Recent Judgments
Latest ITAT tax tribunal orders across all benches.(350,364 total)
COMMISSIONER OF INCOME-TAX vs RANJIBEN CHINUBHAI
ITR/105/1988ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SANJAY FAMILY TRUST
ITR/118/1986ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs KASHIRAM TEXTILES MILLS PVT LTD.
ITR/34/1989ITAT Gujarat
COMMISSIONER OF INCOME TAX vs KASTURBHAI MAYABHAI PVT. LTD.
ITR/11/1987ITAT Gujarat
COMMISSIONER OF INCOME TAX vs GANDHINAGAR BOTTLING PVT.LTD.
ITR/32/1995ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs NIRMALA BAKUBHAI FOUNDATION
ITR/238/1991ITAT Gujarat
COMMISSIONER OF INCONE TAX vs HEIRS OF R N SHAH- GIRISHKUMAR R SHAH
ITR/83/1986ITAT Gujarat
COMMISSIONER OF INCOME TAX vs CHEMICOAT LTD.
ITR/81/1988ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SHRI GOPALJI H. VIHOL
ITR/114/1996ITAT Gujarat
COMMISSIONER OF INCOME TAX vs MOHANBHAI N PATEL
ITR/42/1995ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs GUJARAT MINISTEEL LIMITED
ITR/192/1988ITAT Gujarat
SHRI VIJAYBHAI C. PATEL vs COMMISSIONER OF INCOME-TAX
ITR/58/1997ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs RAJNIBEN CHINUBHAI
ITR/9/1992ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs NIRMALA BAKUBHAI FOUNDATION
ITR/395/1992ITAT Gujarat
COMMISSIONER OF INCOME TAX vs RAMNIKLAL JIVANLAL KINARIWALA
ITR/47/1990ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs RASIKLAL MOHANLAL
ITR/34/1987ITAT Gujarat
GUJARAT AGRO OIL ENTERPRISES LTD. vs COMMISSIONER OF INCOME-TAX
ITR/113/1985ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs SILVER COTTON MILLS CO. LTD.
ITR/107/1985ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs MEHMOODMIAN A TOPIWALA
ITR/15/1986ITAT Gujarat
COLLECTOR OF CENTRAL EXCISE, BOMBAY vs M/S.SHALIMAR CHEMICAL INDUSTRIES PVT.LTD
C.A. No.-002159-002159 - 1991ITAT SC
COMMISSIONER OF INCOME-TAX vs BHAVNAGAR BONE & FERTILIZERS CO. PVT. LTD.
ITR/88/1985ITAT Gujarat
SEA PEARL INDUSTRIES vs COMMNR. OF INCOME-TAX, COCHIN
C.A. No.-005436-005437 - 1998ITAT SC
BERAR INVESTMENT PVT. LTD. vs C I T
ITR/84/1985ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs FATEHSINHJI GINNING PRESSING &MANUFACTURING CO
ITR/67/1985ITAT Gujarat
COMMNR. OF CENTRAL EXCISE vs PAXWELL PRINTERS
C.A. No.-000333-000334 - 2001ITAT SC
COMMISISONER OF INCOME-TAX vs COMMERCIAL A'BAD MILLS CO.LTD.
ITR/101/1985ITAT Gujarat
COMMNR. OF INCOME TAX vs HINDUSTAN BULK CARRIERS
C.A. No.-007966-007967 - 1996ITAT SC
COMMISSIONER OF WEALTH TAX vs PRINCE MUFFAKHAM JAH BAHADUR CHAMLIJAN
CIVIL APPEAL No. 2388/1994ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, TRIVANDRUM vs M/S TRANVANCORE TITANIUM PRODUCTS LTD.
CIVIL APPEAL No. 3825/1999ITAT SC
3 Judges
COMMNR. OF INCOME TAX, TRIVANDRUM vs M/S TRANVANCORE TITANIUM PRODUCTS LTD
C.A. No.-003825-003825 - 1999ITAT SC