Recent Judgments
Latest ITAT tax tribunal orders across all benches.(350,364 total)
COMMISSIONER OF INCOME TAX vs SAMSUNG INDIA ELECTRONICS LTD
ITA - 40 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs SAMSUNG INDIA ELECTRONICS LTD
ITA - 39 / 2010ITAT Delhi
STEEL AUTHORITY OF INDIA LTD vs COMMISSIONER OF INCOME TAX
ITA - 38 / 2010ITAT Delhi
MIS. SOUTHERN TECHNOLOGIES LTD. vs JOINT COMMISSIONER OF INCOME TAX, COIMBATORE
CIVIL APPEAL No. 1337/2003ITAT SC
2 Judges
NAVIN JINDAL vs ASSISTANT COMMISSIONER OF INCOME TAX
C.A. No.-000634-000634 - 2006ITAT SC
M/S. SOUTHERN TECHNOLOGIES LTD. vs JOINT COMMNR. OF INCOME TAX, COIMBATORE
C.A. No.-001337-001337 - 2003ITAT SC
C.I.T.UDAIPUR vs UDAI LAL ANJANA
ITA/85/2009ITAT Rajasthan
M/S BRIJ MOHAN LAL TRUST NO. 1, LUDHIANA vs COMMR. OF WEALTH TAX, LUDHIANA
WTR/2/1996ITAT Punjab & Haryana
THE COMMR. OF INCOME TAX (C) LDH. vs M/S AGGARWAL STEEL ROLLING MILLS
ITR/38/1990ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs POPULAR VEHICLES & SERVICES LTD.
ITA/1628/2009ITAT Kerala
CIT, FARIDABAD vs CHANDNI BHUCHAR GURGAON
ITA/653/2009ITAT Punjab & Haryana
CIT-II LUDHAIANA vs SH. SATINDER PAL SINGH SAMRALA
ITA/646/2009ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs SMC CREDIT LTD.
ITA/726/2009ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
COMMR.OF CENTRAL EXCISE,MAHARASHTRA vs M/S VARROC LIGHTING P.LTD
C.A. No.-000071-000072 - 2010ITAT SC
THE COMMISSIONER OF INCOME TAX,KOCHI vs M/S.SHAKTHI METEL DEPOT, CLOTH BAZAR RD.
ITA/759/2009ITAT Kerala
DR.K.L.BATRA vs C.I.T. PTA.
ITR/174/1999ITAT Punjab & Haryana
COMMR. OF INCOME TAX vs RESEARCH PARK LAB. LTD
ITR/16/2001ITAT Delhi
COMMR. OF INCOME TAX vs RESEARCH PARK LAB. LTD
ITR/8/2001ITAT Delhi
NATIONAL HYDROELECTRIC POWER CORPN.LTD. vs COMMR.OF INCOME TAX
C.A. No.-000006-000006 - 2010ITAT SC
COMMISSIONER OF INCOME TAX vs EICHER LTD
ITA - 117 / 2010ITAT Delhi
Nimitya Properties Ltd. vs Commissioner of Income Tax & Others
W.P.(C)-8436/2009ITAT Delhi
SIDWAL REFRIGERATION IND. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8(1)
ITA/793/2009ITAT Delhi
COMMISSIONER OF INCOME TAX - V vs RAIL TRACK INDIA LTD.
ITA/633/2008ITAT Delhi
SIDWAL REFRIGERATION IND. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8(1)
ITA/161/2008ITAT Delhi
SIDWAL REFRIGERATION IND. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8(1)
ITA/160/2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs NESTOR PHARMACEUTICALS LTD.
ITA/1204/2009ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
SIDWAL REFRIGERATION IND. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX
ITA - 160 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX - V vs RAIL TRACK INDIA LTD.
ITA-633/2008ITAT Delhi
COMMISSIONER OF INCOME TAX, DELHI -IV vs D¿¿COR INVESTMENT & FINANCE LTD.
ITA-467/2008ITAT Delhi
URMILA GAMBHIR vs COMMISSIONER OF INCOME TAX
ITA/12/2006ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
