Recent Judgments
Latest ITAT tax tribunal orders across all benches.(346,713 total)
COMMISSIONER OF INCOME-TAX, WEST BENGAL vs CALCUTTA NATIONAL BANK LIMITED (IN LIQUIDATION)
CIVIL APPEAL No. 4/1956ITAT SC
3 Judges
MESSRS. R. C. MITTER & SONS vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 85/1957ITAT SC
3 Judges
M/S. MAHARANA MILLS (PRIVATE) LTD. vs THE INCOME-TAX OFFICER, PORBANDAR
CIVIL APPEAL No. 39/1959ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, WEST BENGAL vs THE CALCUTTA STOCK EXCHANGE ASSOCIATION LTD.
CIVIL APPEAL No. 204/1958ITAT SC
3 Judges
MESSRS. HOWRAH TRADING CO., LTD. vs THE COMMISSIONER OF INCOME-TAX, CALCUTTA
CIVIL APPEAL No. 65/1956ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, HYDERABAD-DECCAN vs MESSRS. VAZIR SULTAN & SONS
CIVIL APPEAL No. 340/1957ITAT SC
3 Judges
MCGREGOR & BALFOUR LTD. vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 265/1956ITAT SC
3 Judges
RAI BAHADUR SETH TEOMAL vs THE COMMISSIONER OF INCOME TAX AND THE COMMISSIONER OF EXCESS PROFITS TAX
CIVIL APPEAL No. 384/1957ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, MYSORE, TRAVANCORE-COCHIN AND COORG, BANGALORE vs THE INDO MERCANTILE BANK, LIMILED
CIVIL APPEAL No. 259/1958ITAT SC
3 Judges
G. VEKKATASWAMI NAIDU & CO. vs THE COMMISSIONER OF INCOME-TAX
CIVIL APPEAL No. 709/1957ITAT SC
3 Judges
PUNJAB DISTILLING INDUSTRIES LTD. vs THE COMMISSIONER OF INCOME-TAX, SIMLA
CIVIL APPEAL No. 119/1955ITAT SC
3 Judges
BASHESHAR NATH vs THE COMMISSIONER OF INCOME-TAX, DELHI & RAJASTHAN & ANOTHER.
CIVIL APPEAL No. 208/1958ITAT SC
5 Judges
M/S. LAKSHMICHAND BAIJNATH vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 271/1955ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, DELHI vs S. TEJA SINGH
CIVIL APPEAL No. 122/1957ITAT SC
3 Judges
MESSRS. DHANDHANIA KEDIA & CO. vs THE COMMISSIONER OF INCOME-TAX
CIVIL APPEAL No. 433/1957ITAT SC
3 Judges
Y. NARAYANA CHETTY & ANOTHER vs THE INCOME-TAX OFFICER, NELLORE AND OTHERS
CIVIL APPEAL No. 317/1957ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA vs SRI RAMAKRISHNA DEO
CIVIL APPEAL No. 426/1957ITAT SC
3 Judges
RAJPUTANA AGENCIES LTD. vs COMMISSIONER OF I. T., BOMBAY
CIVIL APPEAL No. 91/1957ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, NAGPUR vs RAI BAHADUR JAIRAM VALJI AND OTHERS
CIVIL APPEAL No. 109/1954ITAT SC
3 Judges
P. KRISHNA MENON vs THE COMMISSIONER OF INCOME-TAX, MYSORE, TRAVANCORE-COCHIN AND COORG, BANGALORE
CIVIL APPEAL No. 401/1958ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH AND BHOPAL vs MESSRS. VYAS & DOTIWALA
CIVIL APPEAL No. 222/1956ITAT SC
3 Judges
SMT. INDERMANI JATIA vs COMMISSIONER OF INCOME-TAX, U.P., LUCKNOW
CIVIL APPEAL No. 278/1956ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, NELHI vs THE DELHI FLOUR MILLS CO., LTD., DELHI
CIVIL APPEAL No. 211/1955ITAT SC
3 Judges
MAHARAJ KUMAR KAMAL SINGH vs THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
CIVIL APPEAL No. 297/1955ITAT SC
3 Judges
MAZAGAON DOCK LTD. vs THE COMMISSIONER OF INCOME-TAX AND EXCESS PROFITS TAX
CIVIL APPEAL No. 381/1956ITAT SC
3 Judges
THE INCOME-TAX OFFICER, BANGALORE vs K. N. GURUSWAMY
CIVIL APPEAL No. 165/1956ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs M/S. AMRITLAL BHOGILAL & CO.
CIVIL APPEAL No. 128/1955ITAT SC
3 Judges
M. K. VENKATACHALAM, I. T. O. AND ANOTHER vs BOMBAY DYEING AND MFG. CO., LTD.
CIVIL APPEAL No. 122/1956ITAT SC
3 Judges
A.N. LAKSHMANA SHENOY vs THE INCOME TAX OFFICER, ERNAKULAM & ANOTHER
CIVIL APPEAL No. 143/1954ITAT SC
5 Judges
M/S. DALMIA DADRI CEMENT CO. LTD. vs THE COMMISSIONER OF INCOME-TAX
CIVIL APPEAL No. 230/1954ITAT SC
5 Judges
