Recent Judgments

Latest ITAT tax tribunal orders across all benches.(352,026 total)

M/S AMTEK AUTO LTD. vs COMMISSIONER OF INCOME TAX

ITA/589/2006ITAT Punjab & Haryana
25/3/2011

CIT HY.,ROHTAK vs SHRI GULSHAN KUMAR

ITA/10/1987ITAT Punjab & Haryana
25/3/2011

COMMISSIONER OF INCOME TAX DELHI VI vs TUSHAR STOCK & SHARE BROKERS P. LTD.

ITA/572/2008ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

25/3/2011

THE COMMISSIONER OF INCOME TAX XIII vs MITTAL CONSUL & CO

ITA/1277/2007ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

25/3/2011

COMMISSIONER OF INCOME TAX vs GOVIND NAGAR SUGAR LIMITED

ITA/164/2008ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

25/3/2011

COMMISSIONER OF INCOME TAX vs ELI LILLY & CO. INDIA PVT LTD

ITA/97/2009ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

25/3/2011

THE COMMISSIONER OF INCOME TAX DELHI XIII vs R.K.MITTAL

ITA/928/2008ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

25/3/2011

THE COMMISSIONER OF INCOME TAX V vs PEPSICO INDIA HOLDINGS PRIVATE LIMITED

ITA/149/2008ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

25/3/2011

COMMISSIONER OF INCOME TAX vs ELI LILLY & CO. INDIA P.LTD.

ITA/657/2010ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

25/3/2011

THE COMMISSIONER OF INCOME TAX V vs PEPSICO INDIA HOLDINGS PRIVATE LIMITED

ITA - 149 / 2008ITAT Delhi
25/3/2011

COMMISSIONER OF INCOME TAX DELHI VI vs TUSHAR STOCK & SHARE BROKERS P. LTD.

ITA - 572 / 2008ITAT Delhi
25/3/2011

COMMISSIONER OF INCOME TAX vs THREE DEE EXIM PVT LTD

ITA - 1604 / 2010ITAT Delhi
25/3/2011

COMMISSIONER OF INCOME TAX vs THREE EXIM PVT LTD

ITA - 1778 / 2010ITAT Delhi
25/3/2011

THE COMMISSIONER OF INCOME TAX – VI vs THREE DEE EXIM PVT. LTD.

ITA/1778/2010ITAT Delhi
25/3/2011

THE COMMISSIONER OF INCOME TAX – VI vs THREE DEE EXIM PVT. LTD.

ITA/1604/2010ITAT Delhi
25/3/2011

THE COMM. OF IT-I, CHD vs M/S T.L. VERMA AND CO. PVT. LTD

ITA/892/2010ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

23/3/2011

COMMISSIONER OF INCOME-TAX, PATIALA vs TRUCK OPERATORS' UNION PATIALA

ITA/865/2010ITAT Punjab & Haryana
23/3/2011

THE COMMISSIONER OF INCOME TAX CENTRAL vs OSWAL CHEMICAL & FERTILISERS LTD

ITA/1092/2009ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

23/3/2011

ATLAS CAPCO (INDIA) LIMITED vs THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS

WP/10044/2010ITAT Bombay
22/3/2011

COMMISSIONER OF INCOME TAX, KOTTAYAM vs A.Y.BROADCAST FOUNDATION, MANJADI

ITA/1486/2009ITAT Kerala
22/3/2011

CIT vs PUROLATOR INDIA LTD

ITA/537/2011ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

22/3/2011

THE COMMISSIONER OF INCOME TAX vs M/S PIONEER SPORTS WORKS LTD

ITA/88/2003ITAT Punjab & Haryana
21/3/2011

THE COMMISSIONER OF INCOME TAX vs THE SENIOR POST MASTER

ITA/120/2006ITAT Punjab & Haryana
21/3/2011

CIT vs MODIPON LTD

ITA/533/2011ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

21/3/2011

CIT vs MODIPON LTD

ITA - 533 / 2011ITAT Delhi
21/3/2011

CIT vs RAY BAN SUN OPTICS LTD

ITA - 532 / 2011ITAT Delhi
21/3/2011

CIT vs SARLA JAIN

ITA/525/2011ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

18/3/2011

CIT vs ALMA MATER AGENCIES PVT LTD

ITA - 527 / 2011ITAT Delhi
18/3/2011

CIT vs SARLA JAIN

ITA - 525 / 2011ITAT Delhi
18/3/2011

DIRECTOR OF INCOME TAX vs DHARAMSHILA CANCER FOUNDATION & RESEARCH CENTRE

ITA - 524 / 2011ITAT Delhi
18/3/2011