Recent Judgments
Latest ITAT tax tribunal orders across all benches.(352,032 total)
DIRECTOR OF INCOME TAX vs SHREE RADHA KRISHAN CHARITABEL TRUST
ITA/383/2008ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs M/S PEPSICO INDIA HOLDINGS PVT LTD
ITA/319/2010ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs CHANDRA KANT CHANU BHAI PATEL
ITA/1280/2009ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
THE COMMISSIONER OF INCOME TAX vs M/S ORACLE INDIA PVT. LTD.
ITA/383/2009ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs UNITED HOTELS LTD
ITA/1874/2010ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs MIRACLE EXPORTERS PVT LTD
ITA - 1034 / 2010ITAT Delhi
CIT vs CITI FINANCIAL CONSUMER FINANCE INDIA LTD
ITA - 1 / 2011ITAT Delhi
CIT vs CITI FINANCIAL CONSUMER FINANCE INDIA LTD
ITA - 5 / 2011ITAT Delhi
CIT vs DELHI GOLF CLUB LTD
ITA - 1757 / 2010ITAT Delhi
DIRECTOR OF INCOME TAX vs SHREE RADHA KRISHAN CHARITABEL TRUST
ITA - 383 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs CHANDRA KANT CHANU BHAI PATEL
ITA - 1280 / 2009ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI CENTRAL III vs MONI KUMAR SUBBA
ITA - 499 / 2008ITAT Delhi
VIPIN KHOSLA vs C I T , CHANDIGARH AND ANR.
ITA/381/2007ITAT Punjab & Haryana
M/S P.K.J. BUILDERS PVT. LTD. vs COMMR. OF INCOME TAX,
ITA/127/2005ITAT Punjab & Haryana
THE COMMISSINER OF INCOME-TAX, PANCHKULA vs AJAY AGGARWAL
ITA/870/2008ITAT Punjab & Haryana
M/S vs B INVESTMENT PVT. LTD, ETC, FARIDABAD
ITA/860/2010ITAT Punjab & Haryana
ASSISTANT COMMERCIAL TAXES OFFICER vs M/S MAKKAD PLASTIC AGENCIES
C.A. No.-002692-002692 - 2011ITAT SC
MUKUNDAKAM SHARMA ANIL R. DAVE
COMMISSIONER OF INCOME TAX vs DEVI DASS GARG
ITA/575/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMI9SSIONER OF INCOME TAX vs SANTOSH KUMAR GARG
ITA/580/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
PRAVEEN SONI vs COMMISSIONER OF INCOME TAX
ITA/1145/2009ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs DEVI DASS GARG
ITA - 576 / 2011ITAT Delhi
CIT vs AMITA GARG
ITA - 577 / 2011ITAT Delhi
COMMISSIONER OF INCOME TAX vs RAKESH KUMAR GARG
ITA - 578 / 2011ITAT Delhi
COMMISSIONER OF INCOME TAX vs RAKESH KUMAR GARG
ITA - 579 / 2011ITAT Delhi
COMMI9SSIONER OF INCOME TAX vs SANTOSH KUMAR GARG
ITA - 580 / 2011ITAT Delhi
COMMISSIONER OF INCOME TAX vs DEVI DASS GARG
ITA - 575 / 2011ITAT Delhi
PRAVEEN SONI vs COMMISSIONER OF INCOME TAX
ITA - 1145 / 2009ITAT Delhi
NAVIN GRAH NIRMAN SAHAKARI SAM vs ADDITIONAL COMMISIONER OF INCO
ITA/95/2003ITAT Rajasthan
MOHAMMAD RAFIQ,ARUN MISHRA
COMMISSIONER OF INCOME TAX vs M/S SWARAJ MAZDA LTD.
ITA/324/2004ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX-I, CHD. vs M/S RAJA FORGINGS AND GEARS LTD
ITA/5/2011ITAT Punjab & Haryana
