Recent Judgments

OHM ORGANISERS vs DY.C.I.T.

DY. CIT vs M/S. RAVI BUILDERS

COMMISSIONER OF INCOME TAX CHANDIGARH vs M/S NAWASHAHAR COOP SUGAR MILLS LTD

The Commissioner of Income Tax II

M/S BHARAT FURNISHING CO vs COMMISSIONER OF INCOME TAX AND ANR

Anju Malik vs Commissioner Of Income Tax M.P. & Ors.

HON'BLE SHRI JUSTICE RAJENDRA MENON

H.L.Taneja vs The Commissioner Of Income Tax

HON'BLE SHRI JUSTICE RAJENDRA MENON

COMMISSIONER OF INCOME TAX CENTRAL JAIPU vs SHRI MADHO LAL BANGARD

COMMISSIONER OF INCOME TAX vs M/S RAM STEEL INDUSTRIES G.T. ROAD, KHANNA

GIDDERBAHA JANTA TRUCK UNION vs COMMISSIONER OF INCOME TAX & ANR

JOINT SUB REGISTRAR RAMPURA PHUL vs DIRECTOR OF INCOME TAX

OMNIGLOBE INFORMATION TECH INDIA PVT LTD

THE CIT,BOMBAY vs MOOTEDLSON OF ITALY, BOMBAY

HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE B.P. COLABAWALLA

CENTER FOR DEVELOPMENT COMMUNICATION vs MUNICIPAL COMMISSIONER

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE A.G.URAIZEE

C I T vs ASHOK SINGH GARCHA

COMMISSIONER OF INCOME TAX vs M/S ROOP SINGH

C I T vs SH. RAM CHAND AND SUBHASH CHANDER

JUDGEMENTopens in new window

THE C.I.T. , PUNE vs SHRI D.V.PARANJAPE

HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE B.P. COLABAWALLA

Commissioner Of Income Tax vs Trapati Trading And Investment P.Ltd.

HON'BLE SHRI JUSTICE SHANTANU KEMKAR

Commissioner Of Income Tax vs Shri Pawan Kumar Jain

HON'BLE SHRI JUSTICE RAJENDRA MENON

ANIL HASSANAND GAJWANI vs INCOME TAX OFFICER

IMPROVEMENT TRUST vs COMMISSIONER OF INCOME TAX

IMPROVEMENT TRUST, BATHINDA vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-1 BATHINDA.

M/S AMRITSAR IMPROVEMENT TRUST vs COMMISSIONER OF INCOME TAX II, AMRITSAR AND ANR

CIT vs CNB FINWIZ LTD

JUDGEMENTopens in new window

COMMISSIONER OF INCOME TAX-III vs P G FOILS LTD

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

K.V.PATEL FAMILY TRUST vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX - AHMEDABAD III vs P.G.FOILS LIMITED