Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
DIRECTOR OF INCOME TAX-(EXEMPTION) vs THE AJAY G. PIRAMAL FOUNDATION
ITA/188/2014ITAT Delhi
Commissioner Of Income Tax vs M/S Vandana Hotel
ITA/162/2011ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
JRD STOCK BROKERS (P) LTD vs COMMISSIONER OF INCOME TAX-II
ITA/1/2014ITAT Delhi
COMMISSIONER OF INCOME TAX VI vs CLIMATE SYSTEM PVT.LTD
ITA/471/2014ITAT Delhi
C I T JAIPUR-II JAIPUR vs M/S VAIBHAV GEMS LTD
ITA/12/2014ITAT Rajasthan
CIT, FARIDABAD vs M/S ALPHA TOYO LTD. FARIDABAD
ITA/329/2009ITAT Punjab & Haryana
C I T vs RAVINDER KAUR
ITA/240/2009ITAT Punjab & Haryana
(O&M) THE COMMISISONER OF INCOME TAX vs M/S ALPHA TOYO LTD. SECTOR 6, FARIDABAD
ITA/667/2008ITAT Punjab & Haryana
M/S. GIRA ENTERPRISES vs COMMISSIONER OF CUSTOMS, AHMEDABAD
C.A. No.-000433-000434 - 2006ITAT SC
P.J.BESSY vs INCOME TAX APPELLATE TRIBUNAL
WA/951/2014ITAT Kerala
SHAMSUDEEN MOHAMMED vs DY.COMMISSIONER OF INCOME TAX
WP(C)/26140/2009ITAT Kerala
C I T JAIPUR-II JAIPUR vs M/S JAIPUR HOUSE PVT LTD
ITA/3/2013ITAT Rajasthan
VENUS ARTS AND GEMS vs I T O WARD-11 JAIPUR
ITA/582/2011ITAT Rajasthan
(O&M) COMMISSIONER OF INCOME TAX vs ASHWANI KUMAR
ITA/143/2008ITAT Punjab & Haryana
M/S PUNSUMI ENGNEERS LTD vs C I T-I JAIPUR AND ANOTHER
ITA/101/2012ITAT Rajasthan
SHARANJIT SINGH vs COMMISSIONER OF INCOME TAX LUDHIANA
ITA/36/2014ITAT Punjab & Haryana
M/S Gour Bandhu Construction Company vs Commisssioner , Income Tax-I
ITA/17/2011ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
THE COMMISSIONER OF INCOME TAX - CENTRAL -III vs M/S. VALIANT GLASS RORKS PVT. LTD.
ITXA/435/2012ITAT Bombay
HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE B.P. COLABAWALLA
RHONE DOULENCE INDIA LTD. vs THE C.I.T.BOMBAY C-V
ITR/146/1996ITAT Bombay
HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE B.P. COLABAWALLA
C I T T D S JAIPUR vs M/S SAMTEL GLASS LTD KOTA
ITA/258/2012ITAT Rajasthan
AJAY RASTOGI,JAINENDRA KUMAR RANKA
I.T.O. vs VADILAL CHEMICALS LTD.
TAXAP/173/2000ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
C I T T D S JAIPUR vs M/S SAMTEL GLASS LTD KOTA
ITA/259/2012ITAT Rajasthan
THE SHAHABAD COOP SUGAR MILLS LTD. vs CIT, AAYAKAR BHAWAN, SECTOR 13, KARNAL (HR.)
ITA/86/2009ITAT Punjab & Haryana
DALMIA CEMENT (BHARAT) LTD. vs THE COMMISSIONER OF INCOME-TAX
ITA - 56 / 2002ITAT Delhi
DALMIA CEMENT (BHARAT) LTD vs THE COMMISSIONER OF INCOME TAX
ITA/56/2002ITAT Delhi
GLOBUS INFOCOM LTD
ITA/447/2013ITAT Delhi
COMMISSIONER OF INCOME TAX-I vs OHM DEVELOPERS
TAXAP/692/2009ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX RAJKOT -I vs PRAVINCHANDRA F PAREKH -HUF-
TAXAP/415/2014ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX RAJKOT -I vs PRAVINCHANDRA F PAREKH -HUF-
TAXAP/414/2014ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
OHM DEVELOPERS vs DY.C.I.T.
TAXAP/215/2004ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER