Recent Judgments
Latest ITAT tax tribunal orders across all benches.(337,658 total)
COMMISSIONER OF INCOME TAX vs SAVITABEN N AMIN
ITR/281/1993ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SHREE SARVODAYA INDUSTRIES
ITR/65/1998ITAT Gujarat
SADHURAM GORDHANDAS vs COMMISSIONER OF INCOME-TAX
ITR/102/1986ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs ARVIND MILLS LTD.
ITR/134/1987ITAT Gujarat
COMMISSIONER OF CUSTOMS(SEA) CHENNAI vs M/S. BALLARPUR INDUSTRIES LTD
C.A. No.-003942-003944 - 2001ITAT SC
COMMISSIONER OF INCOME-TAX vs SAYAJI IRON & ENGG CO PVT LTD.
ITR/104/1986ITAT Gujarat
COMMISSIONER OF WEALTH-TAX vs RAJNIBEN CHINUBHAI
WTR/4/1986ITAT Gujarat
COMMISSIONER OF INCOME TAX vs TEXTILE & GENERAL ENGINEER CO
ITR/34/1986ITAT Gujarat
MITESH ROLLING MILLS P LTD vs COMMISSIONER OF INCOME TAX
ITR/77/1987ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs BHADRA SHAHIBAG HOUSE
ITR/129/1987ITAT Gujarat
M/S.ASPINWALL & CO LTD vs C.I.T., ERNAKULAM
C.A. No.-008832-008833 - 1997ITAT SC
S.P. BHARUCHA Y.K. SABHARWAL ASHOK BHAN
MAYURDHWAJSINHJI vs COMMISSIONER OF WEALTH-TAX
WTR/47/1985ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs AIR CONTROL & CHEMICAL ENGG. CO. LTD.
ITR/56/1988ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs YASINBHAI ISMAILBHAI MANSURI
ITR/131/1987ITAT Gujarat
GUJARAT STATE PETROCHEMICALS CORPN. LTD. vs COMMISSIONER OF INCOME TAX
ITR/62/1988ITAT Gujarat
COMMISSIONER OF INCOME TAX vs LEUVA PATEL KELWANI MANDAL
ITR/115/1987ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs N C MEHTA
ITR/3/1987ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs IQBALBHAI I MANSURI (DECD.)
ITR/38/1988ITAT Gujarat
C.I.T.,BOMBAY CITY-III,BOMBAY vs BRITISH BANK OF MIDDLE EAST
C.A. No.-000095-000095 - 1998ITAT SC
S.P. BHARUCHA Y.K. SABHARWAL ASHOK BHAN
COMMNR. OF CUSTOMS, NEW DELHI vs M/S. PARASRAMPURIA SYNTHETICS LTD
C.A. No.-007303-007306 - 2000ITAT SC
COMMISSIONER OF INCOME TAX vs KISMAT PVT. LTD.
ITR/20/1987ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs KRIKSHNA UNDERCASING MFG.,
ITR/35/1987ITAT Gujarat
COMMISSIONER OF INCOME TAX vs V.B.NARANIA & CO
ITR/155/1986ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SONAL GUM INDUSTRIES
ITR/60/1986ITAT Gujarat
M/S. JAYPEE REWA CEMENT vs COMMNR. OF CENTRAL EXCISE, M.P
C.A. No.-005340-005341 - 2000ITAT SC
COMMNR. OF INCOME TAX, KARNATAKA-III vs KARNATAKA STATE COOPERATIVE APEX BANK
C.A. No.-004646-004648 - 2000ITAT SC
M/S. K.P. MADHUSUDHANAN vs COMMNR. OF INCOME TAX, COCHIN, KERALA
C.A. No.-006465-006465 - 2000ITAT SC
COMMISSIONER OF INCOME TAX vs PRABHAT TRADING CO.
ITR/88/1986ITAT Gujarat
COMMISSIONER OF INCOME TAX vs NEW BHARAT ENGINEERING WORKS LTD.
ITR/48/1987ITAT Gujarat
COMMISSIONER OF INCOME TAX vs NANALAL MANSUKHRAM
ITR/76/1987ITAT Gujarat