Recent Judgments

COMMISSIONER OF INCOME TAX vs MIHIR TEXTILES LTD., NOW, MAFATLAL GAGALBHAI TEXTILE LTD

COMMISSIONER OF INCOME TAX vs SUBODHCHANDRA & CO

COMMISSIONER OF INCOME TAX BARODA vs HORMASJI MANCHARJI VAID

COMMISSIONER OF INCOME TAX vs AHMEDABAD NEW COTTON MILLS CO. LTD.

COMMISSIONER OF INCOME TAX vs SURAT DIST CO OP SPINNING MILL

COMMISSIONER OF INCOME-TAX vs GUJARAT STATE FERTILISERS CO.

COMMISSIONER OF INCOME TAX vs MAGANLAL MOHANLAL PANCHAL

COMMISSIONER OF INCOME-TAX vs GAGALDAS H SANGHVI TRUST

COMMISSIONER OF INCOME TAX vs GUJARAT STATE WAREHOUSING CORPORATION

COMMISSIONER OF INCOME-TAX vs C D R LAXMIDEVI

RAJPATH CLUB LIMITED vs COMMISSIONER OF INCOME-TAX

G. K. CHOKSI & CO. (C.A.) vs COMMISSIONER OF INCOME-TAX

COMMR. OF INCOME TAX, JAIPUR vs SRIEHMAL NAWALAKHA

COLLECTOR OF CUSTOMS, BOMBAY vs M/S.M.J. EXPORTS LTD

COMMISSIONER OF INCOME-TAX vs ELECON ENGINEERING CO LTD

COMMISSIONER OF INCOME TAX vs RAMLUBHAIYA R MALHOTRA

COMMISSIONER OF INCOME-TAX vs FARIDAHMED ABDULSAMAD

COMMISSIONER OF INCOME TAX vs CAMA MOTORS PVT LTD

RAMBHAI L PATEL vs COMMISSIONER OF INCOME-TAX

GUJARAT STATE PETROCHEMICALS CORPN. vs COMMISSIONER OF INCOME TAX

CHINTAN N PARIKH vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX vs NARENDRA L PATEL

INDIAN GINNING & PRESSING CO LTD vs COMMISSIONER OF INCOME TAX

MANEKLAL HARILAL SPG & MFG CO LTD vs COMMISSIONER OF INCOME-TAX

COMMISSIONER OF INCOME-TAX vs GOLDEN SAT ISABGOL FACTORY

SAKTHI TRADING CO. vs C.I.T., COIMBATORE

Y.K. SABHARWAL BRIJESH KUMAR

COMMNR.OF CUSTOMS MUMBAI vs JAGDISH CANCER & RESEARCH CENTRE

CIT vs MEHTA HARNAM SINGH

C.I.T. vs H.S.SINGHAL & SONS

COMNR. OF CENTRAL EXCISE,COIMBATORE &ORS vs JAWAHAR MILLS LTD.