Recent Judgments
Latest ITAT tax tribunal orders across all benches.(348,631 total)
KAPURCHAND SHRIMAL vs TAX RECOVERY OFFICER, HYDERABAD & ORS.
CIVIL APPEAL No. 1319/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, GUJARAT vs M/S. B. M. KHARWAR
CIVIL APPEAL No. 1678/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, KERALA vs K. B. KALIKUTTY AND ANR.
CIVIL APPEAL No. 714/1966ITAT SC
3 Judges
J. K. WOOLLEN MANUFACTURERS vs COMMISSIONER OF INCOME-TAX, U.P.
CIVIL APPEAL No. 591/1967ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, U.P. vs JAGANNATH MAHADEO PRASAD, ETC.
CIVIL APPEAL No. 1761/1967ITAT SC
3 Judges
SUDHIR CHANDRA NAWN vs WEALTH-TAX OFFICER, CALCUTTA & ORS.
WRIT PETITION (CIVIL) No. 153/1967ITAT SC
5 Judges
TIKA RAM & SONS LTD. ETC. vs THE COMMISSIONER OF SALES TAX U.P., LUCKNOW
CIVIL APPEAL No. 1682/1967ITAT SC
3 Judges
ANGLO AMERICAN DIRECT TEA TRADING CO. LTD. vs COMMISSIONER OF AGRICULTURAL INCOME-TAX, KERALA STATE, TRIVANDRUM
CIVIL APPEAL No. 936/1966ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs M/S. SHREE GOVERDHAN LTD. BOMBAY
CIVIL APPEAL No. 17/1967ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs CIBA OF INDIA LTD.
CIVIL APPEAL No. 9/1967ITAT SC
3 Judges
S. SANKAPPA AMD OTHERS vs THE INCOME-TAX OFFICER, CENTRAL CIRCLE II, BANGALORE
CIVIL APPEAL No. 1664/1967ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY I, BOMBAY vs JUBILEE MILLS LTD. BOMBAY
CIVIL APPEAL No. 525/1967ITAT SC
3 Judges
SWASTIK OIL MILLS LTD. vs H. B. MUNSHI, DEPUTY COMMISSIONER OF SALES TAX, BOMBAY
CIVIL APPEAL No. 637/1967ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA vs SMT. ANUSUYA DEVI
CIVIL APPEAL No. 2457/1966ITAT SC
2 Judges
NEW ERA AGENCIES (PVT.) LTD., BOMBAY vs COMMISSIONER OF INCOME-TAX, BOMBAY CITY I, BOMBAY
CIVIL APPEAL No. 2462/1966ITAT SC
3 Judges
KHAN BAHADUR AHMED ALLADIN & SONS vs COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH
CIVIL APPEAL No. 708/1966ITAT SC
3 Judges
M.A. JABBAR vs COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH, HYDERABAD
CIVIL APPEAL No. 2514/1966ITAT SC
3 Judges
SEVANTILAL MANEKLAL SHETH vs COMMISSIONER OF LNCOME-TAX (CENTRAL), BOMBAY
CIVIL APPEAL No. 2454/1966ITAT SC
2 Judges
DALHOUSIE INVESTMENT TRUST COMPANY LTD. vs COMMISSIONER OF INCOME-TAX (CENTRAL), CALCUTTA
CIVIL APPEAL No. 581/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH vs DEWAS CINE CORPORATION
CIVIL APPEAL No. 2163/1966ITAT SC
3 Judges
S.K. DUTTA, INCOME-TAX OFFICER & ORS. vs LAWRENCE SINGH INGTY
CIVIL APPEAL No. 809/1966ITAT SC
5 Judges
T. M. KANNIYAN vs INCOME-TAX OFFICER, PONDICHERRY AND ANR.
WRIT PETITION (CIVIL) No. 49/1967ITAT SC
5 Judges
V. D. DHANWATEY vs THE COMMISSIONER OF INCOME TAX, M.P. NAGPUR
CIVIL APPEAL No. 1371/1966ITAT SC
5 Judges
S. RM. CT. PL. PALANI APPA CHETTIAR vs THE COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 1055/1966ITAT SC
5 Judges
INCOME - TAX OFFICER, TUTICORIN vs T. S. DEVINATH NADAR & ORS.
CIVIL APPEAL No. 2154/1966ITAT SC
5 Judges
STRAW PRODUCTS LTD. vs INCOME-TAX OFFICER, BHOPAL & ORS.
CIVIL APPEAL No. 303/1967ITAT SC
7 Judges
BANARSI DAS AHLUWALIA vs THE CHIEF CONTROLLING REVENUE AUTHORITY, DELHI
CIVIL APPEAL No. 53/1965ITAT SC
3 Judges
THE COMMISSIONER OF COMMERCIAL TAXES AND OTHERS ETC. vs R. S. JHAVER AND OTHERS ETC.
CIVIL APPEAL No. 150/1967ITAT SC
5 Judges
M. M. IPOH & ORS. vs COMMISSIONER OF INCOME·TAX, MADRAS
CIVIL APPEAL No. 1060/1965ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX BOMBAY CITY & SUBURBAN DISTRICT, BOMBAY vs HUKAMCHAND MILLS LTD. INDORE
CIVIL APPEAL No. 2178/1966ITAT SC
3 Judges
