Recent Judgments
Latest ITAT tax tribunal orders across all benches.(337,698 total)
N. vs SHANMUGHAM AND CO. versus COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 294/1967ITAT SC
3 Judges
THE INDIAN OVERSEAS BANK LID. vs THE COMMISSIONER OF INCOME-TAX, MADRAS.
CIVIL APPEAL No. 615/1967ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, CALCUTTA vs BIRLA BROS. (P) LTD.
CIVIL APPEAL No. 2380/1966ITAT SC
3 Judges
M/S. SHRI GOPAL PAPER MILLS CO. LTD. vs COMMISSIONER OF INCOME TAX, CENTRAL CALCUTTA
CIVIL APPEAL No. 1669/1966ITAT SC
3 Judges
SIRPUR PAPER MILL LTD. vs THE COMMISSIONER OF WEALTH TAX, HYDERABAD
CIVIL APPEAL No. 2269/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA vs SHRI PREM BHAI PAREKH AND ORS.
CIVIL APPEAL No. 2272/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, CALCUTTA vs KOKILA DEBI
CIVIL APPEAL No. 220/1967ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL CALCUTTA & ANR. vs HEMCHANDRA KAR & ORS.
CIVIL APPEAL No. 2273/1966ITAT SC
3 Judges
MADHYA PRADESH INDUSTRIES LTD. vs THE INCOME-TAX OFFICER, NAGPUR
CIVIL APPEAL No. 2419/1966ITAT SC
3 Judges
AGARWAL AND CO. vs COMMISSIONER OF INCOME-TAX, U.P.
CIVIL APPEAL No. 2200/1968ITAT SC
3 Judges
JOINT COMMERCIAL TAX OFFICER, HARBOUR DIV. II, MADRAS vs YOUNG MENS INDIAN ASSOCIATION (REG.) MADRAS & ORS.
CIVIL APPEAL No. 1724/1967ITAT SC
6 Judges
CHAMPA KUMARI SINGHI & ORS. vs THE MEMBER BOARD OF REVENUE, WEST BENGAL AND OTHERS
CIVIL APPEAL No. 564/1968ITAT SC
6 Judges
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH vs M/S. BINODIRAM BALCHAND, LNDORE
CIVIL APPEAL No. 27/1969ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH vs LADY KANCHANBAI
CIVIL APPEAL No. 19/1969ITAT SC
2 Judges
BENGAL ENAMEL WORKS LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 2143/1968ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs RN. AR. AR. VEERAPPA CHETTIAR
CIVIL APPEAL No. 2315/1966ITAT SC
2 Judges
V. VENUGOPALA VARMA RAJAH vs COMMISSIONER OF INCOME-TAX, KERALA
CIVIL APPEAL No. 810/1967ITAT SC
3 Judges
RAJA BAHADUR KAMAKHYA NARAIN SINGH vs COMMISSIONER OF INCOME.TAX, BIHAR AND ORISSA
CIVIL APPEAL No. 481/1966ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, CALCUTTA vs SHAILA BEHARI LAL SINGHA
CIVIL APPEAL No. 2276/1968ITAT SC
3 Judges
AHMED G. H. ARIFF & ORS. vs COMMISSIONER OF WEALTH TAX, CALCUTTA
CIVIL APPEAL No. 2129/1968ITAT SC
3 Judges
SALES TAX OFFICER & ANR. vs SUDARSANAM IYENGAR & SONS
CIVIL APPEAL No. 1232/1968ITAT SC
3 Judges
COMMISSIONER OF WEALTH-TAX, CALCUTIA, NOW WEST BENGAL II vs TUNGABHADRA INDUSTRIES LTD., CALCUTTA
CIVIL APPEAL No. 1629/1968ITAT SC
3 Judges
STAR COMPANY LIMITED vs COMMISSIONER OF INCOME TAX (CENTRAL) CALCUTTA
CIVIL APPEAL No. 1635/1968ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX (CENTRAL) CALCUTTA vs INDIA DISCOUNT CO. LTD.
CIVIL APPEAL No. 2115/1968ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, EXCESS PROFITS TAX, HYDERABAD, ANDHRA PRADESH vs V. JAGAN MOHAN RAO & ORS.
CIVIL APPEAL No. 893/1966ITAT SC
3 Judges
JUGGILAL KAMLAPAT, KANPUR vs COMMISSIONER OF INCOME-TAX, LUCKNOW
CIVIL APPEAL No. 1953/1968ITAT SC
3 Judges
AMARCHAND SOBHACHAND vs COMMISSIONER OF. INCOME TAX, MADRAS
CIVIL APPEAL No. 949/1966ITAT SC
3 Judges
INCOME-TAX OFFICER, ALLEPPEY vs M. C. PONNOOSE & ORS.
CIVIL APPEAL No. 942/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, CALCUTTA vs NALIN BEHARI LAL SINGHA ETC.
CIVIL APPEAL No. 736/1968ITAT SC
3 Judges
BENARAS STATE BANK LTD. vs COMMISSIONER OF INCOME-TAX, LUCKNOW
CIVIL APPEAL No. 1033/1966ITAT SC
3 Judges
