Recent Judgments
Latest ITAT tax tribunal orders across all benches.(337,658 total)
S. RM. CT. PL. PALANI APPA CHETTIAR vs THE COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 1055/1966ITAT SC
5 Judges
INCOME - TAX OFFICER, TUTICORIN vs T. S. DEVINATH NADAR & ORS.
CIVIL APPEAL No. 2154/1966ITAT SC
5 Judges
STRAW PRODUCTS LTD. vs INCOME-TAX OFFICER, BHOPAL & ORS.
CIVIL APPEAL No. 303/1967ITAT SC
7 Judges
BANARSI DAS AHLUWALIA vs THE CHIEF CONTROLLING REVENUE AUTHORITY, DELHI
CIVIL APPEAL No. 53/1965ITAT SC
3 Judges
THE COMMISSIONER OF COMMERCIAL TAXES AND OTHERS ETC. vs R. S. JHAVER AND OTHERS ETC.
CIVIL APPEAL No. 150/1967ITAT SC
5 Judges
M. M. IPOH & ORS. vs COMMISSIONER OF INCOME·TAX, MADRAS
CIVIL APPEAL No. 1060/1965ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX BOMBAY CITY & SUBURBAN DISTRICT, BOMBAY vs HUKAMCHAND MILLS LTD. INDORE
CIVIL APPEAL No. 2178/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, GUJARAT AHMEDABAD vs TEJAJI FARASRAM KHARAWALLA LTD.
CIVIL APPEAL No. 2162/1966ITAT SC
3 Judges
MADRAS CO-OPERATIVE CENTRAL LAND MORTGAGE BANK LTD. vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 1975/1966ITAT SC
3 Judges
BHANJI BAGAWANDAS vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 1984/1966ITAT SC
3 Judges
THE VITH INCOME-TAX OFFICER, CITY CIRCLE 11-A, BANGALORE vs K.Y. PILLAIAH & SONS
CIVIL APPEAL No. 2177/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, GUJARAT vs A. RAMAN & COMPANY
CIVIL APPEAL No. 768/1966ITAT SC
3 Judges
M/S. KILLICK NIXON & COMPANY vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 1919/1966ITAT SC
3 Judges
PUSHALAL MANSINGHKA (P) LTD. vs COMMISSIONER OF INCOME-TAX, DELHI, RAJASTHAN & M.P.
CIVIL APPEAL No. 557/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs MAHALAKSHMI TEXTILE MILLS LTD.
CIVIL APPEAL No. 784/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, GUJARAT vs JAYANTILAL AMRATLAL, AHMEDABAD
CIVIL APPEAL No. 474/1966ITAT SC
3 Judges
G. EKAMBARAPPA & ORS. vs EXCESS PROFITS TAX OFFICER, BELLARY
CIVIL APPEAL No. 185/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, HYDERABAD vs M/S. MOTOR AND GENERAL STORES (P.) LTD.
CIVIL APPEAL No. 819/1966ITAT SC
3 Judges
KALAWATI DEVI HARLALKA vs COMMISSIONER OF INCOME-TAX, WEST BENGAL & ORS.
CIVIL APPEAL No. 1421/1966ITAT SC
3 Judges
INCOME-TAX OFFICER, AGRA vs RADHA KRISHAN
CIVIL APPEAL No. 1413/1966ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY-1, BOMBAY vs NATIONAL STORAGE PVT. LTD., BOMBAY
CIVIL APPEAL No. 1048/1966ITAT SC
3 Judges
SUNDARAM & COMPANY (P,) LTD. MADURAI vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 2453/1966ITAT SC
2 Judges
DIRECTOR OF SUPPLIES & DISPOSALS, CAI,CUTTA vs MEMBER, BOARD OF REVENUE, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 616/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, KERALA vs GEMINI CASHEW SALES CORPORATION, QUILON
CIVIL APPEAL No. 702/1966ITAT SC
3 Judges
ESTHURI ASWANTHIAH vs COMMISSIONER OF INCOME-TAX, MYSORE
CIVIL APPEAL No. 631/1966ITAT SC
3 Judges
DEPUTY COMMERCIAL TAX OFFICER & ANR. vs SHA SUKHRAJ PEERAJEE
CIVIL APPEAL No. 696/1966ITAT SC
3 Judges
T. N. K. GOVINDARAJULU CHETTY vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 1425/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, CALCUTTA vs RAI BAHADUR HARDUTROY MOTILAL CHAMARIA
CIVIL APPEAL No. 535/1966ITAT SC
3 Judges
RAJA MOHAN RAJA BAHADUR vs THE COMMISSIONER OF INCOME-TAX, U.P.
CIVIL APPEAL No. 1395/1966ITAT SC
3 Judges
TRAVANCORE-COCHIN CHEMICALS (P.) LTD. vs COMMISSIONER OF WEALTH-TAX, KERALA
CIVIL APPEAL No. 405/1966ITAT SC
3 Judges
