Recent Judgments

Latest ITAT tax tribunal orders across all benches.(350,364 total)

MICROLABS LIMITED,BANGALORE vs ADDL. CI.T., BANGALORE

ITA 764/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10

SMT. NEENA KRISHNA MENON,BANGALORE vs CIT, BANGALORE

ITA 578/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10

SMT. K.S. SEETHAMMA,BANGALORE vs CIT, BANGALORE

ITA 530/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1), BANGALORE vs M/S BEML EMPLOYEES CO.OPERATIVE SOCIETY LTD, BANGALORE

ITA 1117/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11

ACIT, BIJAPUR vs THE SINDAGI URBAN CO-OP BANK LTD., SINDAGI

ITA 1530/BANG/2013[2010-11]Status: DisposedITAT BangaloreAY 2010-11

MICRO LABS LTD.,BANGALORE vs ACIT, BANGALORE

ITA 1429/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10

NXP SEMICONDUCTROS INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 1560/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09

LATE SRI. K.B. KHALEEL,HASSAN vs ITO, HASSAN

ITA 239/BANG/2011[2004-05]Status: DisposedITAT BangaloreAY 2004-05

DCIT, BANGALORE vs M/S MICRO LABS LTD., BANGALORE

ITA 1412/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10

DCIT, BANGALORE vs M/S ADITYA AUTO PRODUCTS & ENGINEERING (I) PVT. LTD., BANGALORE

ITA 433/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09

SRI.S.V.SRINIVASA RAGHAVAN vs SRI.T.MUDALAGIRIYAPPA

WP/31977/2014ITAT Karnataka

P.B.BAJANTHRI,K.L.MANJUNATH

UNION OF INDIA vs M.SHANTHA KUMAR

WP/45089/2014ITAT Karnataka

P.B.BAJANTHRI,K.L.MANJUNATH

ABB INDIA LTD vs THE DEPUTY COMMISSIONER OF

WP/8711/2015ITAT Karnataka

ARAVIND KUMAR

THE UNION OF INDIA vs PURUSHOTHAMA. T

WP/45094/2014ITAT Karnataka

P.B.BAJANTHRI,K.L.MANJUNATH

UNION OF INDIA vs SHRI Y.M. NAVALGUND

WP/45485/2014ITAT Karnataka

P.B.BAJANTHRI,K.L.MANJUNATH

UNION OF INDIA vs PRAKASH HANUMANTHAPPA ALALAGERI

WP/45092/2014ITAT Karnataka

P.B.BAJANTHRI,K.L.MANJUNATH

DIRECTOR OF INCOME TAX-II vs BRITISH AIRWAYS PLC,

ITA/276/2014ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

DIRECTOR OF INCOME TAX-II vs BRITISH AIRWAYS PLC,

ITA/279/2014ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

DIRECTOR OFINCOME TAX-II vs BRITISH AIRWAYS PLC,

ITA/338/2014ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

DIRECTOR OF INCOME TAX vs BRITISH AIRWAYS PLC,

ITA/278/2014ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

DIRECTOR OF INCOME TAX vs BRITISH AIRWAYS PLC,

ITA/274/2014ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

DIRECTOR OF INCOME TAX-II vs BRITISH AIRWAYS PLC,

ITA/280/2014ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

DIRECTOR OF INCOME TAX vs BRITISH AIRWAYS PLC,

ITA/277/2014ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

COMMISSIONER OF INCOME TAX DEL vs TONY ELELCTRONICS LTD.

ITA/220/2007ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

DIRECTOR OF INCOME TAX-II vs BRITISH AIRWAYS PLC,

ITA/272/2014ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.K.GAUBA

ITO vs R. SRINIVAS,

ITA 79/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09

ITO vs SRI. NAGARAJAGUPTHA SREEKANTH,

ITA 51/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10

DCIT, BANGALORE vs M/S SANSERA ENGG. LTD., BANGALORE

ITA 468/BANG/2014[2010 - 11]Status: DisposedITAT Bangalore

DCIT, BANGALORE vs M/S FALCON TYRES LTD., MYSORE

ITA 319/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11

DCIT vs SASKEN COMMUNICATION TECHNOLOGY,

ITA 176/BANG/2013[2004-05]Status: DisposedITAT BangaloreAY 2004-05