Recent Judgments

Latest ITAT tax tribunal orders across all benches.(352,032 total)

M/S SPECTRUM CONSULTANTS INDIA PRIVATE LIMITED vs COMMISSIONER OF INCOME TAX

WP/8834/2011ITAT Karnataka

RAM MOHAN REDDY

17/4/2013

COMMISSIONER OF INCOME-TAX-I

ITA/578/2012ITAT Delhi
17/4/2013

CIT vs ELSAMEX INDIA PVT LTD

ITA/537/2012ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE R.V.EASWAR

16/4/2013

CIT (TDS) vs ELSAMEX INDIA PVT. LTD.

ITA/535/2012ITAT Delhi
16/4/2013

CIT vs ELSAMEX INDIA PVT LTD

ITA - 537 / 2012ITAT Delhi
16/4/2013

DIRECTOR OF INCOME TAX vs CARGIL TSF PTE LTD

ITA - 194 / 2013ITAT Delhi
16/4/2013

COMMISSIONER OF INCOME TAX (CENTRAL-1) vs C-1 INDIA PVT LTD

ITA/110/2013ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE R.V.EASWAR

16/4/2013

COMMISSIONER OF INCOME TAX (CENTRAL-I) vs C-I INDIA PVT LTD

ITA/111/2013ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE R.V.EASWAR

16/4/2013

COMMISSIONER OF INCOME TAX(CENTRAL) -1 vs C-1 INDIA PVT LTD

ITA/108/2013ITAT Delhi
16/4/2013

THE COMMISSIONER OF INCOME TAX vs SHRI C RAMAIAH REDDY

ITA/114/2009ITAT Karnataka

B.MANOHAR,N.KUMAR

15/4/2013

POONAM JINDAL vs C I T

ITA/331/2007ITAT Punjab & Haryana

MR. JUSTICE HEMANT GUPTA,MS. JUSTICE RITU BAHRI

10/4/2013

PUNJAB INFORMATION & COMMUN. TECH. COPRN. LTD vs COMMISSIONER OF INCOME TAX, CHANDIGARH

ITA/65/2012ITAT Punjab & Haryana
10/4/2013

SHIVASHARANAYYA KUDLAYYA SHIVAYOGIMATH vs THE PRINCIPAL SECRETARY

WP/77267/2013ITAT Karnataka

K.N.KESHAVANARAYANA

10/4/2013

THE COMMISSIONER OF INCOME TAX vs M/S IBM INDIA LTD

ITA/130/2007ITAT Karnataka

B.MANOHAR,N.KUMAR

10/4/2013

NEW ERA INFRASTRUCTURE P. LTD. vs COMMISSIONER OF INCOME TAX, DELHI-V & ANR.

ITA - 213 / 2013ITAT Delhi
10/4/2013

SRI.H.RAMAKRISHNA GOWDA vs KARNATAKA INFORMATION COMMISSION

WA/1634/2009ITAT Karnataka

RAVI MALIMATH,K.L.MANJUNATH

9/4/2013

M/S BHORUKA ENGINEERING INDS. LTD vs THE DEPUTY COMMISSIONER OF INCOME TAX

ITA/120/2011ITAT Karnataka

B.MANOHAR,N.KUMAR

9/4/2013

COMMISSIONER OF INCOME TAX vs M/S. PFX SALDANHA AND SONS

ITA/37/2013ITAT Karnataka

B.MANOHAR,N.KUMAR

9/4/2013

COMMISSIONER OF INCOME TAX-VI vs TIMES BUSINESS SOLUTION LTD

ITA/209/2013ITAT Delhi
9/4/2013

Commissioner Of Income Tax vs M/S Krishi Upaj Mandi Samiti Timarni

ITA/190/2009ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE KRISHN KUMAR LAHOTI

4/4/2013

COMMISSIONER OF INCOME TAX vs MENTOR GRAPHICS (NOIDA) PVT.LTD

ITA/1114/2008ITAT Delhi
4/4/2013

COMMISSIONER OF INCOME TAX: DELHI-VIII vs BHAVENDRA JHA

ITA - 155 / 2013ITAT Delhi
3/4/2013

PAWAN KUMAR, PROP. SARASWATI GAS SERVICE, KAITHAL vs COMMISSIONER OF I.TAX, KURUKSHETRA

ITA/256/2012ITAT Punjab & Haryana
2/4/2013

COMMISSIONER OF INCOME TAX-I LUDHIANA vs RAJNISH AHUJA

ITA/27/2013ITAT Punjab & Haryana
2/4/2013

THE COMMISSIONER OF INCOME TAX vs MAHABALESWARA ENTERPRISES

ITA/941/2006ITAT Karnataka

B.MANOHAR,N.KUMAR

1/4/2013

M/S KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT vs THE ASSISTANT COMMISSIONER OF INCOME-TAX

ITA/2/2007ITAT Karnataka

B.MANOHAR,N.KUMAR

1/4/2013

THE ASST COMMISSIONER OF INCOME TAX vs SRI SURESCHANDRA MAHAGOANKAR

ITA/13/2007ITAT Karnataka

B.MANOHAR,N.KUMAR

1/4/2013

THE COMMISSIONER OF INCOME TAX vs M/ S MYSORE CEMENTS LTD

ITA/54/2007ITAT Karnataka

B.MANOHAR,N.KUMAR

1/4/2013

M/S LAMINA SUSPENSION vs THE ASST COMMISSIONER OF INCOME-TAX

ITA/3/2007ITAT Karnataka

B.MANOHAR,N.KUMAR

1/4/2013

THE COMMISSIONER OF INCOME TAX vs M/S COMFUND FINANCIAL SERVICES P LTD

ITA/117/2007ITAT Karnataka

B.MANOHAR,N.KUMAR

1/4/2013