Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,232 total)
DY. C. I. T. vs JUPITER CEMENT IND. LTD.
TAXAP/38/2001ITAT Gujarat
INCOME TAX OFFICER vs PARIKH TRANSPORT CO.
TAXAP/245/2001ITAT Gujarat
AMBICA SPECIFIC FAMILY TRUST vs ASSTT. C I T
TAXAP/415/2000ITAT Gujarat
JYOTI INDUSTRIES vs INCOME TAX OFFICER
TAXAP/229/2001ITAT Gujarat
C.I.T. vs DHRU AUTOMOBILES
TAXAP/569/2003ITAT Gujarat
MEGHS GOLD PVT. LTD. vs ASSTT. COMMISSIONER OF INCOME TAX
TAXAP/999/2006ITAT Gujarat
ASSTT. C I T vs AMBICA SPECIFIC FAMILY TRUST
TAXAP/33/2001ITAT Gujarat
SHREE MARUTI COURIER SERVICE PVT. LTD. vs ASSTT.COMMISSIONER OF INCOME TAX
TAXAP/791/2006ITAT Gujarat
A.C.I.T. vs J.R. DYEING & PRINTING MILLS PVT. LTD.
TAXAP/146/2003ITAT Gujarat
COMMISSIONER OF INCOME TAX-VI vs TAIKISHA ENGINEERING INDIA LTD
ITA/115/2014ITAT Delhi
COMMISSIONER OF INCOME TAX IV
ITA/54/2003ITAT Delhi
THE COMMISSIONER OF INCOME TAX-1, PUNE vs SETU, AHMEDNAGAR
ITA/4/2013ITAT Bombay
C.I.T.1,JODHPUR vs SHREE CHOUDHARY TRANSPORT CO.
ITA/34/2013ITAT Rajasthan
GOVIND MATHUR,PRAKASH GUPTA
C.I.T.1,JODHPUR vs SHREE CHOUDHARY TRANSPORT CO.
ITA/32/2013ITAT Rajasthan
GOVIND MATHUR,PRAKASH GUPTA
COMMISSIONER OF INCOME TAX vs AREEZ P. KHAMBHATTA
TAXAP/834/2006ITAT Gujarat
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
THE JT. C.I.T. vs KEVIN ENTERPRISE
TAXAP/385/2000ITAT Gujarat
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
DY. C.I.T. vs LAKHANPAL NATIONAL LTD.
TAXAP/377/2000ITAT Gujarat
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
STANDARD TEA PROCESSING CO.LTD vs DY. C.I.T.
TAXAP/154/2001ITAT Gujarat
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
STANDARD TEA PROCESSING CO.LTD vs DY. C.I.T.
TAXAP/150/2001ITAT Gujarat
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
STANDARD TEA PROCESSING CO.LTD vs DY. C.I.T.
TAXAP/148/2001ITAT Gujarat
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
A.C. OF GIFT TAX vs SARABHAI PVT LTD
TAXAP/331/2000ITAT Gujarat
STANDARD TEA PROCESSING CO.LTD vs DY. C.I.T.
TAXAP/149/2001ITAT Gujarat
DY. C. I. T. (ASSTT.) vs ANIL STARCH PRODUCTS LTD.
TAXAP/453/2000ITAT Gujarat
DY. C.I.T. vs LAKHANPAL NATIONAL LTD.
TAXAP/378/2000ITAT Gujarat
COMMISSIONER OF INCOME TAX vs DISCOVERY COMMUNICATION INDIA
ITA/1297/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs JUBILANT OFFSHORE DRILLING PVT LTD
ITA/694/2014ITAT Delhi
COMMISSIONER OF INCOME TAX-21 vs MR. SARKAR NATH OBEROI
ITA/720/2014ITAT Delhi
M/S.INDUS MOTOR CO.(P) LTD., CALICUT vs THE COMMISSIONER OF INCOME TAX, CALICUT
WP(C)/27552/2007ITAT Kerala
COMMISSIONER OF INCOME TAX-IIISURAT vs PANKAJ DIAMOND
TAXAP/961/2006ITAT Gujarat
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
DR. DAVENDRA D. PATEL vs A.C.I.T.
TAXAP/24/2002ITAT Gujarat
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER