Recent Judgments
Latest ITAT tax tribunal orders across all benches.(352,032 total)
THE COMMISSIONESR OF INCOME TAX vs M/S PURE DRINKS LTD.
ITA/95/2001ITAT Punjab & Haryana
THE COMMISSIONER INCOME TAX vs M/S PUNJAB BEVERAGES P LTD
ITA/19/2004ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs M/S PURE DRINKS LTD
ITR/1720/1995ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX-II AMRITSAR vs NEERU AGGARWAL
ITA/209/2012ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs M/SPUNJAB BEVERANGES P LTD
ITA/18/2004ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs M/S PURE DRINKS
ITA/97/2001ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs M/S PURE DRINKS LTD
ITA/150/2001ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs M/S PURE DRINKS LTD.
ITA/228/2002ITAT Punjab & Haryana
CIT vs M/S SOUTHERN BOTTLERS
ITR/96/1996ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX-II vs LIVING MEDIA INDIA LTD
ITA/168/2013ITAT Delhi
C.I.T. vs MANDIDEEP ENGG. & PACKING INDUSTRIES
ITA/86/2000ITAT Madhya Pradesh
M/S SWARNA SHILPI vs THE DEPUTY DIRECTOR OF INCOME-TAX
WP/18701/2013ITAT Karnataka
RAM MOHAN REDDY
CIT vs MARUBENI INDIA PVT LTD
ITA/1114/2011ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
MARUBENI INDIA PVT LTD
ITA - 1042 / 2011ITAT Delhi
CIT vs MARUBENI INDIA PVT LTD
ITA - 1114 / 2011ITAT Delhi
MARUBENI INDIA PVT. LTD
ITA/1042/2011ITAT Delhi
COMMISSIONER OF INCOME TAX-III vs M/S. SECON PVT. LTD
ITA/64/2013ITAT Karnataka
B.MANOHAR,N.KUMAR
COMMISSIONER OF INCOME TAX-III vs ANG SECURITIES LTD.
ITA/67/2012ITAT Punjab & Haryana
MR. JUSTICE HEMANT GUPTA,MS. JUSTICE RITU BAHRI
COMMISSIONER OF INCOME TAX III LDH vs M/S TRIDENT INFOTECH CORP LTD
ITA/267/2012ITAT Punjab & Haryana
MR. JUSTICE HEMANT GUPTA,MS. JUSTICE RITU BAHRI
CIT vs DHOOMKETU BUILDERS & DEVELOPERS PVT LTD
ITA/529/2012ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs DHOOMKETU BUILDERS & DEVELOPERS PVT LTD
ITA - 529 / 2012ITAT Delhi
COMMISSIONER OF INCOME TAX-IV vs DEVELOPMENT PVT. LTD
ITA/528/2012ITAT Delhi
SURAYANARAYANA DEVARAJ PANDE vs THE INCOME TAX OFFICER WARD 8(3)
WP/16909/2013ITAT Karnataka
RAM MOHAN REDDY
M/S YOJAKA MARINE PVT LTD vs THE ASST COMMISSIONER OF
ITA/428/2012ITAT Karnataka
B.MANOHAR,N.KUMAR
THE COMMR OF INCOME TAX vs SRI N L HAMIRWASIA
ITA/141/2007ITAT Karnataka
B.MANOHAR,N.KUMAR
S RANGASWAMY NAIK vs B R RAVIKANTHE GOWDA
WP/26731/2009ITAT Karnataka
B.MANOHAR,N.KUMAR
ARECANUT PROCESSING AND SALE CO-OPERATIVE SOCIETY vs THE COMMISSIONER OF INCOME TAX
WP/21140/2012ITAT Karnataka
RAM MOHAN REDDY
MR V S YALVIGI vs THE INCOME TAX OFFICER
WP/11778/2012ITAT Karnataka
RAM MOHAN REDDY
COMMISSIONER OF INCOME TAX I vs RAJESH VITTHALBHAI PATEL
TAXAP/13/2013ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
M/S SPAN DESIGN AND DEVELOPMENT (P ) LTD vs THE COMMISSIONER OF INCOME TAX
WP/6452/2010ITAT Karnataka
RAM MOHAN REDDY