Recent Judgments

Latest ITAT tax tribunal orders across all benches.(346,713 total)

COMMISSIONER OF INCOME TAX III vs MUNI SEVA ASHRAM

TAXAP/609/2012ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

24/7/2013

HEALTHCARE GLOBAL ENTERPRISES LIMITED vs THE ASSISTANT COMMISSIONER OF

WP/29328/2013ITAT Karnataka

RAM MOHAN REDDY

24/7/2013

KRISHAK BHARATI COOPERATIVE LTD vs DEPUTY COMMISSIONER OF INCOME TAX

ITA/1248/2010ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

24/7/2013

Commissioner of Income-Tax, vs M/s. Ch. Veerraju AND Co.,

ITTA/379/2012ITAT Telangana
24/7/2013

Commissioner of Income Tax-V, vs M/s.Sirveen Control Systems

ITTA/48/2012ITAT Telangana
24/7/2013

Commissioner of Income Tax-V, vs M/s.Sirveen Control Systems,

ITTA/472/2011ITAT Telangana
24/7/2013

Commissioner of Income Tax, vs Dr.T.Ravi Kumar

ITTA/401/2011ITAT Telangana
24/7/2013

Commissioner of Income Tax, vs Dr. T.Ravi Kumar

ITTA/388/2011ITAT Telangana
24/7/2013

Commissioner of Income Tax vs Dr. T.Ravi Kumar

ITTA/382/2012ITAT Telangana
24/7/2013

Commissioenr of Income Tax vs Dr. T. Ravi Kumar

ITTA/399/2011ITAT Telangana
24/7/2013

M/s Margadarsi Chit Fund Pvt Ltd vs Assistant Commissioner of Income Tax

ITTA/288/2013ITAT Telangana
24/7/2013

Commissioner of Income Tax - V vs M/s. sirveen Control systems

ITTA/15/2012ITAT Telangana
24/7/2013

The Commissioner of Income Tax - IV vs Ch. Mohan Rao,

ITTA/287/2012ITAT Telangana
24/7/2013

Commissioner of Income Tax-V vs M/s Sirveen Control Systems,

ITTA/479/2011ITAT Telangana
24/7/2013

Commissioner of Income Tax, vs Dr. T.Ravi Kumar,

ITTA/102/2012ITAT Telangana
24/7/2013

Commissioner of Income Tax -V vs M/s. Arpitha Constructions

ITTA/47/2012ITAT Telangana
24/7/2013

Commissioner of Income Tax vs Dr.T.Ravi Kumar

ITTA/575/2011ITAT Telangana
24/7/2013

Commissioner of Income tax, vs Dr. T.Ravi Kumar,

ITTA/402/2011ITAT Telangana
24/7/2013

KRISHAK BHARATI COOPERATIVE LTD vs DEPUTY COMMISSIONER OF INCOME TAX

ITA - 1248 / 2010ITAT Delhi
24/7/2013

COMMISSIONER OF INCOME TAX AHMEDABAD III vs ANIL AMRUTLAL RELIA

TAXAP/656/2013ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

23/7/2013

COMMISSIONER OF INCOME TAX AHMEDABAD III vs ANIL AMRUTLAL RELIA

TAXAP/479/2013ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

23/7/2013

COMMISSIONER OF INCOME TAX AHMEDABAD III vs ANIL AMRUTLAL RELIA

TAXAP/478/2013ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

23/7/2013

ANIL AMRUTLAL RELIA vs INCOME TAX OFFICER

TAXAP/322/2013ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

23/7/2013

COMMISSIONER OF INCOME TAX II vs M/S S S EMBROIDERS

ITA/201/2012ITAT Punjab & Haryana
23/7/2013

ANIL AMRUTLAL RELIA vs INCOME TAX OFFICER

TAXAP/323/2013ITAT Gujarat
23/7/2013

JEANS KNIT PRIVATE LIMITED vs THE DEPUTY COMMISSIONER OF INCOME TAX

WP/13174/2013ITAT Karnataka

RAM MOHAN REDDY

23/7/2013

M R RAGHURAM vs THE WEALTH -TAX OFFICER

WP/18796/2013ITAT Karnataka

RAM MOHAN REDDY

23/7/2013

THE COMMISSIONER OF INCOME TAX-III vs SAPIENT CORPORATION PVT LTD

ITA/288/2013ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

23/7/2013

The Commissioner of Income Tax-I vs Feno Plast Ltd

ITTA/157/2012ITAT Telangana
23/7/2013

COMMR OF INCOME TAX AP-I HYD vs M/S.LANCO CONSTRUCTIONS LTD. HYD

ITTA/28/1999ITAT Telangana
23/7/2013