Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,232 total)

STANDARD TEA PROCESSING CO. LTD. vs THE DY. COMMISSIONER OF INCOMETAX (ASST)

TAXAP/987/2007ITAT Gujarat
26/11/2014

TAKTAWALA GLASS IND. PVT. LTD. vs ASSTT. COMMISSIONER OF INCOME TAX

TAXAP/1058/2006ITAT Gujarat
26/11/2014

KAMLESH BHOGILAL KANDOI M/S. BHOGILAL MULCHAND KANDOI vs A.C.I.T.

TAXAP/55/2002ITAT Gujarat
26/11/2014

COMMISSIONER OF INCOME TAX-I vs GUJARAT ALKALIES & CHEMICALS LTD.

TAXAP/1063/2006ITAT Gujarat
26/11/2014

COMMISSIONER OF INCOME TAX vs AUSTIN ENGINEERING CO. LTD.

TAXAP/1216/2005ITAT Gujarat
26/11/2014

COMMISSIONER OF INCOME TAX vs AASPAS INVESTMENT PVT. LTD.

TAXAP/1805/2005ITAT Gujarat
26/11/2014

COMMISSIONER OF INCOME TAX vs GUJARAT SYNTHWOOD LTD.

TAXAP/1065/2006ITAT Gujarat
26/11/2014

THE INCOME TAX OFFICER, WARD 6(1) vs DHIRUBHAI VALLABHBHAI VASHI

TAXAP/1342/2007ITAT Gujarat
26/11/2014

ITO, WARD 5(1), 5TH FLOOR vs KEVIN ENTERPRISES

TAXAP/1290/2008ITAT Gujarat
26/11/2014

COMMISSIONER OF INCOME TAX vs M/S.I.P.PATEL AND CO.

TAXAP/888/2005ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

25/11/2014

C.I.T. vs DHRU MOTORS

TAXAP/570/2003ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

25/11/2014

C.I.T. vs DHIRAJLAL M. DHRU

TAXAP/568/2003ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

25/11/2014

C.I.T. vs SURAXA H. DHRU

TAXAP/567/2003ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

25/11/2014

ALLIANCE INDUSTRIES vs INCOME TAX OFFICER

TAXAP/16/2001ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

25/11/2014

COMMISSIONER OF INCOME TAX - I vs NANGALIA IMPEX

TAXAP/1174/2014ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

25/11/2014

I.T.O vs BARODA CRICKET ASSOCAITION

TAXAP/1035/2006ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

25/11/2014

I.T.O vs BARODA CRICKET ASSOCAITION

TAXAP/1034/2006ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

25/11/2014

I.T.O vs BARODA CRICKET ASSOCAITION

TAXAP/1033/2006ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

25/11/2014

I.T.O vs BARODA CRICKET ASSOCAITION

TAXAP/1032/2006ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

25/11/2014

I.T.O vs BARODA CRICKET ASSOCIATION

TAXAP/1029/2006ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

25/11/2014

I.T.O vs BARODA CRICKET ASSOCAITION

TAXAP/1028/2006ITAT Gujarat
25/11/2014

I.T.O vs BARODA CRICKET ASSOCAITION

TAXAP/1027/2006ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

25/11/2014

I.T.O vs BARODA CRICKET ASSOCAITION

TAXAP/1026/2006ITAT Gujarat
25/11/2014

I.T.O vs BARODA CRICKET ASSOCAITION

TAXAP/1025/2006ITAT Gujarat
25/11/2014

I.T.O vs BARODA CRICKET ASSOCAITION

TAXAP/1024/2006ITAT Gujarat
25/11/2014

I.T.O vs BARODA CRICKET ASSOCAITION

TAXAP/1023/2006ITAT Gujarat
25/11/2014

I.T.O vs BARODA CRICKET ASSOCAITION

TAXAP/1022/2006ITAT Gujarat
25/11/2014

I.T.O vs BARODA CRICKET ASSOCAITION

TAXAP/1021/2006ITAT Gujarat
25/11/2014

I.T.O vs BARODA CRICKET ASSOCAITION

TAXAP/1020/2006ITAT Gujarat
25/11/2014

ZYDUS WELLNESS LTD vs CHIEF COMMISSIONER OF INCOME TAX - II

SCA/4690/2014ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

25/11/2014