Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,073 total)
SMT. RACHNA ARORA,NEW DELHI vs ITO, NEW DELHI
ITA 4079/DEL/2014[2001-02]Status: DisposedITAT DelhiAY 2001-02
SH. NADEEM,MEERUT vs ITO, MEERUT
ITA 3963/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, MEERUT vs M/S. BHAVYESH GUPTA HUF, MEERUT
ITA 2023/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S SAHARA INVESTMENT INDIA LTD., LUCKNOW
ITA 680/DEL/2013[1990-91]Status: DisposedITAT DelhiAY 1990-91
ITO, DELHI vs M/S. MEHRASONS JEWELERS, NEW DELHI
ITA 1776/DEL/2015[2011-12 (F.Y. 2010-11)]Status: DisposedITAT Delhi
ITO, GURGAON vs SHRI KAMAL JEET, GURGAON
ITA 1758/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs SH. MEHAR CHAND AGNIHOTRI, NEW DELHI
ITA 1755/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. ANAND & ANAND, NEW DELHI
ITA 174/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs SH. RAKESH SETHI, DELHI
ITA 1685/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S. BHARDWAJ BHARDWAJ & ASSOCIATES, NEW DELHI
ITA 1663/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs NALWA STEEL & POWER LTD., NEW DELHI
ITA 1596/DEL/2015[2004-05]Status: DisposedITAT DelhiAY 2004-05
ITO, NEW DELHI vs SH. SATISH CHANDER KAKAR, NEW DELHI
ITA 1504/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs M/S. PSYCHOTROPICS INDIA LTD., NEW DELHI
ITA 1444/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. PROVESTMENT SECURITIES PVT. LTD., NEW DELHI
ITA 1440/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO, NEW DELHI vs M/S. BHARDWAJ METAL, DELHI
ITA 1302/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, NEW DELHI vs M/S. A.P. METAL CO., DELHI
ITA 1297/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, NEW DELHI vs M/S BRIGHT METAL AGENCIES, DELHI
ITA 1280/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
UNIFY ENTERPRISE COMMUNICATIONS P.LTD,MUMBAI vs ASST CIT RG 8(2)(1), MUMBAI
ITA 790/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT CIR 1, KALYAN vs ASB INTERNATIONAL P. LTD, THANE
ITA 4752/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 19(1)(2), MUMBAI vs ASHWIN PURSHOTAM BAJAJ, MUMBAI
ITA 4509/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO (E) 2(2), MUMBAI vs SHRI PRAYAGDHAM TRUST, MUMBAI
ITA 3832/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CEN CIR 5(3), MUMBAI vs SUMER CORPORATION, MUMBAI
ITA 1248/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SACHIN BALKRISHNA RAIKAR,MUMBAI vs ITO 26(2)(4), MUMBAI
ITA 1240/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SYCOM CORPORATION LTD,MUMBAI vs DCIT CIR 3(3)(2), MUMBAI
ITA 1097/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
TULIP SHAPES & STRUCTURES (P) LTD,MUMBAI vs IT WD 1(3)(3), MUMBAI
ITA 1010/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
CANARA ROBECO ASSET MANAGEMENT CO.LTD,MUMBAI vs DCIT CIR 2(1), MUMBAI
ITA 5233/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 17(2)(2), MUMBAI vs SAMIR K. PATEL HUF, MUMBAI
ITA 4679/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
HARMOHAN SATPAL CHOPRA,MUMBAI vs ACIT 22(1), MUMBAI
ITA 1069/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MARKSANS PHARMA LTD,MUMBAI vs ASST CIT CEN CIR 18 & 19, MUMBAI
ITA 5464/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT 25(2), MUMBAI vs PRITI R. JAGGI, MUMBAI
ITA 791/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09