Recent Judgments

Latest ITAT tax tribunal orders across all benches.(352,026 total)

THE COMMISSIONER OF vs CORPORATION BANK

RP/325/2012ITAT Karnataka

B.V.NAGARATHNA,K.L.MANJUNATH

22/3/2013

COMMISSIONER OF INCOME TAX ¿¿¿VII vs NEERA BHANDARI

ITA-162/2013ITAT Delhi
22/3/2013

COMMISSIONER OF INCOME TAX –VII vs NEERA BHANDARI

ITA/162/2013ITAT Delhi
22/3/2013

DIRECTOR OF INCOME TAX (EXEMPTION) vs CHARANJIV CHARITABLE TRUST

ITA/5/2013ITAT Delhi
20/3/2013

COMMISSIONER OF INCOME TAX JAI vs KHOKHAR CONSTRUCTION CO.

ITA/52/2008ITAT Rajasthan

AJAY RASTOGI,ARUN BHANSALI

20/3/2013

COMMISSIONER OF INCOME TAX, ROHTAK vs JAGTAR SINGH CHAWLA

ITA/71/2012ITAT Punjab & Haryana
20/3/2013

PRAKASH V SANGHVI vs MR RAMESH G

WP/8423/2012ITAT Karnataka

RAM MOHAN REDDY

20/3/2013

C.I.T. vs AGRAWAL M.J. ENTERPRISES

ITR/117/1999ITAT Madhya Pradesh
19/3/2013

IBM INDIA PRIVATE LIMITED vs THE ADDITIONAL COMMISSIONER OF

WP/26188/2011ITAT Karnataka

RAM MOHAN REDDY

19/3/2013

CIT vs GS PHARMBUTOR PVT LTD

ITA/134/2013ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE R.V.EASWAR

19/3/2013

CIT vs GS PHARMBUTOR PVT LTD

ITA/135/2013ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE R.V.EASWAR

19/3/2013

M/S MAHESH INVESTMENTS vs THE ASST. COMMISSIONER OF

ITA/337/2012ITAT Karnataka

B.MANOHAR,N.KUMAR

19/3/2013

CIT vs GS PHARMBUTOR PVT LTD

ITA - 135 / 2013ITAT Delhi
19/3/2013

CIT vs GS PHARMBUTOR PVT LTD

ITA - 134 / 2013ITAT Delhi
19/3/2013

Ram Kumar Meghani vs Commissioner Of Income Tax (Appeasl)-I Bhopal

WP/2864/2013ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE KRISHN KUMAR LAHOTI

18/3/2013

THE COMMISSIONER OF INCOME TAX vs M/S.SMITHKLINE BEECHAM CONSUME

ITC/41/1999ITAT Punjab & Haryana

MR. JUSTICE HEMANT GUPTA,MS. JUSTICE RITU BAHRI

18/3/2013

THE COMM.OF INCOME TAX vs M/S RAODMASTER IND.

ITC/90/1999ITAT Punjab & Haryana
18/3/2013

COMMISSIONER OF INCOME TAX III vs M/S SKILL TECH ENGINEERS & CONTRACTORS PVT LTD

ITA/348/2012ITAT Karnataka

B.MANOHAR,N.KUMAR

18/3/2013

THE COMMISSIONER OF INCOME TAX vs M/S.INDIA TELEPHONE INDUSTRIES LTD

ITA/731/2009ITAT Karnataka

B.MANOHAR,N.KUMAR

18/3/2013

M/S JAIBHARATH MILLS PVT.LTD., vs THE ASST. COMMISSIONER

ITA/385/2009ITAT Karnataka

B.MANOHAR,N.KUMAR

18/3/2013

Sri Kewalchand Kailashchand Jain vs Commissioner Of Wealth Tax

ITA/45/2000ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE KRISHN KUMAR LAHOTI

14/3/2013

THE COMMISSIONER OF INCOME TAX vs M/S PB AGRO INDUSTRIES

ITC/77/1999ITAT Punjab & Haryana
14/3/2013

COMMISSIONER OF INCOME TAX-II AMRITSAR vs M/S AMARJIT SINGH BAJWA

ITA/10/2013ITAT Punjab & Haryana
14/3/2013

CIT vs GLOBAL VANTEDGE PVT LTD

ITA/1829/2010ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE R.V.EASWAR

14/3/2013

CIT vs GLOBAL VANTEDGE PRIVATED LTD

ITA/1254/2011ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE R.V.EASWAR

14/3/2013

CIT vs GLOBAL VANTEDGE PVT LTD

ITA - 1828 / 2010ITAT Delhi
14/3/2013

CIT vs GLOBAL VANTEDGE PVT LTD

ITA - 1829 / 2010ITAT Delhi
14/3/2013

CIT vs GLOBAL VANTEDGE PRIVATED LTD

ITA - 1254 / 2011ITAT Delhi
14/3/2013

THE COMMR.OF INCOME-TAX, LDH. vs M/S.JAY KAY FEEDS PVT.LTD.

ITC/61/1999ITAT Punjab & Haryana
13/3/2013

COMMISSIONER OF INCOME TAX LDH vs M/S TRIDENT LTD

ITA/138/2012ITAT Punjab & Haryana
13/3/2013