Recent Judgments
Latest ITAT tax tribunal orders across all benches.(353,911 total)
C.I.T. LDH. vs SURESH CHAND
ITR/18/1996ITAT Punjab & Haryana
MR. JUSTICE ALOK SINGH,MR. JUSTICE M.M. KUMAR
C I T KOTA vs DILBAGH KUMAR
ITA/533/2011ITAT Rajasthan
C I T, LUDHIANA vs ASHISH KUMAR, LUDHIANA
ITR/22/1996ITAT Punjab & Haryana
FATIMA W/O. NASIRUDDIN BAGAWAN, vs THE ADDITIONAL COMMISSIONER FOR INCOME-TAX,
WP/66754/2011ITAT Karnataka
DILIP B BHOSALE
CIT vs GAPS POWER & INFRASTRUCTURE PVT LTD
ITA - 176 / 2012ITAT Delhi
CIT vs INDIAN FARMERS & FERTILIZERS CO OPERATIVE LTD
ITA/173/2012ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX vs SAUER DANFOSS PVT LTD.
ITA/1367/2010ITAT Delhi
CIT vs INDIAN FARMERS & FERTILIZERS CO OPERATIVE LTD
ITA - 173 / 2012ITAT Delhi
THE COMMISSIONER OF INCOMER DE vs M/S GOPAL CLOTHING CO.P. LTD.
ITA/732/2004ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
Commissioner of Income Tax, vs Agricultural Market Committee,
ITTA/115/2012ITAT Telangana
LUNAR ELECTRICALS vs ASSTT. COMMISSIONER OF INCOME
ITA - 195 / 2006ITAT Delhi
ITA 333/2006 vs M/S GOPAL CLOTHING COMPAY PRIVATE LIMITED
ITA/333/2006ITAT Delhi
LUNAR ELECTRICALS vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/195/2006ITAT Delhi
COMMISSIONER OF INCOME TAX
ITA/1258/2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX - 2,MUMBAI vs RAYMOND LTD.
ITXA/1357/2009ITAT Bombay
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE M.S. SANKLECHA
The Commissioner of Income Tax-III vs M/S. Sri Krishna Drugs Ltd.
ITTA/130/2008ITAT Telangana
The Commissioner of Income Tax vs M/s. Bheema Wines
ITTA/285/2011ITAT Telangana
The Commissioner of Income Tax-III vs M/s.Regency Ceramics Ltd
ITTA/247/2010ITAT Telangana
The Commissioner of Income Tax - III, vs M/s. Suven Pharmaceuticals Limited,
ITTA/677/2006ITAT Telangana
The Commissioner of Income Tax-III vs Ms/.REgency Ceramics Ltd
ITTA/273/2010ITAT Telangana
The Commissioner of Income Tax vs M/s. Rahaman Khan Tobacco Enterprises Private Limited
ITTA/13/2009ITAT Telangana
The Commissioner of Income Tax vs M/S Rahaman Khan Tobacco Enterprises,
ITTA/34/2007ITAT Telangana
The Commissioner of income Tax, vs M/S Amrutha Wines,
ITTA/403/2011ITAT Telangana
The Commissioner of Income Tax-III, vs M/s. Suven Pharmaceuticals Limited,
ITTA/602/2006ITAT Telangana
CIT vs RISHIKESH BUILDCON PVT LTD
ITA/1719/2010ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs INDIA TERMINAL CONNECTOR SYSTEM LTD
ITA - 643 / 2011ITAT Delhi
ITA 643/2011 vs INDIA TERMINAL CONNECTOR SYSTEM LTD.
ITA/643/2011ITAT Delhi
THE COMMISSIONER OF INCOME TAX - 2, MUMBAI vs RAYMOND LTD.
ITXA/188/2011ITAT Bombay
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE M.S. SANKLECHA
THE COMMISSIONER OF INCOME TAX - 2 MUMBAI vs RAYMOND LTD
ITXA/1324/2010ITAT Bombay
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE M.S. SANKLECHA
THE CATHOLIC SYRIAN BANK LTD,ST.MARY'S vs THE ADDL.COMMISSIONER OF INCOME TAX
ITA/98/2011ITAT Kerala
