Recent Judgments

COMMISSIONER OF INCOME-TAX, NEW DELHI vs M/S ELI LILLY & COMPANY (INDIA) PVT. LTD.

2 Judges

M/S. PRAGATI SILICONS LIMITED vs COMMR.OF CENTRAL EXCISE,PANCHKULA

COMMR.OF INCOME TAX,NEW DELHI vs M/S ELI LILLY & COMPANY (INDIA) P.LTD

COMMISSIONER OF INCOME TAX XVII vs CRYSTAL CARRIERS P. LTD

THE COMMISSIONER OF INCOME-TAX, TVPM vs M/S.G.P.N. CASHEW EXPORTING CO., KOLLAM

C.I.T.UDAIPUR vs M/S JYOTI MINERALS PVT.LTD.UDAIPUR

THE COMMISSIONER OF INCOME TAX II CENTRAL REVENUE BUILDING vs MILHARD SALES P.LTD.

CIT AMRITSAR vs M/S LAL WOOLLEN MILLS & SILK MILLS

THE COMMISSIONER OF INCOME TAX vs SAURABH SRIVASTAVA

COMMISSIONER OF INCOME TAX DELHI I vs BECTON DICKINSON INDIA LTD.

RAJEEV V.KURUP vs THE COMMISSIONER OF GIFT TAX

CIT, FARIDABAD vs ASHOK ARORA, FARIDABAD

THE COMMISSIONER OF INCOME TAX vs M/S.TRANSWORLD CREDIT & INVESTMENTS (P)

INSPECTOR OF CUSTOMS, AKHNOOR J & K vs YASH PAL

ESTER INDUSTRIES LIMITED

ESTER INDUSTRIES LIMITED

ESTER INDUSTRIES LIMITED

C.I.T. vs MAHENDRA AND CO.

M/S SONY INDIA PVT.LTD. vs COMMERCIAL TAX OFFICER

S.H. KAPADIA H.L. DATTU

COMM. OF INCOME TAX, TRIVANDRUM vs S. SANDEEP KUMAR,PACHAYIL IND., KADAKKAL

CIT CHANDIGARH vs M/S STAR RESORTS P LTD.MOHALI

COMMISSIONER OF INCOME TAX vs FLEXTRONICS SOFTWARE SYSTEMS LTD.

C I T vs SUNIL KUMAR GOEL

COMMISSIONER OF CENTRAL EXCISE,NOIDA vs M/S. ACCURATE METERS LTD

COMMR.OF INCOME TAX-IV, TAMIL NADU vs B.SURESH

THE COMMISSIONER OF INCOMETAX vs K.J. MARYKUTTY

HONOURABLE MR.JUSTICE K.SURENDRA MOHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

M/S DCM LIMITED vs COMMR.OF SALES TAX,DELHI

THE COMMISSIOER OF INCOME TAX, vs ANAND PRAKASH

CASES PERTAINING TO SPL.DIVISION BENCHES

COMMISSIONER OF INCOME TAX DEL vs MAHA MAYA GENERAL FINANCE LTD.

CASES PERTAINING TO SPL.DIVISION BENCHES

THE COMMISSIONER OF INCOME TAX vs ANAND PRAKASH

CASES PERTAINING TO SPL.DIVISION BENCHES