Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,232 total)

A.C.I.T. vs GUJARAT STEEL TUBES LTD.

TAXAP/130/2001ITAT Gujarat
28/11/2014

COMMISSIONER OF INCOME TAX -12 vs M/S HERMES DEVELOPERS

ITXA/62/2013ITAT Bombay

HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE A. K. MENON

27/11/2014

THE COMMISSIONER OF INCOME TAX -12 vs M/S. HERMES DEVELOPERS

ITXA/3/2013ITAT Bombay

HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE A. K. MENON

27/11/2014

THE COMMISSIONER OF INCOME TAX -12 vs M/S. HERMES DEVELOPERS

ITXA/1757/2013ITAT Bombay

HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE A. K. MENON

27/11/2014

THE COMMISSIONER OF INCOME TAX -12 vs M/S. HERMES DEVELOPERS

ITXA/1628/2012ITAT Bombay

HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE A. K. MENON

27/11/2014

THE COMMISSIONER OF INCOME TAX -12 vs M/S. HERMES DEVELOPERS

ITXA/1627/2012ITAT Bombay

HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE A. K. MENON

27/11/2014

THE COMMISSIONER OF INCOME TAX -12 vs M/S. HERMES DEVELOPERS

ITXA/1603/2013ITAT Bombay

HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE A. K. MENON

27/11/2014

THE COMMISSIONER OF INCOME TAX ROHTAK vs HARYANA STATE AGRICULTURAL MARKET COMMITTEE GOHANA

ITA/180/2014ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE MAHABIR SINGH SINDHU

27/11/2014

ASSISTANT COMMISSIONER OF INCOME TAX vs SUMIT INDUSTRIES LTD.

TAXAP/677/2006ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

27/11/2014

COMMISSIONER OF INCOME TAX vs M/S. MAYANK ELECTRO LTD.

TAXAP/1157/2006ITAT Gujarat
27/11/2014

JOINT COMMISSIONER OF INCOME TAX vs SAMIR DIAMOND MFG. PVT. LTD.

TAXAP/675/2006ITAT Gujarat
27/11/2014

COMMISSIONER OF INCOME TAX-III vs RITU RAYON PRIVATE LIMITED

TAXAP/2525/2009ITAT Gujarat
27/11/2014

GUJARAT STATE SEEDS CORP.LTD. vs INCOME TAX OFFICER (OSD)

TAXAP/1105/2006ITAT Gujarat
27/11/2014

COMMISSIONER OF INCOME TAX vs M/S. MAYANK ELECTRO LTD.

TAXAP/1158/2006ITAT Gujarat
27/11/2014

COMMISSIONER OF INCOME TAX vs M/S. METROCHEM INDUSTRIES LTD.

TAXAP/1124/2006ITAT Gujarat
27/11/2014

JOINT COMMISSIONER OF INCOME TAX vs SUMIT INDUSTRIES LTD.

TAXAP/676/2006ITAT Gujarat
27/11/2014

PAWAN KUMAR AGGARWAL vs INCOME TAX OFFICER

ITA - 137 / 2003ITAT Delhi
27/11/2014

THE COMMISSIONER OF INCOME TAX-II vs JUBILANT SECURITIES PVT.LTD

ITA/490/2014ITAT Delhi
27/11/2014

PAWAN KUMAR AGGARWAL vs INCOME TAX OFFICER

ITA/137/2003ITAT Delhi
27/11/2014

THE INCOME TAX OFFICER, WARD 5(1), BARODA vs KEVIN ENTERPRISE

TAXAP/966/2007ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

26/11/2014

COMMISSIONER OF INCOME TAX vs AASPAS INVESTMENT PVT. LTD.

TAXAP/1809/2005ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

26/11/2014

COMMISSIONER OF INCOME TAX vs AASPAS INVESTMENT PVT. LTD.

TAXAP/1807/2005ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

26/11/2014

COMMISSIONER OF INCOME TAX vs AASPAS INVESTMENT PVT. LTD.

TAXAP/1806/2005ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

26/11/2014

ITO, WARD 5(1), 5TH FLOOR vs KEVIN ENTERPRISES

TAXAP/1302/2008ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

26/11/2014

ITO, WARD 5(1), 5TH FLOOR vs KEVIN ENTERPRISES

TAXAP/1292/2008ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

26/11/2014

COMMISSIONER OF INCOME TAX vs AUSTIN ENGINEERING CO. LTD.

TAXAP/1217/2005ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

26/11/2014

COMMISSIONER OF INCOME TAX vs RAMKRISHNA OIL MILL

TAXAP/1066/2006ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

26/11/2014

COMMISSIONER OF INCOME TAX vs GUJARAT SYNTHWOOD LTD.

TAXAP/1064/2006ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

26/11/2014

COMMISSIONER OF INCOME TAX vs SIMRON PRINTS P. LTD.

TAXAP/1051/2006ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

26/11/2014

C.I.T., UDAIPUR vs HARISH CHAND AHUJA

ITA/203/2013ITAT Rajasthan
26/11/2014