Recent Judgments
Latest ITAT tax tribunal orders across all benches.(337,658 total)
INCOME-TAX OFFICER, MADRAS vs BUDHA PICTURES, MADRAS
CIVIL APPEAL No. 401/1966ITAT SC
3 Judges
THE EAST INDIA INDUSTRIES (MADRAS) PRIVATE LTD., MADRAS & ANR. vs THE COMMISSIONER OF INCOME TAX, MADRAS
CIVIL APPEAL No. 1399/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MYSORE, BANGALORE vs THE BANGALORE TRANSPORT COMPANY LTD., BANGALORE
CIVIL APPEAL No. 435/1966ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH, HYDERABAD vs K. ADINARAYANA MURTY
CIVIL APPEAL No. 632/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, WEST BENGAL, CALCUTTA & ANR. vs ANIL KUMAR ROY CHOWDHURY & ANR.
CIVIL APPEAL No. 205/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, PUNJAB vs DAULAT RAM KHANNA
CIVIL APPEAL No. 580/1966ITAT SC
3 Judges
UNION CO-OPERATIVE INSURANCE SOCIETY LTD., BOMBAY vs COMMISSIONER OF INCOME TAX, BOMBAY
CIVIL APPEAL No. 1052/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX CENTRAL, CALCUTTA & ANR. vs AMALGAMATED DEVELOPMENT, LTD.
CIVIL APPEAL No. 169/1966ITAT SC
3 Judges
B.D.BHARUCHA,BOMBAY vs COMMISSIONER OF INCOME-TAX, CENTRAL BOMBAY
CIVIL APPEAL No. 1230/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs M/S. WALCHAND & CO. (PVT.) LTD., BOMBAY
CIVIL APPEAL No. 279/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, PUNJAB JAMMU & KASHMIR & HIMACHAL PRADESH, PATIALA vs M/S. ALPS THEATRE, PATIALA
CIVIL APPEAL No. 26/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX BIHAR AND ORISSA vs MANAGER, COURT OF WARDS ESTATE, BETTIAH
CIVIL APPEAL No. 1172/1965ITAT SC
3 Judges
M.M.PARIKH INCOME TAX OFFICER, SPECIAL INVESTIGATION CIRCLE-B, AHMEDABAD vs NAVANAGAR TRANSPORT & INDUSTRIES LTD. & ANR
CIVIL APPEAL No. 1082/1965ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs SMT. KASTURBAI WALCHAND TRUST, BOMBAY
CIVIL APPEAL No. 180/1966ITAT SC
3 Judges
MISS DHUN DADABHOY KAPADIA vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 757/1965ITAT SC
3 Judges
PAREKH WADILAL JIVANBHAI vs COMMISSIONER OF INCOME TAX, M. P. NAGPUR AND BHANDARA, NAGPUR
CIVIL APPEAL No. 1058/1965ITAT SC
3 Judges
RM. AR. AR. RM. AR. RAMANATHAN CHETIIAR vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 728/1965ITAT SC
3 Judges
KANTAMANI VENKATA NARAYANA & SONS vs FIRST ADDITIONAL INCOME-TAX OFFICER, RAJAHMUNDRY
CIVIL APPEAL No. 154/1966ITAT SC
3 Judges
RAM KUMAR AGARWALLA AND BROTHERS vs COMMISSIONER OF INCOME-TAX, CENTRAL, CALCUTTA
CIVIL APPEAL No. 176/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs PRITHVI INSURANCE CO. LTD.
CIVIL APPEAL No. 729/1965ITAT SC
2 Judges
THE COMMISSIONER OF INCOME-TAX, MADRAS vs SRI MEENAKSHI MILLS LTD. & ORS.
CIVIL APPEAL No. 1084/1965ITAT SC
3 Judges
CHANDULAL HARJIVANDAS, JAMNAGAR vs COMMISSIONER OF INCOME-TAX, GUJARAT.
CIVIL APPEAL No. 684/1965ITAT SC
2 Judges
O. RM. M. SP. SV. FIRM vs THE COMMISSIONER OF INCOME-TAX-MADRAS
CIVIL APPEAL No. 751/1965ITAT SC
3 Judges
JOINT FAMILY OF UDAYAN CHINUBHAI ETC. vs COMMISSIONER OF INCOME-TAX, GUJARAT
CIVIL APPEAL No. 946/1965ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MYSORE vs THE CANARA BANK LTD.
CIVIL APPEAL No. 675/1965ITAT SC
3 Judges
COMMISSIONER OF LNCOME-TAX, GUJARAT vs KANTILAL NATHUCHAND SAMI
CIVIL APPEAL No. 676/1965ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL vs EAST COAST COMMERCIAL CO. LTD.
CIVIL APPEAL No. 672/1965ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY-1 vs GODAVARI SUGAR MILLS LTD.
CIVIL APPEAL No. 28/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, GUJARAT vs GIRDHARDAS & COMPANY PRIVATE LTD.
CIVIL APPEAL No. 690/1965ITAT SC
3 Judges
COMMISSIONER 01'' INCOME-TAX, WEST BENGAL, CALCUITA vs JUGGILAL KAMALAPAT
CIVIL APPEAL No. 127/1966ITAT SC
3 Judges
