILLS CO. LTD. vs INCOME-TAX OFFICER, SPECIAL INVESTIGATION CIRCLE (B), MEERUT
CIVIL APPEAL No. 890/1968ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BANGALORE vs SHRI D. C. SHAH
CIVIL APPEAL No. 817/1966ITAT SC
3 Judges
HOOGLY TRUST (PRIVATE) LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL AND ANDAMAN AND NICOBAR ISLANDS
CIVIL APPEAL No. 1659/1968ITAT SC
3 Judges
GANESH PRASAD DIXIT vs COMMISSIONER OF SALES TAX, MADHYA PRADESH
CIVIL APPEAL No. 940/1966ITAT SC
3 Judges
DURGA DAS KHANNA vs COMMISSIONER OF INCOME-TAX, CALCUTTA
CIVIL APPEAL No. 873/1966ITAT SC
3 Judges
M/S. JAIPUR UDYOG LTD. & ANR. vs COMMISSIONER OF INCOME-TAX, DELHI, RAJASTHAN AND ANOTHER
CIVIL APPEAL No. 586/1967ITAT SC
3 Judges
INCOME TAX OFFICER vs M. K. MOHAMMED KUNHI
CIVIL APPEAL No. 1164/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BANGALORE vs THE UNION OF TILE EXPORTS, BANGALORE
CIVIL APPEAL No. 1769/1967ITAT SC
3 Judges
ORIENTAL INVESTMENT CO. (P) LTD. vs COMMISSIONER OF INCOME TAX, BOMBAY
CIVIL APPEAL No. 651/1967ITAT SC
3 Judges
THIRD INCOME-TAX OFFICER, MANGALORE vs M. DAMODAR BHAT
CIVIL APPEAL No. 1654/1967ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, U.P. vs M/S. MADAN GOPAL RADHEY LAL
CIVIL APPEAL No. 1764/1967ITAT SC
3 Judges
H. L. SUD, INCOME-TAX OFFICER, BOMBAY vs TATA ENGINEERING & LOCOMOTIVE CO. LTD. BOMBAY
CIVIL APPEAL No. 688/1968ITAT SC
3 Judges
COMMISSIONER OF WEALTH-TAX, MADRAS vs SMT. MUTHUKRISHNA AMMAL
CIVIL APPEAL No. 1922/1967ITAT SC
3 Judges
RAJPUTANA TRADING CO. LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 1227/1967ITAT SC
3 Judges
SAHU RAJESHWAR NATH vs INCOME-TAX OFFICER
CIVIL APPEAL No. 1768/1967ITAT SC
3 Judges
JUGGI LAL KAMLAPAT vs COMMLISIONER OF INCOME-TAX, U.P.
CIVIL APPEAL No. 968/1967ITAT SC
3 Judges
C. R. NAGAPPA vs THE COMMISSIONER OF INCOME-TAX, MYSORE
CIVIL APPEAL No. 1374/1967ITAT SC
3 Judges
LAKSHMIRATTAN COTTON MILLS vs COMMISSIONER OF INCOME-TAX, U.P.
CIVIL APPEAL No. 2139/1966ITAT SC
3 Judges
MANSUKHLAL & BROTHERS, BOMBAY vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 864/1966ITAT SC
2 Judges
P. N. KRISHNA IYER vs COMMISSIONER OF INCOME-TAX, KERALA
CIVIL APPEAL No. 1997/1966ITAT SC
3 Judges
LAXMIPAT SINGHANIA vs COMMISSIONER OF INCOME-TAX, U.P.
CIVIL APPEAL No. 1188/1967ITAT SC
3 Judges
KALVA SURYANARAYAL'LA vs INCOME-TAX OFFICER, A-3, WARD, HYDERABAD
CIVIL APPEAL No. 998/1966ITAT SC
3 Judges
DAFFADAR BHAGAT SINGH & SONS vs THE INCOME-TAX OFFICER, A-WARD, FEROZEPORE
CIVIL APPEAL No. 962/1966ITAT SC
2 Judges
BALADIN RAM vs COMMISSIONER OF INCOME-TAX, U.P.
CIVIL APPEAL No. 663/1966ITAT SC
3 Judges
INCOME TAX OFFICER, DISTT. LL(II), KANPUR AND OTHERS vs SHRI MANI RAM ETC.
CIVIL APPEAL No. 314/1966ITAT SC
3 Judges
J. P. JANI, INCOME-TAX OFFICER, CIRCLE IV, WARD-G, AHMEDABAD & ANR. vs INDUPRASAD DEVSHANKAR BHATT
CIVIL APPEAL No. 972/1967ITAT SC
3 Judges
BALCHAND vs INCOME-TAX OFFICER, SAGAR
CIVIL APPEAL No. 640/1966ITAT SC
2 Judges
